COURT ARCHIVE

Supreme Court Of India judgments, 1979

493 judgments · page 2 of 25

Supreme Court05 Dec 1979Dismissed

Rameshwari Lal Sanwarmal Vs Commissioner of Income Tax, Assam

Supreme Court Of India · AIR 1980 SC 372 : (1980) 14 CTR 372 : (1980) 122 ITR 1 : (1980) 2 SCC 371 : (1980) 2 SCR 369 : (1980) 12 UJ 276

Income Tax Act, 1922 — Section 2(6A)

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Supreme Court05 Dec 1979Dismissed

Itwari Shikshan Sanstha Vs Director of Education and Others

Supreme Court Of India · AIR 1980 SC 1527(1) : AIR 1980 SC 1527 : (1980) 1 SCC 682 : (1980) 12 UJ 95

Constitution of India, 1950 — Article 226

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Supreme Court05 Dec 1979Dismissed

Rajput Ruda Meha and Others Vs State of Gujarat

Supreme Court Of India · AIR 1980 SC 1707 : (1980) CriLJ 1246 : (1980) 21 GLR 40 : (1980) 1 SCC 677 : (1980) SCC(Cri) 317 : (1980) 2 SCR 353

Criminal Procedure Code, 1973 (CrPC) — Section 379, 384Penal Code, 1860 (IPC) — Section 109, 120B, 302, 323, 324Supreme Court Rules, 1966 — Order 21 Rule 15(1)

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Supreme Court04 Dec 1979

Mrs. Khorshed Shapoor Chenai and Others Vs Assistant Controller of Estate Duty, Andhra Pradesh and Others

Supreme Court Of India · AIR 1980 SC 775 : (1980) 2 AnWR 1 : (1980) 14 CTR 356 : (1980) 122 ITR 21 : (1980) 2 SCC 1 : (1980) 2 SCR 315 : (1980) 3 TAXMAN 23

Estate Duty Act, 1953 — Section 11, 12, 18, 2(15), 23Land Acquisition Act, 1894 — Section 25(1)

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Supreme Court04 Dec 1979Allowed

Shyamcharan Sharma Vs Dharamdas

Supreme Court Of India · AIR 1980 SC 587 : (1980) MPLJ 325 : (1980) 2 SCC 151 : (1980) 2 SCC 145 : (1980) 2 SCR 334 : (1980) 12 UJ 117

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(3), 13(1), 13(5)

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Supreme Court04 Dec 1979Allowed

State of Maharashtra Vs Natwarlal Damodardas Soni

Supreme Court Of India · AIR 1980 SC 593 : (1980) CENCUS 85 : (1980) CriLJ 429 : (1983) 13 ELT 1620 : (1980) 4 SCC 669 : (1981) SCC(Cri) 98 : (1980) 2 SCR 340 : (1980) 12 UJ 171

Criminal Procedure Code, 1973 (CrPC) — Section 103, 165Evidence Act, 1872 — Section 106, 111, 114, 123, 123(1)

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Supreme Court30 Nov 1979Allowed

Neelavathi and Others Vs N. Natarajan and Others

Supreme Court Of India · AIR 1980 SC 691 : (1980) 2 SCC 247 : (1980) 2 SCR 307 : (1980) 12 UJ 246

Hindu Succession Act, 1956 — Section 6Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 37(1)

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Supreme Court30 Nov 1979Allowed

Union of India (UOI) and Others Vs Satish Chandra Sharma

Supreme Court Of India · AIR 1980 SC 600 : (1980) LabIC 384 : (1980) 2 SCC 144 : (1980) 2 SCR 298 : (1980) 12 UJ 241

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)

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Supreme Court30 Nov 1979Allowed

Workmen of Tirumala Tirupathi Devasthanam Vs Management and Another

Supreme Court Of India · AIR 1980 SC 604(1) : AIR 1980 SC 604 : (1980) 1 LLJ 211 : (1980) 1 SCC 583 : (1980) 12 UJ 170

Payment of Bonus Act, 1965 — Section 32(5)

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Supreme Court29 Nov 1979dismissed

