Supreme Court05 Mar 1951Dismissed
Santosh Kumar Jain Vs The State Union Of India (Intervener)
Supreme Court Of India · AIR 1951 SC 201 : (1951) CriLJ 757 : (1951) 64 LW 513 : (1951) 2 SCR 303
Penal Code, 1860 (IPC) — Section 186
COURT ARCHIVE
Supreme Court Of India judgments, 1951
77 judgments · page 4 of 4
Supreme Court05 Mar 1951Allowed
V. Ramaswami Aiyangar and others Vs T.N.V. Kailasa Thevar
Supreme Court Of India · AIR 1951 SC 189 : (1951) 1 MLJ 560 : (1951) 2 SCR 292
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Tamil Nadu Agriculturists Relief Act, 1938 — Section 14, 19, 7, 8
Supreme Court02 Mar 1951Dismissed
Arjun Singh alias Puran Vs Kartar Singh and others
Supreme Court Of India · AIR 1951 SC 193 : (1951) 1 MLJ 556 : (1951) 2 SCR 258
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2(1), Order 41 Rule 27, 100, 151Limitation Act, 1963 — Article 120Punjab Laws Act, 1872 — Section 5
Supreme Court02 Mar 1951Allowed
D. Stephens Vs Nosibolla
Supreme Court Of India · AIR 1951 SC 196 : (1951) CriLJ 510 : (1951) 2 SCR 284
Criminal Procedure Code, 1898 (CrPC) — Section 417, 439
Supreme Court23 Feb 1951Allowed
Chandrasingh Manibhai and Others Vs Surjit Lal Ladhamal Chhabda and Others
Supreme Court Of India · AIR 1951 SC 199 : (1951) 53 BOMLR 532 : (1951) 2 SCR 221
Transfer of Property Act, 1882 — Section 106
Supreme Court23 Feb 1951Disposed Of
Ujagar Singh Vs The State of The Punjab Jagjit Singh Vs The State of The Punjab
Supreme Court Of India · AIR 1952 SC 350 : (1952) 2 MLJ 641 : (1952) 1 SCR 756
Preventive Detention Act, 1950 — Section 12
Supreme Court09 Feb 1951Allowed
Srinivas Ram Kumar Vs Mahabir Prasad and Others
Supreme Court Of India · AIR 1951 SC 177 : (1951) 64 LW 544 : (1951) 2 SCR 277
Contract Act, 1872 — Section 65
Supreme Court09 Feb 1951Allowed
Col. D.I. MacPherson Vs M.N. Appanna and another
Supreme Court Of India · AIR 1951 SC 184 : (1951) 2 SCR 161
Civil Procedure Code, 1908 (CPC) — Section 109
Supreme Court05 Feb 1951Dismissed
Badri Narain Jha and Others Vs Rameshwar Dayal Singh and others
Supreme Court Of India · AIR 1951 SC 186 : (1951) 2 SCR 153
Supreme Court05 Feb 1951Allowed
Fatma Haji Ali Mohammad Haji and Others Vs The State of Bombay
Supreme Court Of India · AIR 1951 SC 180 : (1951) 53 BOMLR 951 : (1951) 2 SCR 266
Civil Procedure Code, 1908 (CPC) — Section 80
Supreme Court02 Feb 1951Allowed
Rai Brij Raj Krishna and Another Vs S.K. Shaw and Brothers
Supreme Court Of India · AIR 1951 SC 115 : (1951) 64 LW 366 : (1951) 2 SCR 145
Civil Procedure Code, 1908 (CPC) — Section 18Transfer of Property Act, 1882 — Section 111
Supreme Court29 Jan 1951Allowed
Tulsiram Kanu Vs The State
Supreme Court Of India · AIR 1954 SC 1
Criminal Procedure Code, 1898 (CrPC) — Section 417, 423, 510Evidence Act, 1872 — Section 11, 114, 45
Supreme Court25 Jan 1951Dismissed
Tarapada De and Others Vs The State of West Bengal
Supreme Court Of India · AIR 1951 SC 174 : (1951) CriLJ 400 : (1951) 1 MLJ 431 : (1951) 2 SCR 212
Constitution of India, 1950 — Article 132, 132(1), 22(5)Criminal Law (Amendment) Act, 1932 — Section 16Preventive Detention Act, 1950 — Section 3, 3(1), 7
Supreme Court25 Jan 1951Allowed
The State of Bombay Vs Atma Ram Sridhar Vaidya
Supreme Court Of India · AIR 1951 SC 157 : (1951) CriLJ 373 : (1951) 1 MLJ 389 : (1951) 2 SCR 167
Constitution of India, 1950 — Article 21, 22, 22(5)Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3
Supreme Court22 Jan 1951dismissed
Keshavan Madhava Menon Vs The State of Bombay
Supreme Court Of India · AIR 1951 SC 128 : (1951) 53 BOMLR 458 : (1951) CriLJ 680 : (1951) 64 LW 382 : (1951) 1 MLJ 370 : (1951) 2 SCR 228
Constitution of India, 1950 — Article 13, 19(1), 228, 367General Clauses Act, 1897 — Section 6Press (Emergency Powers) Act, 1931 — Section 2(6)
Supreme Court12 Jan 1951Dismissed
Ramnandan Prasad Narayan Singh Vs Mahanth Kapildeo Ram Jee and Another
Supreme Court Of India · AIR 1951 SC 155 : (1951) 2 SCR 138
Civil Procedure Code, 1908 (CPC) — Section 47
Supreme Court12 Jan 1951Dismissed
Ramjilal Vs Income Tax Officer, Mohindargarh
Supreme Court Of India · AIR 1951 SC 97 : (1951) 19 ITR 174 : (1951) 64 LW 402 : (1951) 1 MLJ 384 : (1951) 2 SCR 127
Constitution of India, 1950 — Article 14, 265, 31, 31(1), 32Government of India Act, 1935 — Section 299(1)Patiala Income Tax Act, 2001 — Section 22(2), 22(4), 23B, 3, 34