Supreme Court Of India Judgments 1979

Supreme Court21 Dec 1979dismissed

State (S.P.E., Hyderabad) Vs Air Commodore Kailash Chand

Supreme Court Of India · AIR 1980 SC 522 : (1980) CriLJ 393 : (1980) 1 SCC 667 : (1980) SCC(Cri) 323 : (1980) 2 SCR 697 : (1980) ShimLC 123

Penal Code, 1860 (IPC) — Section 21Prevention of Corruption Act, 1988 — Section 6(1)

Read judgment

Supreme Court21 Dec 1979Dismissed

Shri Krishna Singh Vs Mathura Ahir and Others

Supreme Court Of India · (1981) 3 SCC 689 : (1980) 2 SCR 660

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5, 2(11)Constitution of India, 1950 — Article 15(4), 17, 25, 26

Read judgment

Supreme Court21 Dec 1979dismissed

Northern India Caterers (India) Ltd. Vs Lt. Governor of Delhi

Supreme Court Of India · AIR 1980 SC 674 : (1980) 2 SCC 167 : (1980) 2 SCR 650 : (1980) 45 STC 212 : (1980) 12 UJ 494

Bengal Finance (Sales Tax) Act, 1941 — Section 2Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 137

Read judgment

Supreme Court21 Dec 1979dismissed

Thakur Bhim Singh (Dead) by Lrs and Another Vs Thakur Kan Singh Thakur Kan Singh Vs Thakur Bhim Singh (Dead) by Lrs and Another

Supreme Court Of India · AIR 1980 SC 727 : (1980) 3 SCC 72 : (1980) 2 SCR 628 : (1979) WLN 788

Civil Procedure Code, 1908 (CPC) — Section 12Evidence Act, 1872 — Section 21, 32(3)Trusts Act, 1882 — Section 82

Read judgment

Supreme Court21 Dec 1979Dismissed

State of U.P. Vs Kishori Lal Minocha

Supreme Court Of India · (1980) AWC 92 : (1980) 3 SCC 8

Constitution of India, 1950 — Article 299(1)Uttar Pradesh Excise Act, 1910 — Section 77

Read judgment

Supreme Court21 Dec 1979Dismissed

Premji Bhai Parmar and Others Vs Delhi Development Authority and Others R.C. Richhariya and Others Vs Delhi Development Authority and Others

Supreme Court Of India · AIR 1980 SC 738 : (1980) 2 SCC 129 : (1980) 2 SCR 704

Constitution of India, 1950 — Article 14, 32Delhi Development Act, 1957 — Section 3, 57, 58Delhi Development Authority (Management and Disposal of Housing Estates) Regulations, 1968 — Regulation 2(13), 3, 59

Read judgment

Supreme Court20 Dec 1979dismissed

Dewan Daulat Rai Kapoor and Others Vs New Delhi Municipal Committee and Others

Supreme Court Of India · AIR 1980 SC 541 : (1980) 122 ITR 700 : (1980) 1 SCC 685 : (1980) 2 SCR 607

Delhi Municipal Corporation Act, 1957 — Section 116Delhi Rent Control Act, 1958 — Section 4, 6, 9Punjab Municipal Act, 1911 — Section 3(1)

Read judgment

Supreme Court20 Dec 1979Allowed

Dharam Dev Mehta Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 557 : (1980) LabIC 383 : (1980) 2 SCC 205 : (1980) 2 SCR 554 : (1980) 12 UJ 293

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 2

Read judgment

Supreme Court20 Dec 1979dismissed

Aad Lal Vs Kanshi Ram

Supreme Court Of India · AIR 1980 SC 1358 : (1980) 2 SCC 350 : (1980) 12 UJ 124

Constitution of India, 1950 — Article 173Representation of the People Act, 1951 — Section 100(1), 123(2)

Read judgment

Supreme Court19 Dec 1979dismissed

Vaswant Narayan Pawar Vs State of Maharashtra

Supreme Court Of India · AIR 1980 SC 1270 : (1980) CriLJ 1009 : (1980) SCC(Cri) 845 : (1980) 2 SCR 1209 : (1980) 12 UJ 571(1)

Read judgment

Supreme Court19 Dec 1979Dismissed

State of Uttar Pradesh and Others Vs Synthetics and Chemicals Ltd. and Others

Supreme Court Of India · AIR 1980 SC 614 : (1980) 2 SCC 441 : (1980) 2 SCR 531

Bihar Minor Mineral Concession Rules, 1972 — Rule 20Constitution of India, 1950 — Article 47Uttar Pradesh Excise Act, 1910 — Section 12, 12(1), 13, 17, 18

