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COURT ARCHIVE

Supreme Court Of India judgments, 1981

430 judgments · page 5 of 22

Supreme Court15 Sept 1981Disposed Of

Nand Lal Bajaj Vs State of Punjab and Another

Supreme Court Of India · AIR 1981 SC 2041 : (1981) CriLJ 1501 : (1981) 3 SCALE 1393 : (1981) 4 SCC 327 : (1981) SCC(Cri) 841 : (1982) 1 SCR 718

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 14, 21, 32Prevention of Black-marketing and Maintenance of Supplies of Essential Commoditi
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Supreme Court14 Sept 1981Disposed Of

Begum Para Nasir Khan and others Vs Luiza Matilda Fernandes and others

Supreme Court Of India · (1982) 84 BOMLR 95 : (1981) 3 SCALE 1456 : (1984) 2 SCC 595 : (1982) 14 UJ 48

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 13(1), 5(11)Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3A, Order 32 Rule 4, Order 5 Rule 20(2), Order 9 Rule 13
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Supreme Court08 Sept 1981Allowed

Raghbir Vs State of Haryana

Supreme Court Of India · AIR 1981 SC 2037 : (1981) CriLJ 1497 : (1981) 3 SCALE 1371 : (1981) 4 SCC 210 : (1981) SCC(Cri) 818 : (1982) 1 SCR 686 : (1981) 13 UJ 840

Childrens Act, 1960 — Section 20, 5Constitution of India, 1950 — Article 254(1)Criminal Procedure Code, 1973 (CrPC) — Section 27, 29, 4, 5
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Supreme Court04 Sept 1981Allowed

K.P. Varghese Vs Income Tax Officer, Ernakulam and Another

Supreme Court Of India · AIR 1981 SC 1922 : (1981) 24 CTR 358 : (1981) 131 ITR 597 : (1981) 3 SCALE 1315 : (1981) 4 SCC 173 : (1982) 1 SCR 629

Constitution of India, 1950 — Article 19(1)Finance Act, 1964 — Section 13(2)Income Tax Act, 1922 — Section 2(6)
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Supreme Court03 Sept 1981Dismissed

Smt. Rukhamanbai Vs Shivram and others

Supreme Court Of India · AIR 1981 SC 1881 : (1981) 3 SCALE 1437 : (1981) 4 SCC 262 : (1982) 1 SCR 607 : (1981) 13 UJ 833

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(18), 32, 4Transfer of Property Act, 1882 — Section 105, 107, 13, 19, 21
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