COURT ARCHIVE

Supreme Court Of India judgments, 1950

58 judgments · page 3 of 3

Supreme Court19 May 1950Dismissed

A.K. Gopalan Vs The State of Madras

Supreme Court Of India · AIR 1950 SC 27 : (1950) CriLJ 1383 : (1942) 55 LW 638 : (1950) 2 MLJ 42 : (1950) 1 SCR 88

Constitution of India, 1950 — Article 13, 13(2), 19, 19(1), 21Criminal Procedure Code, 1898 (CrPC) — Section 107, 108, 109, 110, 145Penal Code, 1860 (IPC) — Section 124, 2

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Supreme Court09 May 1950Allowed

Commissioner of Agricultural Income Tax, Bengal Vs Sri Keshab Chandra Mandal

Supreme Court Of India · AIR 1950 SC 265 : (1950) 18 ITR 569 : (1950) 1 SCR 435

Penal Code, 1860 (IPC) — Section 193, 196, 228Transfer of Property Act, 1882 — Section 59

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Supreme Court05 May 1950Allowed

Chittaranjan Mukherji Vs Barhoo Mahto

Supreme Court Of India · AIR 1953 SC 472

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Supreme Court05 May 1950Dismissed

Dr. Babu Ram Saksena Vs The State

Supreme Court Of India · AIR 1950 SC 155 : (1950) CriLJ 1153 : (1950) 63 LW 878 : (1942) 55 LW 878 : (1950) 1 SCR 573

Criminal Procedure Code, 1898 (CrPC) — Section 197Extradition Act, 1903 — Section 18, 7Penal Code, 1860 (IPC) — Section 383, 420

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Supreme Court05 May 1950Dismissed

Pritam Singh Vs The State

Supreme Court Of India · AIR 1950 SC 169 : (1950) CriLJ 1270 : (1950) 63 LW 875 : (1942) 55 LW 875 : (1950) 1 SCR 453

Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 136(1)

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Supreme Court05 May 1950Dismissed

Rachpal Mahraj Vs Bhagwandas Daruka and Others

Supreme Court Of India · AIR 1950 SC 272 : (1950) 63 LW 1025 : (1942) 55 LW 1025 : (1950) 2 MLJ 350 : (1950) 1 SCR 548

Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 58, 59

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Supreme Court04 May 1950Dismissed

COMMISSIONER OF Income Tax, BOMBAY Vs AHMEDBHAI UMARBHAI and CO., BOMBAY.

Supreme Court Of India · AIR 1950 SC 134 : (1950) 52 BOMLR 719 : (1950) 181 ITR 472 : (1950) 1 SCR 335

Excess Profits Tax Act, 1940 — Section 21, 5Income Tax Act, 1961 — Section 66(1)

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Supreme Court04 May 1950Dismissed

Nanalal Zaver and Another Vs Bombay Life Assurance Co. Ltd. and Others

Supreme Court Of India · AIR 1950 SC 172 : (1950) 52 BOMLR 745 : (1950) 20 CompCas 179 : (1950) 1 SCR 391

Companies Act, 1956 — Section 105, 50

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Supreme Court30 Mar 1950dismissed

Lakhi Narayan Das and Others Vs The Province of Bihar

Supreme Court Of India · (1950) SCR 102 Supp

Criminal Procedure Code, 1898 (CrPC) — Section 1(2), 160(1), 386, 54

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Supreme Court21 Mar 1950Allowed

Sheth Maneklal Mansukhbhai Vs Hormusji Jamshedji Ginwalla and Sons

Supreme Court Of India · AIR 1950 SC 1

Guardians and Wards Act, 1890 — Section 27(A)Gujarat Taluqdars Act, 1888 — Section 28, 29Registration Act, 1908 — Section 49

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Supreme Court14 Mar 1950dismissed

Bhawanipore Banking Corporation, Ltd. Vs Gouri Shankar Sharma

Supreme Court Of India · AIR 1950 SC 6 : (1950) 1 SCR 25

Bengal Money Lenders Act, 1940 — Section 36Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 110Constitution of India, 1950 — Article 182

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Supreme Court14 Mar 1950Allowed

Abdulla Ahmed Vs Animendra Kissen Mitter

Supreme Court Of India · AIR 1950 SC 15 : (1950) 1 SCR 30

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Supreme Court14 Mar 1950dismissed

Ram Krishna Ramnath Agarwal of Kamptee Vs Secretary, Municipal Committee, Kamptee

Supreme Court Of India · AIR 1950 SC 11 : (1978) 2 ELT 284 : (1950) 1 SCR 15

Central Excises and Salt Act, 1944 — Section 2, 3Central Provinces and Berar Municipalities Act, 1922 — Section 66(1)Government of India Act, 1935 — Section 100, 143, 292

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Supreme Court14 Mar 1950Dismissed