Read judgment

Supreme Court18 Dec 1979Dismissed

Commissioner of Income Tax, Madras Vs K.S. Ratnaswamy

Supreme Court Of India · AIR 1980 SC 525 : (1980) 14 CTR 377 : (1980) 122 ITR 217 : (1980) 2 SCC 548 : (1980) 2 SCR 519

Income Tax Act, 1922 — Section 28(1), 34(1), 4A, 66A(2)

Read judgment

Supreme Court14 Dec 1979dismissed

Harjit Singh Mann Vs S. Umrao Singh and Others

Supreme Court Of India · AIR 1980 SC 701 : (1980) 1 SCC 713 : (1980) 2 SCR 501

Constitution of India, 1950 — Article 173Representation of the People Act, 1951 — Section 123(1)(A), 33, 33(1), 34, 36(2)

Read judgment

Supreme Court14 Dec 1979dismissed

Raj Kapoor Vs Laxman

Supreme Court Of India · AIR 1980 SC 605 : (1980) CriLJ 436 : (1980) 2 SCC 175 : (1980) SCC(Cri) 383 : (1980) 2 SCR 512 : (1980) 12 UJ 180

Cinematograph Act, 1952 — Section 5A, 5A(1A), 5BConstitution of India, 1950 — Article 19(2)Penal Code, 1860 (IPC) — Section 292, 79

Read judgment

Supreme Court13 Dec 1979Allowed

Dhanabal and Another Vs State of Tamil Nadu

Supreme Court Of India · (1980) ACR 257 : AIR 1980 SC 628 : (1980) CriLJ 439 : (1980) 2 SCC 84 : (1980) SCC(Cri) 340 : (1980) 2 SCR 491

Criminal Procedure Code, 1973 (CrPC) — Section 164, 288Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 149, 302

Read judgment

Supreme Court12 Dec 1979Allowed

Nadiad Electric Co. Ltd. Vs Nadiad Borough Municipality and Another

Supreme Court Of India · AIR 1980 SC 579 : (1980) 21 GLR 439 : (1980) 2 SCC 182 : (1980) 2 SCR 476 : (1980) 12 UJ 202

Electricity Act, 1910 — Section 22A(1), 22A(3)

Read judgment

Supreme Court10 Dec 1979Dismissed

Yogendra Morarji Vs State of Gujarat

Supreme Court Of India · AIR 1980 SC 660 : (1980) CriLJ 459 : (1980) 2 SCC 218 : (1980) SCC(Cri) 394

Criminal Procedure Code, 1973 (CrPC) — Section 299, 313, 342Evidence Act, 1872 — Section 104, 105, 114, 3, 5Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 147

Read judgment

Supreme Court07 Dec 1979Allowed

Dhani Ram Gupta and Others Vs Lala Sri Ram and Another

Supreme Court Of India · AIR 1980 SC 157 : (1980) 2 SCC 162 : (1980) 2 SCR 469 : (1980) 12 UJ 145

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2, Section 51, Section 146, Section 232, Section 2(3)

Read judgment

Supreme Court07 Dec 1979Dismissed

V.C. Shukla Vs State through C.B.I.

Supreme Court Of India · AIR 1980 SC 962 : (1980) CriLJ 690 : (1980) SCC(Cri) 695 : (1980) 2 SCR 380

Civil Procedure Code, 1908 (CPC) — Order 24 Rule 3, Order 24 Rule 4, 109, 11, 11(1)Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 164, 173, 173(5), 195Penal Code, 1860 (IPC) — Section 114, 120B, 182, 193, 19

Read judgment

Supreme Court05 Dec 1979Dismissed

Commissioner of Gift Tax, Bombay Vs Smt. Kusumben D. Mahadevia

Supreme Court Of India · AIR 1980 SC 769 : (1980) 14 CTR 366 : (1980) 122 ITR 38 : (1980) 2 SCC 238 : (1980) 2 SCR 357 : (1980) 12 UJ 163

Gift Tax Act, 1958 — Section 6(1)Gift Tax Rules, 1958 — Rule 10(2)Wealth Tax Act, 1957 — Section 7(1)

Read judgment

Supreme Court Of India judgments, 1979