COURT ARCHIVE

Supreme Court Of India judgments, 1981

430 judgments · page 4 of 22

Supreme Court16 Oct 1981Allowed

Divisional Personnel Officer, Western Railway, Kota Vs Sunder Dass

Supreme Court Of India · AIR 1981 SC 2177 : (1982) LabIC 4 : (1982) 1 LLJ 154 : (1981) 3 SCALE 1647 : (1981) 4 SCC 563 : (1982) 1 SCR 937 : (1982) 1 SLJ 76 : (1981) 13 UJ 856

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Supreme Court16 Oct 1981Allowed

Tata Engineering and Locomotive Company Limited Vs Their Workmen

Supreme Court Of India · AIR 1981 SC 2163 : (1982) LabIC 1 : (1981) 2 LLJ 429 : (1981) 3 SCALE 1587 : (1981) 4 SCC 627 : (1982) 1 SCR 929 : (1982) 1 SLJ 64 : (1981) 13 UJ 919

Industrial Disputes Act, 1947 — Section 18(1), 2

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Supreme Court15 Oct 1981Allowed

K.C. Kapoor Vs Smt. Radhika Devi (Dead) by Lrs. and Others

Supreme Court Of India · AIR 1981 SC 2128 : (1981) 3 SCALE 1565 : (1981) 4 SCC 487 : (1982) 1 SCR 907 : (1981) 13 UJ 905

Hindu Womens Right to Property Act, 1937 — Section 3Transfer of Property Act, 1882 — Section 41

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Supreme Court14 Oct 1981dismissed

Gurdayal Singh Fiji Vs State of Punjab and others

Supreme Court Of India · AIR 1981 SC 2015 : (1981) 3 SCALE 1553 : (1981) 4 SCC 419 : (1982) 1 SCR 904 : (1981) 2 SLJ 457 : (1981) 13 UJ 882

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Supreme Court14 Oct 1981Allowed

Tukaram Dnyanu Gurav and Others Vs State of Maharashtra

Supreme Court Of India · AIR 1982 SC 59 : (1982) CriLJ 199 : (1982) 3 SCC 222

Penal Code, 1860 (IPC) — Section 149, 307

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Supreme Court12 Oct 1981Allowed

Asir Koli Pitol Vs State of Tamil Nadu

Supreme Court Of India · (1982) 3 SCC 184

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Supreme Court01 Oct 1981Dismissed

Brig. Sahib Singh Kalha and Others Vs Amritsar Improvement Trust and Others

Supreme Court Of India · AIR 1982 SC 940 : (1981) 3 SCALE 1561 : (1982) 1 SCC 419

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Supreme Court01 Oct 1981Allowed

Syed Israr Masood, Forest Contractor, Ret Ghat, Bhopal Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1981 SC 2010(2) : AIR 1981 SC 2010 : (1981) 3 SCALE 1591 : (1981) 4 SCC 289 : (1982) 1 SCR 894 : (1982) 14 UJ 51

Civil Procedure Code, 1908 (CPC) — Section 80

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Supreme Court01 Oct 1981Allowed

Sayed Mohomed Baquir El-edroos (Dead) by Lrss. Vs State of Gujarat

Supreme Court Of India · AIR 1981 SC 2016 : (1982) 1 GLR 42 : (1981) 3 SCALE 1555 : (1981) 4 SCC 383 : (1982) 1 SCR 882 : (1981) 13 UJ 826

Bombay Land Revenue Code, 1879 — Section 203, 212, 53Bombay Personal Inams Abolition Act, 1952 — Section 2(1)

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Supreme Court29 Sept 1981Dismissed

Motor Owner''s Insurance Co. Ltd. Vs Jadavji Keshavji Modi and Others

Supreme Court Of India · (1981) ACJ 507

Motor Vehicles (Amendment) Act, 1956 — Section 74Motor Vehicles Act, 1939 — Section 110D, 93, 94(1), 95, 95(2)

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Supreme Court29 Sept 1981allowed

