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Supreme Court Of India judgments, 1985

372 judgments · page 1 of 19

Supreme Court20 Dec 1985dismissed

Ganesh Sugar Mills Vs State of U.P. and Others

Supreme Court Of India · AIR 1986 SC 743 : (1985) 2 SCALE 1493 : (1986) 1 SCC 623 : (1986) 1 UJ 217

Constitution of India, 1950 — Article 133(1)Uttar Pradesh Land Revenue Act, 1901 — Section 147Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3, 3(3), 3(4), 3(5), 3(8)
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Supreme Court20 Dec 1985Disposed Of

Manick Chandra Nandy Vs Debdas Nandy and Others

Supreme Court Of India · AIR 1986 SC 446 : (1985) 2 SCALE 1478 : (1986) 1 SCC 512 : (1986) 1 UJ 209

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 5 Rule 19A, Order 9 Rule 13, Order 9 Rule 6(1), 115
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Supreme Court20 Dec 1985Disposed Of

Satar Habib Hamdani Vs K.S. Dilipsinhji and Others Jasab Hazi Ismail and Others Vs K.S. Dalip Singh, Secretary to Government of India and Others

Supreme Court Of India · AIR 1986 SC 418 : (1986) CriLJ 378 : (1986) 1 Crimes 370 : (1986) 8 ECC 133 : (1985) 2 SCALE 1429 : (1986) 1 SCC 544 : (1985) 3 SCR 1061 Supp : (1986) 1 UJ 444

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3, 3(1), 8, 9Constitution of India, 1950 — Article 22
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Supreme Court20 Dec 1985Dismissed

State of Madhya Pradesh and Others Vs Devilal

Supreme Court Of India · AIR 1986 SC 434 : (1985) 2 SCALE 1470 : (1986) 1 SCC 657 : (1985) 3 SCR 894 Supp

Madhya Pradesh Gram Panchayat Election and Co-option Rules, 1963 — Rule 3Madhya Pradesh Panchayat Act, 1962 — Section 10, 103, 103(1), 104, 105
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Supreme Court19 Dec 1985Allowed

Commissioner of Income Tax Vs Bansi Dhar and Sons

Supreme Court Of India · AIR 1986 SC 421(1) : AIR 1986 SC 421 : (1986) 24 ELT 193 : (1986) 157 ITR 665 : (1985) 2 SCALE 1416 : (1986) 1 SCC 523 : (1985) 3 SCR 850 Supp : (1986) 1 UJ 179

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 256
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Supreme Court19 Dec 1985Dismissed

Life Insurance Corporation of India Vs Escorts Ltd. and Others

Supreme Court Of India · AIR 1986 SC 1370 : (1986) 59 CompCas 548 : (1986) 1 CompLJ 91 : (1986) 8 ECC 189 : (1985) 2 SCALE 1289 : (1986) 1 SCC 264 : (1985) 3 SCR 909 Supp

Constitution of India, 1950 — Article 14, 19, 226, 32Transfer of Property Act, 1882 — Section 110, 6
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Supreme Court16 Dec 1985Dismissed

Shiv Ratan Makim Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 610 : (1986) CriLJ 813 : (1986) 1 Crimes 465 : (1985) 2 SCALE 1504 : (1986) 1 SCC 404 : (1985) 3 SCR 843 Supp

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
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Supreme Court11 Dec 1985Dismissed

Maya Rani Punj Vs Commissioner of Income Tax, Delhi

Supreme Court Of India · AIR 1986 SC 293 : (1986) 50 CTR 191 : (1986) 157 ITR 330 : (1985) 2 SCALE 1267 : (1986) 1 SCC 445(1) : (1986) 1 SCC 445 : (1985) 3 SCR 827 Supp : (1987) 65 STC 416 : (1986) 1 UJ 192

Companies Act, 1956 — Section 159, 162Income tax Act, 1922 — Section 22(1), 22(2), 28, 34Income Tax Act, 1961 — Section 256(1), 271(1), 297, 297(1), 297(2)
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Supreme Court11 Dec 1985Allowed

S. Guin and Others Vs Grindlays Bank Ltd.

Supreme Court Of India · (1986) 10 ACR 117 : AIR 1986 SC 289 : (1986) CriLJ 255 : (1986) 1 Crimes 289 : (1985) 2 SCALE 1264 : (1986) 1 SCC 654 : (1985) 3 SCR 818 Supp : (1986) 1 UJ 449

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 149, 295, 34, 341
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Supreme Court11 Dec 1985Dismissed

Radhu K. Kakde Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 291 : (1986) 88 BOMLR 195 : (1986) 52 FLR 149 : (1986) LabIC 196 : (1986) 1 LLJ 300 : (1985) 2 SCALE 1261 : (1986) 1 SCC 400 : (1985) 3 SCR 822 Supp : (1986) 1 UJ 383

Constitution of India, 1950 — Article 299(1)Payment of Bonus Act, 1965 — Section 32
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