Supreme Court17 Dec 2013Allowed

Gulabrao Baburao Deokar Vs State of Maharashtra and Others

Supreme Court Of India · (2014) 1 ACR 908 : (2014) 1 AD 177 : (2014) 1 BomCR(Cri) 477 : (2014) CriLJ 845 : (2014) 2 JT 189 : (2014) 1 RCR(Criminal) 459 : (2013) 15 SCALE 484 : (2014) 2 SCJ 555

Criminal Procedure Code, 1973 (CrPC) — Section 160, 397(3), 439, 439(1), 439(2)Penal Code, 1860 (IPC) — Section 109, 120B, 307, 34, 406Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
Supreme Court17 Dec 2013Disposed Of

Chhotan Sao and Another Vs State of Bihar

Supreme Court Of India · (2014) 1 ACR 328 : (2014) 1 AD 30 : AIR 2014 SC 907 : (2014) ALLMR(Cri) 397 : (2014) 1 CCR 71 : (2014) 1 DMC 177 : (2014) 1 MLJ(Cri) 208 : (2014) 1 RCR(Criminal) 474 : (2013) 15 SCALE 338 : (2014) 4 SCC 54 : (2014) 3 SCJ 598

Dowry Prohibition Act, 1961 — Section 2, 3, 5Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 306, 328, 498A
Supreme Court17 Dec 2013Dismissed

Tummala Venkateswar Rao Vs The State of Andhra Pradesh

Supreme Court Of India · (2014) 2 AD 240 : AIR 2014 SC 889 : (2014) 2 AJR 538 : (2014) 84 ALLCC 691 : (2014) ALLMR(Cri) 382 : (2014) 1 CCR 114 : (2014) CriLJ 1641 : (2014) 1 Crimes 104 : (2014) 1 DMC 73 : (2014) 1 JCC 594 : (2014) 1 MLJ(Cri) 218 : (2014) 1 NCC 95 : (2014) 1 RCR(C

Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B, 114
Supreme Court17 Dec 2013

Manohar Lal Sharma Vs The Principal Secretary and Others

Supreme Court Of India · (2014) 1 AD 73 : AIR 2014 SC 666 : (2014) 1 ALD(Cri) 218 : (2014) 1 CCR 196 : (2014) CriLJ 1015 : (2014) 1 Crimes 16 : (2014) 206 DLT 462 : (2014) 2 GLT 89 : (2014) 1 JCC 282 : (2014) 1 JT 105 : (2014) 1 RCR(Criminal) 370 : (2013) 15 SCALE 305 : (2014) 2

Central Vigilance Commission Act, 2003 — Section 8, 8(1), 8(2)Constitution of India, 1950 — Article 136, 14, 142, 142(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 173(2), 2
Supreme Court17 Dec 2013Disposed Of

Ashfaq Ahmed Quereshi and Another Vs Namrata Chopra and Others

Supreme Court Of India · (2014) 1 AD 21 : (2014) ALLMR(Cri) 390 : (2014) 2 JCC 1358 : (2014) 5 JT 142 : (2014) 1 NCC 318 : (2014) 1 RCR(Criminal) 528 : (2013) 15 SCALE 479 : (2014) 4 SCJ 83 : (2014) 1 UC 380

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 420
Supreme Court17 Dec 2013Disposed Of

State of Rajasthan Vs Bhagwan Das Agrawal and Others Girdhar and Others Vs State of Rajasthan and Another

Supreme Court Of India · (2014) 2 ACR 1334 : (2014) 1 AD 108 : (2014) 2 AJR 541 : (2014) 2 ALD(Cri) 145 : (2014) 84 ALLCC 675 : (2014) 1 CCR 95 : (2014) CriLJ 1006 : (2014) 1 JCC 372 : (2014) 1 JT 145 : (2014) 1 MLJ(Cri) 236 : (2014) 1 NCC 55 : (2014) 1 RCR(Criminal) 513 : (2014)

Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 186, 300, 482Explosive Substances Act, 1908 — Section 4, 5, 5, 6
Supreme Court17 Dec 2013Allowed

