Supreme Court31 Oct 1985Allowed
S.P. Sampath Kumar and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1985) 2 SCALE 1077 : (1985) 4 SCC 458
Constitution of India, 1950 — Article 226, 32
COURT ARCHIVE
Supreme Court Of India judgments, 1985
372 judgments · page 3 of 19
Supreme Court31 Oct 1985Dismissed
State Bank of India Vs Commissioner of Income Tax
Supreme Court Of India · (1985) 10 SC CK 0003
Income Tax Act, 1961 — Section 256(1), 5
Supreme Court31 Oct 1985Dismissed
A.K. Sen and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1986 SC 335 : (1986) 52 FLR 25 : (1985) 2 SCALE 894 : (1985) 4 SCC 641 : (1986) 1 UJ 44
Central Industrial Security Force Rules, 1969 — Rule 3, 37Constitution of India, 1950 — Article 139A(1), 226, 311, 311(1), 311(2)
Supreme Court30 Oct 1985dismissed
Officer-in-charge of the Superseded Krishi Upaj Mandi Committee, Khandwa Vs Tara Chand Agarwal and Others
Supreme Court Of India · AIR 1986 SC 355 : (1986) JLJ 270 : (1987) LabIC 1904 : (1985) 2 SCALE 1398 : (1985) 4 SCC 686 : (1986) 1 UJ 58
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 11(5), 56(1)
Supreme Court18 Oct 1985Dismissed
State of Uttar Pradesh Vs Mahant Singh
Supreme Court Of India · (1985) ACR 529 : AIR 1986 SC 207 : (1986) CriLJ 22 : (1985) 2 Crimes 969 : (1985) 2 SCALE 842 : (1985) 4 SCC 624 : (1986) 1 UJ 451
Constitution of India, 1950 — Article 136, 22, 22(5), 226National Security Act, 1980 — Section 10, 11, 3(2), 3(3), 3(4)
Supreme Court17 Oct 1985dismissed
Adarsh Travels Bus Service and Another Vs State of U.P. and Others
Supreme Court Of India · AIR 1986 SC 319 : (1985) 2 SCALE 880 : (1985) 4 SCC 557 : (1985) 3 SCR 661 Supp : (1986) 1 UJ 121
Motor Vehicles (Amendment) Act, 1969 — Section 2Motor Vehicles Act, 1988 — Section 2(28A), 68B, 68C, 68D, 68FF
Supreme Court15 Oct 1985Allowed
Gollaleshwar Dev and Others Vs Gangawwa Kom Shantayya Math and Others
Supreme Court Of India · AIR 1986 SC 231 : (1986) MhLj 809 : (1985) 2 SCALE 811 : (1985) 4 SCC 393 : (1985) 3 SCR 646 Supp : (1986) 1 UJ 659
Bombay Public Trusts Act, 1950 — Section 2(10), 50Civil Procedure Code, 1908 (CPC) — Section 90, 92, 93
Supreme Court11 Oct 1985Dismissed
Regional Director, Employees'' State Insurance Corporation and Another Vs Bata Shoe Company (P) Ltd.
Supreme Court Of India · AIR 1986 SC 237 : (1985) 33 BLJR 691 : (1985) 51 FLR 616 : (1986) LabIC 72 : (1986) 1 LLJ 138 : (1985) 2 SCALE 766 : (1985) 4 SCC 460 : (1985) 3 SCR 639 Supp : (1986) 1 UJ 67
Employees State Insurance Act, 1948 — Section 2(22)
Supreme Court10 Oct 1985Dismissed
Commissioner of Income Tax, West Bengal-I, Calcutta Vs Associated Electrical Industries (India) Pvt. Ltd.
