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Supreme Court Of India judgments, 1979

493 judgments · page 25 of 25

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Supreme Court10 Jan 1979Dismissed

Sitaram Srigopal Vs Smt. Daulati Devi (Dead) by Heirs and Legal Representatives and Another

Supreme Court Of India · AIR 1979 SC 1225 : (1979) 4 SCC 351 : (1979) 11 UJ 203

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Supreme Court10 Jan 1979Dismissed

Smt. J. Tiwari Vs Smt. Jwala Devi Vidya Mandir and Others

Supreme Court Of India · AIR 1981 SC 122 : (1979) 27 BLJR 122 : (1979) 4 SCC 160 : (1979) 11 UJ 234

Constitution of India, 1950 — Article 133
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Supreme Court10 Jan 1979Dismissed

Ram Lal Narang Vs State (Delhi Administration) Om Prakash Narang and Another Vs State (Delhi Administration)

Supreme Court Of India · AIR 1979 SC 1791 : (1979) CriLJ 1346 : (1979) 2 SCC 322 : (1979) SCC(Cri) 479 : (1979) 2 SCR 923

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 173, 173(1)Penal Code, 1860 (IPC) — Section 109, 120B, 406, 410, 411
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Supreme Court09 Jan 1979Disposed Of

Hathi Singh and Others Vs State of Rajasthan

Supreme Court Of India · (1979) 4 SCC 340 : (1979) SCC(Cri) 976

Penal Code, 1860 (IPC) — Section 147, 149
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Supreme Court09 Jan 1979Dismissed

Dr. Miss Annie M. Pichamuthu and Another Vs Dr. Mrs. Bessie Thangam Selvaraj and Another

Supreme Court Of India · AIR 1979 SC 1431 : (1979) 4 SCC 197 : (1979) 11 UJ 319

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Supreme Court09 Jan 1979Dismissed

Raja Niranjan Singh and Another Vs State of U.P. and Others

Supreme Court Of India · AIR 1979 SC 1547 : (1979) 3 SCC 758 : (1979) 11 UJ 245

Land Acquisition Act, 1894 — Section 23(1)
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Supreme Court09 Jan 1979Dismissed

Vallabharaya Swami Varu (Deity) of Swarna, represented by its Executive Officer Vs Deevi Hanumancharyulu and Others

Supreme Court Of India · AIR 1979 SC 1147 : (1983) 13 ELT 1408 : (1979) 3 SCC 778 : (1979) 11 UJ 182

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Supreme Court09 Jan 1979Dismissed

Pandit Ishwardas Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1979 SC 551 : (1979) 4 SCC 163 : (1979) 11 UJ 231

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 11Contract Act, 1872 — Section 135, 139
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Supreme Court09 Jan 1979Dismissed

Indian Oxygen Ltd. Vs Workmen as represented by Indian Oxygen Karamchari Union

Supreme Court Of India · AIR 1979 SC 1196 : (1979) 38 FLR 145 : (1979) LabIC 585 : (1979) 1 LLJ 266 : (1979) 3 SCC 291 : (1979) 2 SCR 911

Industrial Disputes (Central) Rules, 1957 — Rule 5AIndustrial Disputes Act, 1947 — Section 18(1), 2Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(1), 4K, 7, 7(1)
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Supreme Court09 Jan 1979Dismissed

Kumar Daulat Singh and Others Vs Prahlad Rai Tulsain and Others

Supreme Court Of India · AIR 1979 SC 1818 : (1979) 4 SCC 326 : (1979) 11 UJ 186

Civil Procedure Code, 1908 (CPC) — Section 151
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Supreme Court04 Jan 1979Dismissed

Income Tax Officer and Others Vs Madnani Engineering Works Ltd., Calcutta

Supreme Court Of India · AIR 1979 SC 1450 : (1979) 12 CTR 144 : (1979) 118 ITR 1 : (1979) 2 SCC 455 : (1979) 2 SCR 905 : (1979) 11 UJ 406

Income Tax Act, 1961 — Section 147, 148, 34(1)
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Supreme Court04 Jan 1979Allowed

S.P. Bhatnagar Vs State of Maharashtra A.S. Krishnaswamy Vs State of Maharashtra

Supreme Court Of India · AIR 1979 SC 826 : (1979) CriLJ 566 : (1979) 1 SCC 535 : (1979) SCC(Cri) 323 : (1979) 2 SCR 875

Penal Code, 1860 (IPC) — Section 109, 120Prevention of Corruption Act, 1947 — Section 5, 5(1)
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Supreme Court03 Jan 1979Allowed

Madras Port Trust Vs Hymanshu International by its Proprietor V. Venkatadri (Dead) by L.R.s

Supreme Court Of India · AIR 1979 SC 1144 : (1985) 5 ECR 2310 : (1979) 4 ELT 396 : (1979) 4 SCC 176 : (1979) 11 UJ 157

Constitution of India, 1950 — Article 136Madras Port Trust Act, 1905 — Section 110
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