Supreme Court20 Dec 1968dismissed

Rama Rao & Anr Vs Narayan & Anr

Supreme Court Of India · AIR 1969 SC 724 : (1969) 71 BOMLR 696 : (1969) CriLJ 1064 : (1969) MhLj 597 : (1969) 1 SCC 167 : (1969) 3 SCR 185

Criminal Procedure Code, 1898 (CrPC) — Section 172, 188, 195(1), 195(2), 196Evidence Act, 1872 — Section 3Maharashtra Co-operative Societies Act, 1960 — Section 93
Supreme Court18 Dec 1968Disposed Of

In the Matter of Madhu Limaye & Ors

Supreme Court Of India · (1970) 18 BLJR 392 : (1969) CriLJ 1440 : (1969) 1 SCC 292 : (1969) 3 SCR 154

Constitution of India, 1950 — Article 22(1), 22(2), 32Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(3), 114, 117, 117(3)Penal Code, 1860 (IPC) — Section 143, 188, 448
Supreme Court17 Dec 1968Allowed

In Re: Sushanta Goswami and Others

Supreme Court Of India · AIR 1969 SC 1004 : (1969) 1 SCC 273 : (1969) 3 SCR 138

Constitution of India, 1950 — Article 22Penal Code, 1860 (IPC) — Section 379, 406Preventive Detention Act, 1950 — Section 3(2)
Supreme Court12 Dec 1968Dismissed

T.S. Baliah Vs T.S. Rengachari

Supreme Court Of India · AIR 1969 SC 701 : (1969) 72 ITR 787 : (1969) 3 SCR 65

Constitution of India, 1950 — Article 14General Clauses Act, 1897 — Section 26, 6Income Tax Act, 1922 — Section 52
Supreme Court04 Dec 1968Dismissed

R.M. Seshadri Vs G. Vasantha Pai

Supreme Court Of India · AIR 1969 SC 692 : (1969) 2 AnWR 50 : (1969) 1 SCC 27 : (1969) 2 SCR 1019

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14Representation of the People Act, 1951 — Section 123(5)