Supreme Court Of India · AIR 1986 SC 383 : (1985) 3 CompLJ 370 : (1986) 157 ITR 72 : (1985) 2 SCALE 868 : (1985) 4 SCC 660 : (1985) 3 SCR 627 Supp : (1986) 1 UJ 6
Income Tax Act, 1922 — Section 10(2), 10(4), 34
Supreme Court10 Oct 1985Allowed
Harbans Lal Vs Jagmohan Saran
Supreme Court Of India · AIR 1986 SC 302 : (1985) 2 SCALE 891 : (1985) 4 SCC 333 : (1985) 3 SCR 634 Supp : (1986) 1 UJ 28
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 16
Supreme Court09 Oct 1985Disposed Of
Savitri Rawat Vs Govind Singh Rawat
Supreme Court Of India · AIR 1986 SC 984 : (1986) 88 BOMLR 223 : (1986) CriLJ 41 : (1985) MhLj 976 : (1985) MPLJ 662 : (1985) 2 SCALE 697 : (1985) 4 SCC 337 : (1985) 3 SCR 615 Supp
Constitution Of India, 1950 — Article 136Code Of Criminal Procedure — Section 125, 126, 127, 128Code of Criminal Procedure, 1898 — Section 488, 489, 489(2), 490
Supreme Court09 Oct 1985
Kirpal Singh, M.L.A. Vs Uttam Singh and Another
Supreme Court Of India · AIR 1986 SC 300 : (1985) 2 SCALE 749 : (1985) 4 SCC 621 : (1985) 3 SCR 622 Supp : (1986) 1 UJ 25
Constitution of India, 1950 — Article 191(1)Representation of the People Act, 1951 — Section 10, 116A
Supreme Court08 Oct 1985Dismissed
Osmania University Vs Regional Director, Employees'' State Insurance Corpn., Andhra Pradesh and Others
Supreme Court Of India · AIR 1986 SC 466 : (1985) 51 FLR 614 : (1986) 1 LLJ 136 : (1985) 2 SCALE 696 : (1985) 4 SCC 514 : (1985) 3 SCR 589 Supp : (1986) 1 UJ 9
Employees State Insurance Act, 1948 — Section 1(4), 2(12)Factories Act, 1948 — Section 2
Supreme Court08 Oct 1985Dismissed
Andhra University Vs Regional Provident Fund Commissioner of Andhra Pradesh and Others Osmania University Vs Regional Provident Fund Commissioner and Another
Supreme Court Of India · AIR 1986 SC 463 : (1985) 51 FLR 605 : (1986) LabIC 103 : (1986) 1 LLJ 155 : (1985) 2 SCALE 752 : (1985) 4 SCC 509 : (1985) 3 SCR 582 Supp : (1986) 1 UJ 31
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 2, 2A
Supreme Court08 Oct 1985Dismissed
Shree Sajjan Mills Ltd. Vs Commissioner of Income Tax, M.P., Bhopal and Another
Supreme Court Of India · AIR 1986 SC 484 : (1986) ECR 276 : (1985) 156 ITR 585 : (1985) 2 SCALE 737 : (1985) 4 SCC 590 : (1985) 3 SCR 593 Supp
Finance Act, 1968 — Section 40AIncome Tax Act, 1961 — Section 155(13), 256(1), 28, 30, 34(3)
Supreme Court08 Oct 1985Dismissed
Commissioner of Wealth Tax, Punjab, J and K, Chandigarh, Patiala Vs Yuvraj Amrinder Singh and Others
Supreme Court Of India · AIR 1986 SC 959 : (1985) 156 ITR 525 : (1985) 2 SCALE 687 : (1985) 4 SCC 608 : (1985) 3 SCR 565 Supp : (1986) 1 UJ 674
Insurance Act, 1938 — Section 2(11)Wealth Tax Act, 1957 — Section 2, 5(1)
Supreme Court07 Oct 1985Allowed
Express Newspapers Pvt. Ltd. and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1986 SC 872 : (1985) 2 SCALE 973 : (1986) 1 SCC 133 : (1985) 3 SCR 382 Supp
Constitution of India, 1950 — Article 14, 19, 19(1), 19(2), 226Penal Code, 1860 (IPC) — Section 500, 501Transfer of Property Act, 1882 — Section 2
Supreme Court04 Oct 1985Dismissed
Smt. Asha Keshavrao Bhosale Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1986 SC 283 : (1986) CriLJ 177 : (1985) 2 Crimes 799 : (1986) 8 ECC 138 : (1985) 2 SCALE 634 : (1985) 4 SCC 361 : (1985) 3 SCR 252 Supp
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 9, 9(1)Constitution of India, 1950 — Article 22, 32Customs Act, 1962 — Section 108
Supreme Court04 Oct 1985Dismissed
H. Anraj Vs Government of Tamil Nadu Dipak Dhar and Others Vs State of West Bengal and Another
Supreme Court Of India · AIR 1986 SC 63 : (1985) 2 SCALE 641 : (1986) 1 SCC 414 : (1985) 3 SCR 342 Supp : (1986) 61 STC 165
Transfer of Property Act, 1882 — Section 3
Supreme Court30 Sept 1985Disposed Of
Indrajit Barua and Others Vs Election Commission of India and Others
Supreme Court Of India · AIR 1986 SC 103 : (1985) 2 SCALE 678 : (1985) 4 SCC 722 : (1985) 3 SCR 225 Supp
Constitution of India, 1950 — Article 226, 324, 329, 356Representation of the People Act, 1951 — Section 81