Union of India (UOI) and Others Vs Maharaja Shree Umaid Mills

Supreme Court Of India · (2014) 1 AD 197 : (2014) 201 ECR 143 : (2013) 298 ELT 641 : (2014) 24 GSTR 1 : (2014) 1 JT 385 : (2013) 15 SCALE 466 : (2014) 2 SCJ 788

Central Excise Rules, 1944 — Rule 57(I), 57A, 57B, 57G(1), 57G(2)Finance Act, 2000 — Section 112, 112(1), 112(2), 11AA
Supreme Court17 Dec 2013Partly Allowed

J.L. Soman and Others Vs State of Bihar and Another

Supreme Court Of India · (2014) 1 AD 16 : (2014) 84 ALLCC 665 : (2014) 3 CCR 496 : (2014) 1 JCC 454 : (2014) 1 JT 282 : (2014) 1 RCR(Criminal) 471 : (2013) 15 SCALE 475

Criminal Procedure Code, 1973 (CrPC) — Section 205, 482, 82, 83Penal Code, 1860 (IPC) — Section 120B, 34, 406, 418, 420
Supreme Court17 Dec 2013Disposed Off

Municipal Corporation of Greater Mumbai and Others Vs Kohinoor CTNL Infrastructure Company Private Limited and Another

Supreme Court Of India · (2014) 2 ABR 73 : (2014) 2 ALLMR 422 : (2014) 1 BomCR 586 : (2014) 2 JT 40 : (2014) 5 MhLj 100 : (2013) 15 SCALE 379 : (2014) 4 SCC 538 : (2014) 2 SCJ 178

Constitution of India, 1950 — Article 14, 21Development Control Regulations for Greater Bombay, 1991 — Regulation 23, 28, 33(10), 33(14), 33(24)Maharashtra Regional and Town Planning Act, 1966 — Section 21, 22, 51
Supreme Court16 Dec 2013Allowed

Re. Exploitation of Children in Orphanages in the State of Tamil Nadu Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 1 CCR 378 : (2014) 1 JT 168 : (2013) 15 SCALE 430 : (2014) 2 SCC 180 : (2014) 3 SCJ 32 : (2014) 2 SCT 609

Commission for Protection of Child Rights Act, 2005 — Section 17Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 34Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 71<
Supreme Court16 Dec 2013Disposed Of

Dalmia Cement (Bharat) Ltd. Vs State of Tamil Nadu and Another

Supreme Court Of India · (2014) 1 AD 241 : AIR 2014 SC 693 : (2014) 1 AWC 778 : (2014) 4 EFLT 166 : (2014) 1 JT 152 : (2014) 1 KLT 552 : (2013) 15 SCALE 351 : (2014) 2 SCC 279 : (2014) 2 SCJ 468

Madras Estates Land Act, 1908 — Section 2(1), 2(16), 3, 3(15)Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 3(b)
Supreme Court13 Dec 2013Disposed Of

Sherish Hardenia and Others Vs State of M.P. and Another Amrish Hardenia Vs State of M.P.

Supreme Court Of India · (2014) 1 AD 456 : (2014) 84 ALLCC 672 : (2014) 1 CCR 92 : (2014) 1 DMC 254 : (2014) 1 JCC 369 : (2014) 2 JCC 1354 : (2014) 1 JLJ 301 : (2014) 1 JT 336 : (2014) 1 JT 286 : (2014) 1 MLJ(Cri) 222 : (2014) 1 NCC 78 : (2014) 1 RCR(Criminal) 342 : (2013) 15 SCA

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 306, 498A
Supreme Court13 Dec 2013Dismissed

Haryana Financial Corporation Vs Gurcharan Singh and Another

Supreme Court Of India · (2014) 1 AD 396 : (2014) 102 ALR 207 : (2014) 1 AWC 212 : (2014) 1 BC 242 : (2014) 2 CDR 378 : (2014) 1 CTC 98 : (2014) 2 JLJR 12 : (2014) 1 JT 289 : (2014) 2 LW 693 : (2014) 2 PLJR 221 : (2014) 1 RCR(Civil) 383 : (2014) 122 RD 278 : (2013) 15 SCALE 296 :

Transfer of Property Act, 1882 — Section 100, 59