COURT ARCHIVE

Supreme Court Of India judgments, 1950

58 judgments · page 1 of 3

Supreme Court21 Dec 1950dismissed

Executors of The Estate of J.K. Dubash Vs Commissioner of Income Tax, Bombay City

Supreme Court Of India · AIR 1951 SC 111 : (1951) 19 ITR 182 : (1950) 191 ITR 182 : (1951) 64 LW 422 : (1951) 1 MLJ 328 : (1950) 1 SCR 969

Income Tax Act, 1918 — Section 10, 10(1), 24, 3Income Tax Act, 1939 — Section 25, 26(2)

Supreme Court21 Dec 1950dismissed

V.V.R.N.M. Subbayya Chettiar Vs Commissioner of Income Tax, Madras

Supreme Court Of India · AIR 1951 SC 101 : (1951) 19 ITR 168 : (1951) 1 MLJ 310 : (1950) 1 SCR 961

Income Tax Act, 1961 — Section 4A, 66(1)

Supreme Court21 Dec 1950dismissed

Pannalal Jankidas Vs Mohanlal and Another

Supreme Court Of India · AIR 1951 SC 144 : (1951) 53 BOMLR 472 : (1951) 64 LW 557 : (1951) 1 MLJ 314 : (1950) SCR 979 Supp : (1950) 1 SCR 979

Bombay Explosion (Compensation) Ordinance, 1944 — Section 14, 18Contract Act, 1872 — Section 211, 212, 73

Supreme Court21 Dec 1950Allowed

Commissioner of Income Tax, West Bengal Vs Calcutta Agency Ltd.

Supreme Court Of India · AIR 1951 SC 108 : (1951) 19 ITR 191 : (1951) 64 LW 426 : (1951) 1 MLJ 366 : (1950) 1 SCR 1008

Income Tax Act, 1961 — Section 10(2), 66(2), 7

Supreme Court21 Dec 1950Dismissed

H.P. Singh Vs Thakur Prasad Tewari and Another

Supreme Court Of India · AIR 1953 SC 436

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 1

Supreme Court20 Dec 1950Allowed

State of Bombay Vs Narothamdas Jethabai and Another

Supreme Court Of India · AIR 1951 SC 69 : (1951) 53 BOMLR 402 : (1951) 2 SCR 51

Civil Procedure Code, 1908 (CPC) — Section 9

Supreme Court14 Dec 1950dismissed

Janardan Reddy and Others Vs The State

Supreme Court Of India · AIR 1951 SC 124 : (1951) 64 LW 378 : (1950) 1 SCR 940

Constitution of India, 1950 — Article 134, 136, 374(4)

Supreme Court04 Dec 1950Allowed

The State of Tripura Vs The Province of East Bengal

Supreme Court Of India · AIR 1951 SC 23 : (1951) 19 ITR 132 : (1951) 2 SCR 1

Civil Procedure Code, 1908 (CPC) — Section 115, 17, 18, 19

Supreme Court04 Dec 1950Dismissed

Chiranjit Lal Chowdhuri Vs The Union of India (UOI) and Others

Supreme Court Of India · AIR 1951 SC 41 : (1951) 53 BOMLR 499 : (1951) 21 CompCas 33 : (1951) 64 LW 47 : (1950) 1 SCR 869

Constitution of India, 1950 — Article 14, 19(1), 19(5), 31, 32

Supreme Court01 Dec 1950Dismissed

Sheodhari Rai and Others Vs Suraj Prasad Singh and Others

Supreme Court Of India · AIR 1954 SC 758

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Limitation Act, 1908 — Article 142, 144Transfer of Property Act, 1882 — Section 105

Supreme Court01 Dec 1950Dismissed

Yeswant Deorao Deshmukh Vs Walchand Ramchand Kothari

Supreme Court Of India · AIR 1951 SC 16 : (1951) 53 BOMLR 486 : (1951) KLT 13 : (1951) 64 LW 353 : (1950) SCR 852 Supp : (1950) 1 SCR 852

Civil Procedure Code, 1908 (CPC) — Section 48, 48(2)Limitation Act, 1908 — Article 182, 14(2), 18

Supreme Court01 Dec 1950Dismissed

Kali Ram Dokania and Others Vs S.K. Ulfat Hossain

Supreme Court Of India · AIR 1951 SC 6

Bengal Land Revenue Sales Act, 1859 — Section 2, 2, 3, 33, 6

Supreme Court01 Dec 1950Dismissed

Mangan Lal Deoshi Vs Mohammad Moinul Haque and Others

Supreme Court Of India · AIR 1951 SC 11 : (1951) 64 LW 350 : (1950) 1 SCR 833

Registration Act, 1908 — Section 17(1), 17(2)

Supreme Court01 Dec 1950Dismissed

Mahasay Ganesh Prasad Ray and Another Vs Narendra Nath Sen and Others

Supreme Court Of India · AIR 1953 SC 431 : (1951) 17 CLT 73 : (1951) KLT 28

Civil Procedure Code, 1908 (CPC) — Section 149Evidence Act, 1872 — Section 32, 34, 90

Supreme Court01 Dec 1950Dismissed

Raja Kamala Ranjan Roy Vs Baijnath Bajoria

Supreme Court Of India · AIR 1951 SC 1 : (1951) 64 LW 341 : (1950) 1 SCR 840

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

Supreme Court30 Nov 1950Allowed

A.M. Mair and Co. Vs Gordhandass Sagarmull

Supreme Court Of India · AIR 1951 SC 9 : (1951) KLT 35 : (1951) 64 LW 347 : (1950) 1 SCR 792

Civil Procedure Code, 1908 (CPC) — Section 109

Supreme Court30 Nov 1950dismissed

Seth Premchand Satramdas Vs The State of Bihar

Supreme Court Of India · AIR 1951 SC 14 : (1951) 19 ITR 108 : (1951) 64 LW 534 : (1950) 1 SCR 799

Bihar Sales Tax Act, 1944 — Section 21, 21(3)

Supreme Court30 Nov 1950Dismissed

Arjuna Lal Misra Vs The State

Supreme Court Of India · AIR 1953 SC 411 : (1951) 17 CLT 1

Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 380, 457, 461

Supreme Court20 Nov 1950Dismissed

Naguba Appa Vs Namdev

Supreme Court Of India · AIR 1954 SC 50

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14

Supreme Court20 Nov 1950Disposed Of

Jeevantha and Others Vs Hanumantha and Others

Supreme Court Of India · AIR 1954 SC 9

Civil Procedure Code, 1908 (CPC) — Section 11