Supreme Court19 Nov 1979Disposed Of

Mani Subrat Jain Vs Raja Ram Vohra

Supreme Court Of India · AIR 1980 SC 299 : (1980) 1 SCC 1 : (1980) 2 SCR 141 : (1980) 12 UJ 60

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2Punjab Urban Rent Restriction Act, 1941 — Section 13
Supreme Court19 Nov 1979dismissed

Mannam Balaswamy Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1980 SC 448 : (1980) CriLJ 1098 : (1980) 1 SCC 680 : (1980) SCC(Cri) 313 : (1980) 1 SCR 148 : (1980) ShimLC 93 : (1980) 12 UJ 121

Penal Code, 1860 (IPC) — Section 302, 304(1)
Supreme Court15 Nov 1979Allowed

Ram Deo Vs Umrao Singh

Supreme Court Of India · AIR 1980 SC 323 : (1980) 1 SCC 59 : (1980) 2 SCR 67 : (1980) 12 UJ 66

Transfer of Property Act, 1882 — Section 114Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
Supreme Court15 Nov 1979Dismissed

State of Tamil Nadu Vs R. Krishnamurthy

Supreme Court Of India · AIR 1980 SC 538 : (1980) CriLJ 402 : (1980) 1 SCC 167 : (1980) SCC(Cri) 200 : (1980) 2 SCR 59

Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7
Supreme Court13 Nov 1979Allowed

Municipal Council, Pusad Vs Gokaldas Dossa and Co. Ltd. and Others

Supreme Court Of India · AIR 1980 SC 428(1) : (1980) 1 SCC 354 : (1980) 2 SCR 7 : (1980) 12 UJ 34

Central Provinces and Berar Municipalities Act, 1922 — Section 66(1)(b), 67(5), 67(7)Constitution of India, 1950 — Article 226, 276, 276(2)Government of India Act, 1935 — Section 142A(2)
Supreme Court12 Nov 1979Dismissed

Sharif-ud-din Vs Abdul Gani Lone

Supreme Court Of India · AIR 1980 SC 303 : (1980) 1 SCC 403 : (1980) 1 SCR 1177 : (1980) 12 UJ 39

Jammu and Kashmir Representation of the People Act, 1957 — Section 117, 123, 125, 81, 81(3)