K. Kalpana Saraswathi Vs P.S.S. Somasundaram Chettiar

Supreme Court Of India · AIR 1980 SC 512 : (1980) 1 SCC 630 : (1980) 2 SCR 293 : (1980) 12 UJ 252

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Supreme Court27 Nov 1979Dismissed

Radhey Shyam Narendra and Others Vs State of Orissa

Supreme Court Of India · (1980) 1 SCC 585 : (1980) SCC(Cri) 293

Penal Code, 1860 (IPC) — Section 302

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Supreme Court27 Nov 1979Dismissed

The Registrar of Co-operative Societies, Trivandrum and Another Vs K. Kunjabmu and Others

Supreme Court Of India · AIR 1980 SC 350 : (1980) 1 SCC 340 : (1980) 2 SCR 260 : (1980) 12 UJ 272

Bombay Agricultural Produce Markets Act, 1939 — Section 29Bombay Tenancy and Agricultural Lands Act, 1948 — Section 6(2)Constitution of India, 1950 — Article 226

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Supreme Court27 Nov 1979Allowed

Commissioner of Income Tax, Central, Calcutta Vs National Taj Traders

Supreme Court Of India · AIR 1980 SC 485 : (1980) 14 CTR 348 : (1980) 121 ITR 535 : (1980) 1 SCC 370 : (1980) 2 SCR 268 : (1979) 2 TAXMAN 546

Income Tax Act, 1922 — Section 33(1), 33B, 33B(1), 33B(2), 33B(4)Income Tax Act, 1961 — Section 132, 132(1), 132(5), 263(3)

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Supreme Court27 Nov 1979dismissed

Shiv Chand Vs Ujagar Singh and Others

Supreme Court Of India · (1980) 2 SCC 197 : (1980) 12 UJ 261

Representation of the People Act, 1951 — Section 116A, 123(3), 123(4), 127A(2)

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Supreme Court27 Nov 1979Allowed

State of Gujarat and Another Vs Bhogilal Keshavlal and Another

Supreme Court Of India · AIR 1980 SC 367 : (1980) 21 GLR 6 : (1980) 1 SCC 308 : (1980) 2 SCR 284 : (1980) 12 UJ 294

Land Acquisition Act, 1894 — Section 4, 6

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Supreme Court23 Nov 1979Allowed

Anil Kumar Sahney and Another Vs Satish Kumar and Another

Supreme Court Of India · (1980) 1 SCC 615 : (1980) ShimLC 131 : (1980) 12 UJ 139

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Supreme Court22 Nov 1979Allowed

State of U.P. and Others Vs M.V. Siddiqui

Supreme Court Of India · AIR 1980 SC 2052 : (1980) ShimLC 132 : (1980) 12 UJ 142

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Supreme Court21 Nov 1979Dismissed

Murari Lal S/O Ram Singh Vs State Of Madhya Pradesh

Supreme Court Of India · AIR 1980 SC 531 : (1980) 2 SCR 249 : (1980) 1 SCC 704

Evidence Act, 1872 — Section 3, 45, 47, 73, 114Indian Penal Code, 1860 — Section 34, 302, 394, 397, 411, 460Code Of Criminal Procedure, 1973 — Section 313

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Supreme Court20 Nov 1979Allowed

The Ice and General Mills Vs The Income Tax Officer, Central Circle II, Meerut

Supreme Court Of India · (1979) 13 CTR 420 : (1980) 121 ITR 547 : (1980) 1 SCC 346 : (1980) 2 SCR 236 : (1980) 12 UJ 89

Income Tax Act, 1922 — Section 34, 34(1)Income Tax Act, 1961 — Section 147, 148, 297(2)

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Supreme Court20 Nov 1979Partly Allowed

The Controller of Estate Duty, West Bengal, Calcutta Vs Usha Kumar and Others

Supreme Court Of India · AIR 1980 SC 312 : (1979) 13 CTR 416 : (1980) 121 ITR 735 : (1980) 1 SCC 315 : (1980) 2 SCR 241 : (1980) 45 STC 456

Estate Duty Act, 1953 — Section 5

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