Supreme Court06 Nov 1981Dismissed

Gangabai Gilda Vs Smt. Chhabubai Gandhi

Supreme Court Of India · AIR 1982 SC 20 : (1982) MhLj 1 : (1982) MPLJ 1 : (1981) 3 SCALE 1753 : (1982) 1 SCC 4 : (1982) 1 SCR 1176 : (1982) 14 UJ 1

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 91, 92, 92(1)
Supreme Court03 Nov 1981Allowed

Gulam Abbas and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1981 SC 2198 : (1981) CriLJ 1835 : (1981) 3 SCALE 1707 : (1982) 1 SCC 71 : (1982) 1 SCR 1077

Uttar Pradesh Muslim Waqfs Act, 1936 — Section 4, 4A, 4(3), 5, 5(1), 5(3)(1), 6, 6(4), 8, 9, 28, 29, 38, 39, 50, 53, 61Code Of Criminal Procedure, 1973 — Section 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18,19, 20, 21, 22, 23, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 107, 129, 130, 131, 132, 133, 134, 135, 136, 137, 138, 139, 140, 141, 142, 143, 144, 144(1), 144(2), 145, 146, 147, 148Code Of Civil Procedure, 1908 — Section 11, Order 1 Rule 8
Supreme Court30 Oct 1981dismissed

Hemlata Kantilal Shah Vs State of Maharashtra and another

Supreme Court Of India · AIR 1982 SC 8 : (1982) CriLJ 150 : (1981) 3 SCALE 1657 : (1981) 4 SCC 647 : (1982) 1 SCR 1028

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 21, 22(5)
Supreme Court23 Oct 1981allowed

State of Gujarat Vs Mohd. Ismail Jumma and Others

Supreme Court Of India · AIR 1982 SC 683(1) : (1982) CriLJ 421 : (1982) 1 GLR 113 : (1981) 3 SCALE 1645 : (1981) 4 SCC 609 : (1982) 1 SCR 1014

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3(1)Constitution of India, 1950 — Article 226