CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 1981

430 judgments · page 2 of 22

Supreme Court01 Dec 1981Disposed Of

State of U.P Vs Jairam and Others

Supreme Court Of India · (1982) ACR 145 : AIR 1982 SC 942 : (1982) CriLJ 813 : (1981) 4 SCALE 1971 : (1982) 1 SCC 176 : (1982) 2 SCR 24

Constitution of India, 1950 — Article 226Defence of India Rules, 1962 — Rule 30,
Read judgment
Supreme Court20 Nov 1981Allowed

Idandas Vs Anant Ramchandra Phadke (Dead) by Lrs

Supreme Court Of India · AIR 1982 SC 127(2) : (1982) MHLJ 288 : (1982) MPLJ 235 : (1981) 3 SCALE 1790 : (1982) 1 SCC 27 : (1982) 1 SCR 1197 : (1982) 14 UJ 23

Evidence Act, 1872 — Section 21Transfer of Property Act, 1882 — Section 106
Read judgment
Supreme Court18 Nov 1981Allowed

State of Gujarat Vs Dharamdas Viranand and Others

Supreme Court Of India · AIR 1982 SC 781 : (1982) 1 GLR 456 : (1983) 1 SCALE 1771 : (1981) 3 SCALE 1771 : (1982) 1 SCC 370 : (1982) 14 UJ 32

Constitution of India, 1950 — Article 14, 19(1)Gujarat Municipalities Act, 1963 — Section 233Gujarat Village Panchayats Act, 1961 — Section 193A
Read judgment
Supreme Court13 Nov 1981Disposed Of

R.K. Garg and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1981) 25 CTR 406 : (1982) 133 ITR 239 : (1981) 3 SCALE 1743 : (1981) 4 SCC 675 : (1981) 1 SCR 947 : (1982) 14 UJ 12

Constitution of India, 1950 — Article 123, 14, 367Special Bearer Bonds (Immunities and Exemptions) Act, 1981 — Section 4
Read judgment
Supreme Court10 Nov 1981Dismissed

Sat Pal Vs State of Punjab and others

Supreme Court Of India · AIR 1981 SC 2230 : (1981) CriLJ 1867 : (1981) 3 SCALE 1760 : (1982) 1 SCC 12 : (1982) 14 UJ 35

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 1, 11(1), 3, 3(2), 8Constitution of India, 1950 — Article 21, 22(5), 256, 257(1), 258(2)
Read judgment
Supreme Court07 Nov 1981

Prabha Dutt Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1982 SC 6 : (1982) 84 BOMLR 65 : (1982) CriLJ 148 : (1981) 3 SCALE 1757 : (1982) 1 SCC 1 : (1982) 1 SCR 1184 : (1981) 13 UJ 848

Constitution of India, 1950 — Article 19(1), 32Criminal Procedure Code, 1973 (CrPC) — Section 161(2)Penal Code, 1860 (IPC) — Section 302
Read judgment