Supreme Court22 Dec 1972Allowed

Gopalan Nair Vs The State of Kerala

Supreme Court Of India · AIR 1973 SC 806 : (1973) CriLJ 583 : (1973) KLT 64 : (1973) 1 SCC 469 : (1973) SCC(Cri) 408

Criminal Procedure Code, 1898 (CrPC) — Section 374
Supreme Court22 Dec 1972Allowed

Pratap Vs State of U.P. and Others

Supreme Court Of India · AIR 1973 SC 786 : (1973) CriLJ 565 : (1973) 3 SCC 690 : (1973) SCC(Cri) 496 : (1973) 3 SCR 136

Constitution of India, 1950 — Article 134, 136Penal Code, 1860 (IPC) — Section 300, 302, 303, 304, 310
Supreme Court22 Dec 1972dismissed

S.N. Pallegal Vs The State of Mysore

Supreme Court Of India · AIR 1973 SC 671 : (1973) LabIC 430 : (1973) 1 LLJ 114 : (1973) 4 SCC 153 : (1973) 3 SCR 199 : (1973) 5 UJ 535

Mysore Service Regulations — Article 294