Supreme Court21 Dec 1951Dismissed
P.D. Shamdasani Vs Central Bank of India Ltd.
Supreme Court Of India · AIR 1952 SC 59 : (1952) 65 LW 357 : (1952) 1 MLJ 423 : (1952) 1 SCR 391
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Supreme Court Of India judgments, 1951
77 judgments · page 1 of 4
Supreme Court20 Dec 1951dismissed
Rameshwar Vs The State of Rajasthan
Supreme Court Of India · AIR 1952 SC 54 : (1952) CriLJ 547 : (1952) 65 LW 351 : (1952) 1 MLJ 440 : (1952) 1 SCR 377
Evidence Act, 1872 — Section 114, 118, 133, 157, 8
Supreme Court20 Dec 1951Allowed
Surajpal Singh and Others Vs The State
Supreme Court Of India · AIR 1952 SC 52 : (1952) CriLJ 331 : (1952) 65 LW 1190 : (1952) 1 MLJ 426 : (1952) 1 SCR 193
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
Supreme Court20 Dec 1951Allowed
Jangal Prasad Vs The State
Supreme Court Of India · AIR 1953 SC 467
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 377Whipping Act, 1909 — Section 4
Supreme Court19 Dec 1951Dismissed
Bhagat Singh Vs The State Gurdev Singh (Caveator)
Supreme Court Of India · AIR 1952 SC 45 : (1952) 1 MLJ 420 : (1952) 1 SCR 371
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234(1), 235, 235(1)Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court18 Dec 1951Disposed Of
Kidar Lall Seal and Another Vs Hari Lall Seal
Supreme Court Of India · AIR 1952 SC 47 : (1952) 65 LW 179 : (1952) 1 MLJ 431 : (1952) 1 SCR 179
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2(1)Contract Act, 1872 — Section 43, 82, 92Transfer of Property Act, 1882 — Section 101, 105, 60, 82, 91
Supreme Court17 Dec 1951dismissed
Annagouda Nathgouda Patil Vs Court of Wards and Another
Supreme Court Of India · AIR 1952 SC 60 : (1952) 65 LW 359 : (1952) 1 MLJ 414 : (1952) 1 SCR 208
Supreme Court14 Dec 1951dismissed
Chinnathayi alias Veeralakshmi Vs Kulasekara Pandiya Naicker and Another
Supreme Court Of India · AIR 1952 SC 29 : (1952) 65 LW 1167 : (1952) 1 MLJ 292 : (1952) 1 SCR 241
Supreme Court14 Dec 1951dismissed
Bijjoy Chand Potra Vs The State
Supreme Court Of India · AIR 1952 SC 105 : (1952) CriLJ 644 : (1952) 1 MLJ 411 : (1952) 1 SCR 202
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 342Penal Code, 1860 (IPC) — Section 201, 302, 307, 326
Supreme Court10 Dec 1951Allowed
Makhan Singh Tarsikka Vs The State of Punjab
Supreme Court Of India · AIR 1952 SC 27 : (1952) CriLJ 321 : (1952) 1 SCR 368
Constitution of India, 1950 — Article 32Preventive Detention Act, 1950 — Section 3
Supreme Court10 Dec 1951Allowed
The District Board, Tanjore represented by its President Vs M.K. Noor Mohamed Rowther and Others
Supreme Court Of India · AIR 1953 SC 446 : (1952) 65 LW 98 : (1952) 2 MLJ 586
Madras Estates Land Act, 1908 — Section 3, 3(2)
Supreme Court29 Nov 1951dismissed
Tikait Hargobind Prasad Singh Vs Srimatya Phaldani Kumari
Supreme Court Of India · AIR 1952 SC 38 : (1952) 1 SCR 153
Supreme Court26 Nov 1951Dismissed
Ram Kumar Das Vs Jagadish Chandra Deb Dhabal Deb and Another
Supreme Court Of India · AIR 1952 SC 23 : (1952) 65 LW 219 : (1952) 1 SCR 269
Civil Procedure Code, 1908 (CPC) — Section 110Transfer of Property Act, 1882 — Section 106, 107, 116
Supreme Court26 Nov 1951Dismissed
Adamji Umar Dalal Vs The State of Bombay
Supreme Court Of India · AIR 1952 SC 14 : (1953) CriLJ 542 : (1952) 65 LW 209 : (1952) 1 SCR 172
Penal Code, 1860 (IPC) — Section 114
Supreme Court23 Nov 1951Dismissed
Commissioner of Police, Bombay Vs Gordhandas Bhanji
Supreme Court Of India · AIR 1952 SC 16 : (1952) 54 BOMLR 383 : (1952) 65 LW 212 : (1952) 1 SCR 135
Civil Procedure Code, 1908 (CPC) — Section 80
Supreme Court23 Nov 1951Dismissed
Mothey Anja Ratna Raja Kumar Vs Koney Narayana Rao and Others
Supreme Court Of India · AIR 1953 SC 433 : (1952) 65 LW 51 : (1952) 2 MLJ 342
Supreme Court12 Nov 1951Dismissed
Commissioner of Income Tax, West Bengal Vs Isthmian Steamship Lines
Supreme Court Of India · AIR 1953 SC 439 : (1951) 20 ITR 572
Income Tax Act, 1922 — Section 10(2)
Supreme Court02 Nov 1951Allowed
Hate Singh Bhagat Singh Vs State of Madhya Bharat
Supreme Court Of India · AIR 1953 SC 468
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1898 (CrPC) — Section 208, 209, 287, 342Evidence Act, 1872 — Section 1
Supreme Court01 Nov 1951Allowed
Ganga Saran Vs Ram Charan Ram Gopal
Supreme Court Of India · AIR 1952 SC 9 : (1952) SCR 36 Supp
Contract Act, 1872 — Section 32, 56
Supreme Court26 Oct 1951dismissed
Thakur Rudreswari Prasad Sinha Vs Srimati Rani Probhabhati and Others
Supreme Court Of India · AIR 1952 SC 1 : (1952) 1 SCR 64
Civil Procedure Code, 1908 (CPC) — Section 47