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Supreme Court Of India judgments, 1968

386 judgments · page 2 of 20

Supreme Court03 Dec 1968Partly Allowed

K Manickchand & Ors Vs Elias Saleh Mohamed Sait & Anr

Supreme Court Of India · AIR 1969 SC 751 : (1969) 1 SCC 206 : (1969) 2 SCR 1061

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 9Constitution of India, 1950 — Article 133Transfer of Property Act, 1882 — Section 60, 76, 77, 83
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Supreme Court03 Dec 1968Dismissed

Kaushalya Devi & Ors Vs Shri K.L. Bansal

Supreme Court Of India · AIR 1970 SC 838 : (1969) 1 SCC 59 : (1969) 2 SCR 1048

Criminal Procedure Code, 1898 (CrPC) — Section 47Delhi and Ajmer Rent Control Act, 1952 — Section 13
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Supreme Court03 Dec 1968Dismissed

Payment of Wages Inspector Vs Surajmal Mehta & Anr

Supreme Court Of India · AIR 1969 SC 590 : (1969) 17 BLJR 821 : (1969) 18 FLR 284 : (1969) 1 LLJ 762 : (1969) MhLj 848 : (1969) MPLJ 820 : (1969) 2 SCR 1051

Industrial Disputes Act, 1947 — Section 25F, 25FF, 25FFF, 33C(2)Payment of Wages Act, 1936 — Section 10, 11, 12, 13, 15
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Supreme Court02 Dec 1968

Nishi Kant Jha Vs The State of Bihar

Supreme Court Of India · AIR 1969 SC 422 : (1969) 17 BLJR 731 : (1969) CriLJ 671 : (1969) 1 SCC 347 : (1969) 2 SCR 1033

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 201, 302, 465
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Supreme Court27 Nov 1968Dismissed

L.D. Healy Vs State of Uttar Pradesh

Supreme Court Of India · (1969) 1 SCC 149 : (1969) 2 SCR 948

Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 353, 356, 356(1)Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1947 — Section 5(1)
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Supreme Court27 Nov 1968Allowed

Parry & Co. Ltd. Vs P.C. Pal & Ors

Supreme Court Of India · AIR 1970 SC 1334 : (1971) 21 FLR 266 : (1970) 2 LLJ 429 : (1969) 2 SCR 976

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25FWest Bengal Industrial Disputes Rules, 1958 — Rule 77(1)
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Supreme Court26 Nov 1968Allowed

K. Brahma Suriah & Anr Vs Lakshminarayana

Supreme Court Of India · AIR 1970 SC 816 : (1970) CriLJ 845 : (1969) 1 SCC 138 : (1969) 2 SCR 933

Criminal Procedure Code, 1898 (CrPC) — Section 173, 4(F)Mysore Panchayat Secretaries Powers and Duties Rules, 1961 — Rule 16Mysore Village Panchayats and Local Boards Act, 1959 — Section 220
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