Supreme Court Of India Judgments 1985 — Page 5

Supreme Court24 Sept 1985Dismissed

Kanhiya Lal Omar Vs R.K. Trivedi and Others

Supreme Court Of India · AIR 1986 SC 111 : (1985) 2 SCALE 1370 : (1985) 4 SCC 628 : (1985) 3 SCR 1 Supp : (1985) 17 UJ 969

Constitution of India, 1950 — Article 324, 324(1), 327, 328

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Supreme Court23 Sept 1985Dismissed

Dr K. George Thomas Vs Commissioner of Income Tax , Kerala

Supreme Court Of India · AIR 1986 SC 98 : (1985) 49 CTR 204 : (1985) 156 ITR 412 : (1985) 2 SCALE 1135 : (1985) SCC 580 Supp : (1985) 2 SCR 936 Supp : (1985) 17 UJ 1057

Income Tax Act, 1922 — Section 12, 4, 4(3)

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Supreme Court23 Sept 1985Dismissed

State Delhi ( Administration) Vs Laxman Kumar and Others

Supreme Court Of India · AIR 1986 SC 250 : (1986) CriLJ 155 : (1985) 2 Crimes 758 : (1985) 2 SCALE 701 : (1985) 4 SCC 476 : (1985) 2 SCR 898 Supp

Penal Code, 1860 (IPC) — Section 302Criminal Procedure Code, 1973 (CrPC) — Section 161, 162(1)Evidence Act, 1872 — Section 145, 32

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Supreme Court23 Sept 1985Allowed

Onkarlal Nandlal Vs State of Rajasthan and Another

Supreme Court Of India · AIR 1986 SC 2146 : (1985) 2 SCALE 1217 : (1985) 4 SCC 404 : (1985) 3 SCR 1075 Supp : (1985) 60 STC 314

Central Sales Tax Act, 1956 — Section 3, 4(2)

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Supreme Court20 Sept 1985Allowed

M/S Badri Prasad Jagan Prasad Vs Commissioner of Income Tax, U.P., Lucknow

Supreme Court Of India · AIR 1986 SC 358 : (1985) 49 CTR 223 : (1985) 156 ITR 430 : (1985) 2 SCALE 1246 : (1985) 4 SCC 664 : (1985) 2 SCR 879 Supp : (1986) 1 UJ 691

Income Tax Act, 1922 — Section 2(11), 25(1), 25(2), 25(3), 25(4)

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Supreme Court19 Sept 1985Allowed

J.M. Bhatia, Appellate Assistant Commissioner of Wealth Tax and Others Vs J.M. Shah

Supreme Court Of India · AIR 1986 SC 268 : (1986) 88 BOMLR 420 : (1985) 49 CTR 382 : (1985) 156 ITR 474 : (1985) 2 SCALE 845 : (1985) 4 SCC 655 : (1985) 2 SCR 872 Supp : (1986) 1 UJ 134

Wealth Tax Act, 1957 — Section 35, 35(7)

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Supreme Court18 Sept 1985dismissed

Mohinder Kumar and Others Vs State of Haryana and Another

Supreme Court Of India · AIR 1986 SC 244 : (1985) 2 SCALE 795 : (1985) 4 SCC 221 : (1986) 1 SCR 74 : (1985) 2 SCR 859 Supp : (1985) 17 UJ 978

Constitution of India, 1950 — Article 14Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)

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Supreme Court18 Sept 1985dismissed

Dalip Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1986 SC 316 : (1986) CriLJ 313 : (1985) 2 Crimes 860 : (1985) 2 SCALE 664 : (1985) SCC 471 Supp : (1985) 17 UJ 1047

Penal Code, 1860 (IPC) — Section 148, 149, 302, 307

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Supreme Court18 Sept 1985Allowed

Salimkhan Sardarkhan Vs State of Gujarat

Supreme Court Of India · AIR 1986 SC 307 : (1985) CriLJ 1901 : (1985) 2 Crimes 729 : (1985) 2 SCALE 786 : (1985) 4 SCC 234 : (1985) 2 SCR 854 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161

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Supreme Court16 Sept 1985

Shiveshwar Prasad Sinha Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 240 : (1985) 2 SCALE 1391 : (1985) 4 SCC 322 : (1986) 1 UJ 64

High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 17

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Supreme Court13 Sept 1985Allowed

