Supreme Court29 Nov 1972Dismissed
Mohan Singh Oberoi Vs Commissioner of Income Tax, West Bengal
Supreme Court Of India · AIR 1973 SC 651 : (1973) 88 ITR 53 : (1973) 3 SCC 491 : (1973) 2 SCR 1057
Income Tax Act, 1922 — Section 16(2), 18(5), 66(1)
COURT ARCHIVE
Supreme Court Of India judgments, 1972
607 judgments · page 3 of 31
Supreme Court29 Nov 1972dismissed
Dwarka Prasad Singh and Others Vs Harikant Prasad Singh and Others
Supreme Court Of India · AIR 1973 SC 655 : (1973) 6 PLJR 349 : (1973) 75 PLR 264 : (1973) RD 34 : (1973) 1 SCC 179 : (1973) 2 SCR 1064 : (1973) 5 UJ 467
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, Order 41 Rule 5
Supreme Court28 Nov 1972Dismissed
Trustees of Gordhandas Govindram Family Charity Trust Vs Commissioner of Income Tax, Bombay
Supreme Court Of India · AIR 1973 SC 623(1) : AIR 1973 SC 623 : (1973) 88 ITR 47 : (1973) MhLj 651 : (1973) 18 MPLJ 762 : (1973) 3 SCC 346 : (1973) 2 SCR 1050
Wealth Tax Act, 1957 — Section 27(1)
Supreme Court28 Nov 1972Disposed Of
Shamlal Batra and Another Vs Bhagwandas Narandas Patel
Supreme Court Of India · AIR 1973 SC 816 : (1973) 1 SCC 175
Supreme Court28 Nov 1972Dismissed
Sayeedur Rehman Vs The State of Bihar and Others
Supreme Court Of India · AIR 1973 SC 239 : (1973) 3 SCC 333 : (1973) 2 SCR 1043 : (1973) 1 SLJ 162 : (1973) 5 UJ 452
Supreme Court27 Nov 1972Dismissed
Capt. Harish Uppal Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1973 SC 258 : (1973) 3 SCC 319 : (1973) SCC(Cri) 268 : (1973) 2 SCR 1025
Constitution of India, 1950 — Article 136(2), 21, 32
Supreme Court27 Nov 1972dismissed
Tara Devi Aggarwal Vs Commissioner of Income Tax, West Bengal, Calcutta
Supreme Court Of India · AIR 1973 SC 254 : (1973) 88 ITR 323 : (1973) 3 SCC 482 : (1973) 2 SCR 1035
Income Tax Act, 1922 — Section 23(2), 33
Supreme Court24 Nov 1972Dismissed
Smt. Saroj Kumari Vs State of U.P.
Supreme Court Of India · AIR 1973 SC 201 : (1973) CriLJ 267 : (1973) 3 SCC 669 : (1973) SCC(Cri) 475
Penal Code, 1860 (IPC) — Section 363, 368
Supreme Court24 Nov 1972Dismissed
Duraipandi Thevar and Others Vs State of Tamil Nadu
Supreme Court Of India · AIR 1973 SC 659 : AIR 1973 SC 649 : (1973) CriLJ 602 : (1973) 3 SCC 680 : (1973) SCC(Cri) 486
Constitution of India, 1950 — Article 136
Supreme Court23 Nov 1972Partly Allowed
Nathan Vs The State of Madras
Supreme Court Of India · AIR 1973 SC 665 : (1973) CriLJ 608 : (1973) 3 SCC 803 : (1973) SCC(Cri) 543
Penal Code, 1860 (IPC) — Section 104, 300, 342
Supreme Court22 Nov 1972dismissed
State of Tamil Nadu etc. Vs Cement Distributors Private Ltd. etc. etc.
Supreme Court Of India · AIR 1973 SC 668 : (1973) 3 SCC 342 : (1973) 2 SCR 1019 : (1973) 31 STC 309
Tamil Nadu General Sales Tax Act, 1959 — Section 2Tamil Nadu General Sales Tax Rules, 1959 — Rule 6
Supreme Court22 Nov 1972Dismissed
Karan Singh Vs State of U.P.
Supreme Court Of India · AIR 1973 SC 1385 : (1973) CriLJ 1136 : (1973) 3 SCC 662 : (1973) SCC(Cri) 468
Evidence Act, 1872 — Section 27
Supreme Court21 Nov 1972Dismissed
Jaswant Singh Vs State of Punjab
Supreme Court Of India · AIR 1973 SC 707 : (1973) CriLJ 664 : (1973) 3 SCC 657 : (1973) SCC(Cri) 463
Criminal Procedure Code, 1898 (CrPC) — Section 161
Supreme Court17 Nov 1972Allowed
Sahaj Ram and Others Vs The State of U.P.
Supreme Court Of India · AIR 1973 SC 618 : (1973) 1 SCC 490 : (1973) SCC(Cri) 410
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
Supreme Court17 Nov 1972Dismissed
Shiv Singh Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1973 SC 962 : (1974) 3 SCC 255 : (1973) 5 UJ 460
Constitution of India, 1950 — Article 16Post and Telegraph Manual — Rule 464
Supreme Court16 Nov 1972Dismissed
Dasaudha Singh and Others Vs State of Haryana and Others Haryana Co-op. Multipurpose Society Vs Collector of Kaithal
Supreme Court Of India · AIR 1973 SC 710 : (1973) 75 PLR 124 : (1973) 2 SCC 393 : (1973) 2 SCR 1006
Constitution of India, 1950 — Article 14East Punjab Utilization of Lands Act, 1949 — Section 11, 4, 6, 7, 7(1)
Supreme Court14 Nov 1972dismissed
Amar Krishna Ghose Vs Life Insurance Corporation and Another
Supreme Court Of India · AIR 1973 SC 250 : (1973) LabIC 211 : (1973) 2 SCC 352 : (1973) 2 SCR 998 : (1973) 5 UJ 446
Life Insurance Corporation Act, 1956 — Section 11, 11(1), 11(3)Life Insurance Corporation Rules, 1956 — Rule 12
Supreme Court14 Nov 1972dismissed
Mohd. Subrati alias Mohd. Karim Vs State of West Bengal
Supreme Court Of India · AIR 1973 SC 207 : (1974) CriLJ 397 : (1973) 3 SCC 250 : (1973) SCC(Cri) 245 : (1973) 2 SCR 990
Constitution of India, 1950 — Article 32Penal Code, 1860 (IPC) — Section 379
Supreme Court14 Nov 1972dismissed
Ghasita alias Ghasi Ram Vs State of U.P.
Supreme Court Of India · AIR 1973 SC 211 : (1973) CriLJ 271 : (1973) 3 SCC 688 : (1973) SCC(Cri) 494
Penal Code, 1860 (IPC) — Section 302
Supreme Court13 Nov 1972dismissed
Atmaduddin Vs The State of U.P.
Supreme Court Of India · AIR 1974 SC 1901 : (1974) CriLJ 1300 : (1973) 4 SCC 35 : (1973) SCC(Cri) 676
Penal Code, 1860 (IPC) — Section 302, 34, 352