Guru Nanak Foundation Vs Rattan Singh and Sons

Supreme Court Of India · AIR 1981 SC 2075 : (1981) 3 SCALE 1543 : (1981) 4 SCC 634 : (1982) 1 SCR 842 : (1981) 13 UJ 886

Arbitration Act, 1940 — Section 11, 14(2), 2, 20, 20(2)Constitution of India, 1950 — Article 136

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Supreme Court28 Sept 1981Allowed

Dr. Rahamatullah Vs State of Bihar and Another

Supreme Court Of India · AIR 1981 SC 2069 : (1981) CriLJ 1698 : (1981) 3 SCALE 1510 : (1981) 4 SCC 559 : (1981) SCC(Cri) 871 : (1982) 1 SCR 836 : (1981) 13 UJ 870

Constitution of India, 1950 — Article 22(5), 32

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Supreme Court25 Sept 1981Disposed Of

Vazir Sultan Tobacco Co. Ltd., Hyderabad and Others Vs Commissioner of Income Tax, Andhra Pradesh, Hyderabad

Supreme Court Of India · AIR 1981 SC 2105 : (1981) 25 CTR 186 : (1981) 132 ITR 559 : (1981) 3 SCALE 1483 : (1981) 4 SCC 435 : (1982) 1 SCR 789

Income Tax Act, 1961 — Section 257

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Supreme Court25 Sept 1981dismissed

Suraj Mal Kailash Chand and Others Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1982 SC 130 : (1981) 3 SCALE 1597 : (1981) 4 SCC 554 : (1981) SCC(Cri) 866 : (1981) 13 UJ 725

Constitution of India, 1950 — Article 14, 19(1)Essential Commodities Act, 1955 — Section 3, 3(1), 3(2), 5

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Supreme Court22 Sept 1981Allowed

State of Madhya Pradesh and Another Vs Kumari Nivedita Jain and Others

Supreme Court Of India · AIR 1981 SC 2045 : (1981) 3 SCALE 1512 : (1981) 4 SCC 296 : (1982) 1 SCR 759

Constitution of India, 1950 — Article 14, 15, 15(4), 162Indian Medical Council Act, 1956 — Section 19, 33

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Supreme Court22 Sept 1981Dismissed

Madhya Pradesh Ration Vikreta Sangh Society and Others Vs State of Madhya Pradesh and Another

Supreme Court Of India · AIR 1981 SC 2001 : (1981) 3 SCALE 1420 : (1981) 4 SCC 535 : (1982) 1 SCR 750 : (1982) 14 UJ 42

Constitution of India, 1950 — Article 14, 162, 19(1)Essential Commodities Act, 1955 — Section 3

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Supreme Court22 Sept 1981

Abdul Karim Allarakha Vs State of Rajasthan and Another

Supreme Court Of India · AIR 1982 SC 61 : (1982) 3 SCC 227

Land Acquisition Act, 1894 — Section 11, 18Rajasthan Land Acquisition Act, 1953 — Section 18

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Supreme Court22 Sept 1981Dismissed

Anupama Sen Gupta and Others Vs Deb Kumar Sen Sarma and Others

Supreme Court Of India · AIR 1982 SC 25(1) : (1981) 3 SCALE 1472 : (1981) 4 SCC 544 : (1981) 13 UJ 779

West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6), 29B

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Supreme Court21 Sept 1981Dismissed

S. Gopa Kumar Vs State of Kerala and Kerala Public Service Commission

Supreme Court Of India · AIR 1981 SC 2027 : (1981) 2 LLJ 443 : (1981) 3 SCALE 1581 : (1981) 4 SCC 415 : (1982) 1 SCR 744 : (1981) 2 SLJ 479 : (1981) 13 UJ 769

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Supreme Court18 Sept 1981allowed

State of Gujarat Vs Adam Kasam Bhaya

Supreme Court Of India · AIR 1981 SC 2005 : (1981) CriLJ 1686 : (1981) 22 GLR 1278 : (1981) 3 SCALE 1563 : (1981) 4 SCC 216 : (1981) SCC(Cri) 823 : (1982) 1 SCR 740 : (1981) 13 UJ 853

Constitution of India, 1950 — Article 22, 226

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