Ramesh Yadav Vs District Magistrate, Etah and Others

Supreme Court Of India · AIR 1986 SC 315 : (1986) CriLJ 312 : (1985) 2 Crimes 728 : (1985) 2 SCALE 486 : (1985) 4 SCC 232 : (1985) 17 UJ 1045

Constitution of India, 1950 — Article 32National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 197, 307

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Supreme Court12 Sept 1985Dismissed

Satyavir Singh and Others Vs Union of India (UOI) and Others D.P. Vohra Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 555 : (1986) 52 FLR 62 : (1986) LabIC 1 : (1986) 1 LLJ 36 : (1985) 2 SCALE 488 : (1985) 4 SCC 252 : (1985) 2 SCR 791 Supp : (1986) 1 SLJ 1

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19Constitution of India, 1950 — Article 14, 22(5), 31Penal Code, 1860 (IPC) — Section 149, 186, 332, 333, 342

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Supreme Court11 Sept 1985Dismissed

Indian Motors Transport Pvt. Ltd. Vs Commissioner of Income Tax, Haryana and Others

Supreme Court Of India · (1985) 156 ITR 489 : (1986) SCC 484 Supp : (1986) 1 SCC 484 Supp : (1985) 23 TAXMAN 83

Income Tax Act, 1922 — Section 10(2), 35(11)

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Supreme Court10 Sept 1985Disposed Of

State of Orissa Vs Orissa Cement Ltd. and Others

Supreme Court Of India · AIR 1986 SC 178 : (1986) 61 CLT 345 : (1985) 2 SCALE 1404 : (1985) SCC 608 Supp : (1986) 61 STC 79 : (1986) 1 UJ 71

Orissa Sales Tax Act, 1947 — Section 14A, 25AA, 9B(3)

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Supreme Court10 Sept 1985Allowed

H.D. Singh Vs Reserve Bank of India and Others

Supreme Court Of India · AIR 1986 SC 132 : (1985) 51 FLR 494 : (1985) LabIC 1733 : (1986) 1 LLJ 127 : (1985) 2 SCALE 607 : (1985) 4 SCC 201 : (1985) 2 SCR 842 Supp : (1985) 2 SLJ 457 : (1986) 1 UJ 324

Industrial Disputes Act, 1947 — Section 2, 25B(2), 25F, 2A

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Supreme Court10 Sept 1985Dismissed

M/S Sahney Steel and Press Works Limited and Another Vs Commercial Tax Officer and Others

Supreme Court Of India · AIR 1985 SC 1754 : (1985) 3 CompLJ 239 : (1985) 2 SCALE 789 : (1985) 4 SCC 173 : (1985) 2 SCR 780 Supp : (1985) 60 STC 301 : (1986) 1 UJ 77

Central Sales Tax Act, 1956 — Section 3

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Supreme Court09 Sept 1985Dismissed

Narendra Bahadur Singh and Others Vs Gorakhpur University and Another

Supreme Court Of India · AIR 1987 SC 1154

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Supreme Court06 Sept 1985Dismissed

Partap Singh Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1985 SC 1695 : (1986) 99 LW 91 : (1986) 99 LW 1 : (1985) 2 SCALE 597 : (1985) 4 SCC 197 : (1985) 2 SCR 773 Supp : (1986) 1 UJ 82

Constitution of India, 1950 — Article 14, 15Hindu Succession Act, 1956 — Section 14(1)

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Supreme Court06 Sept 1985Dismissed

Haji Abdul Hameed (Dead) by his Lrs. Vs Commissioner of Income Tax, U.P., Lucknow

Supreme Court Of India · AIR 1986 SC 1271 : (1985) 49 CTR 394 : (1985) 156 ITR 230 : (1986) SCC 479 Supp : (1986) 1 SCC 479 Supp : (1985) 23 TAXMAN 74

Income Tax Act, 1922 — Section 2(6AA), 41(1), 41(2)

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Supreme Court04 Sept 1985Dismissed

Balram Singh Vs Bhikam Chand Jain and Others

Supreme Court Of India · AIR 1985 SC 1726 : (1986) CriLJ 19 : (1985) 2 Crimes 731 : (1985) 2 SCALE 1387 : (1985) 4 SCC 246

Penal Code, 1860 (IPC) — Section 420

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Supreme Court Of India judgments, 1985