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Supreme Court Of India judgments, 1981

430 judgments · page 1 of 22

Supreme Court30 Dec 1981Dismissed

S.P. Gupta Vs President of India and Others

Supreme Court Of India · AIR 1982 SC 149 : (1981) 1 SCC 87 Supp : (1982) 2 SCR 365

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, 91, 92Constitution of India, 1950 — Article 124, 136, 139A, 163, 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 133, 162, 162(1)
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Supreme Court15 Dec 1981Allowed

Sardar Govindrao Mahadik and Another Vs Devi Sahai and Others

Supreme Court Of India · AIR 1982 SC 989 : (1982) 1 SCALE 191 : (1982) 1 SCC 237 : (1982) 2 SCR 186

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 22 Rule 10, Order 38 Rule 11A(2), Order 38 Rule 5, 94Constitution of India, 1950 — Article 133(1)Transfer of Property Act, 1882 — Section 53A
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Supreme Court11 Dec 1981Dismissed

Chhaganlal Keshavlal Mehta Vs Patel Narandas Haribhai

Supreme Court Of India · AIR 1982 SC 121 : (1982) 1 GLR 325 : (1981) 3 SCALE 1861 : (1982) 1 SCC 223 : (1982) 2 SCR 166 : (1982) 14 UJ 120

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 22 Rule 1, Order 22 Rule 2, Order 34 Rule 1Evidence Act, 1872 — Section 115, 15Transfer of Property Act, 1882 — Section 60
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Supreme Court10 Dec 1981Disposed Of

Union of India (UOI) and Others etc. Vs Mario Cabral e Sa

Supreme Court Of India · AIR 1982 SC 691 : (1982) 3 SCC 262

Accreditation of Press Correspondents and News Agencies Rules — Rule 2, 2(1), 4Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 17, 19(1), 19(2), 19(3), 2
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Supreme Court09 Dec 1981

Harnek Singh Vs State of Punjab and Others

Supreme Court Of India · AIR 1982 SC 682 : (1983) 54 CompCas 262 : (1982) CriLJ 420 : (1981) 3 SCALE 1883 : (1982) 1 SCC 116 : (1982) 2 SCR 139

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Penal Code, 1860 (IPC) — Section 307, 411, 414
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Supreme Court08 Dec 1981Disposed Of

R.S. Makashi and Others Vs I.M. Menon and Others

Supreme Court Of India · AIR 1982 SC 101 : (1982) LabIC 38 : (1981) 3 SCALE 1837 : (1982) 1 SCC 379 : (1982) 2 SCR 69

Bombay Rationing Organisation (Fixation of Seniority) Rules, 1968 — Rule 4, 7Constitution of India, 1950 — Article 14, 16, 226, 32
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Supreme Court08 Dec 1981Dismissed

Jain Malleables Vs Bharat Sahay

Supreme Court Of India · AIR 1982 SC 71(2) : (1981) 3 SCALE 1817 : (1982) 1 SCC 149 : (1982) 2 SCR 53 : (1982) 14 UJ 90

Delhi Rent Control Act, 1958 — Section 14, 14A, 25B
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