Supreme Court16 Jan 1979dismissed
Hazari Parida Vs State of Orissa
Supreme Court Of India · AIR 1979 SC 1344 : (1979) 48 CLT 517 : (1979) CriLJ 1080 : (1979) 4 SCC 384 : (1979) 11 UJ 312
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Supreme Court Of India judgments, 1979
493 judgments · page 24 of 25
Supreme Court16 Jan 1979Disposed Of
Superintendent and Remembrancer of Legal Affairs, West Bengal Vs Ashutosh Ghosh and Others
Supreme Court Of India · (1979) 4 SCC 381 : (1979) SCC(Cri) 991 : (1979) 11 UJ 497
Criminal Procedure Code, 1898 (CrPC) — Section 207, 215, 561ACriminal Procedure Code, 1973 (CrPC) — Section 484, 484(2)
Supreme Court16 Jan 1979dismissed
Babu and Others Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1980 SC 443 : (1980) CriLJ 392 : (1979) 4 SCC 483 : (1980) SCC(Cri) 99 : (1979) 11 UJ 354
Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
Supreme Court16 Jan 1979Allowed
Raja Srivalgoti Sarvagna Kumara Krishna Yachandra Bachadurvaru Vs Special Land Acquisition Officer, City Improvement Trust Board, Bangalore and Others
Supreme Court Of India · AIR 1979 SC 869 : (1979) 4 SCC 356 : (1979) 11 UJ 282
Land Acquisition Act, 1894 — Section 18, 23
Supreme Court16 Jan 1979Allowed
Brijbasi Lal Shrivastava Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1979 SC 1080 : (1979) CriLJ 913 : (1979) 4 SCC 521 : (1979) 11 UJ 314
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 409, 467, 477APrevention of Corruption Act, 1988 — Section 5(2)
Supreme Court15 Jan 1979Dismissed
The Controller of Estate Duty, Karnataka Vs Umesh Rudra
Supreme Court Of India · (1979) 9 CTR 101 : (1979) 117 ITR 579 : (1979) 2 SCC 109 : (1979) 2 SCR 951
Estate Duty Act, 1953 — Section 10
Supreme Court12 Jan 1979Dismissed
Gopala Menon Vs Sivaraman Nair and Others
Supreme Court Of India · AIR 1979 SC 1345 : (1981) 3 SCC 586 : (1979) 11 UJ 439
Madras Marumakkathayam Act, 1932 — Section 48, 50
Supreme Court12 Jan 1979Dismissed
Pal Singh and Others Vs State of U.P.
Supreme Court Of India · AIR 1979 SC 1116 : (1979) CriLJ 917 : (1979) 4 SCC 345 : (1979) SCC(Cri) 981 : (1979) 11 UJ 243
Criminal Procedure Code, 1973 (CrPC) — Section 231Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
Supreme Court12 Jan 1979Dismissed
Dalip Singh and Others Vs State of Punjab
Supreme Court Of India · AIR 1979 SC 1173 : (1979) CriLJ 700 : (1982) 1 SCALE 502 : (1979) 4 SCC 332(1) : (1979) 4 SCC 332 : (1979) SCC(Cri) 968 : (1979) 11 UJ 334
Criminal Procedure Code, 1973 (CrPC) — Section 162(2)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
Supreme Court12 Jan 1979Allowed
Rajendra Nath Kar Vs Gangadas and Others
Supreme Court Of India · AIR 1979 SC 566 : (1979) 1 SCC 531 : (1979) 2 SCR 945 : (1979) 11 UJ 238
Limitation Act, 1963 — Section 5Presidents Act, 1968 — Section 17AWest Bengal Premises Tenancy Act, 1956 — Section 17A, 39
Supreme Court12 Jan 1979Dismissed
Commissioner of Income Tax, West Bengal Vs Jardine Henderson Ltd.
Supreme Court Of India · AIR 1979 SC 1710 : (1979) 117 ITR 568 : (1980) 3 SCC 67
Income Tax Act, 1961 — Section 80M
Supreme Court12 Jan 1979Allowed
Ram Rattan Vs State of Punjab
Supreme Court Of India · AIR 1979 SC 1249 : (1979) CriLJ 791 : (1979) 4 SCC 344 : (1979) SCC(Cri) 980 : (1979) 11 UJ 299
Opium Act, 1878 — Section 9
Supreme Court11 Jan 1979Dismissed
Ram Mahar and Others Vs State of Haryana
Supreme Court Of India · AIR 1979 SC 1856 : (1979) 4 SCC 798(2)
Supreme Court11 Jan 1979Allowed
Nathu and Another Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1979 SC 1245 : (1979) CriLJ 1066 : (1979) 3 SCC 574 : (1979) SCC(Cri) 557 : (1979) 11 UJ 298
Penal Code, 1860 (IPC) — Section 201, 325
Supreme Court11 Jan 1979Dismissed
Jasodhar Misra Vs State of Bihar and Others
Supreme Court Of India · AIR 1979 SC 1117 : (1979) LabIC 824 : (1979) 1 LLJ 262 : (1979) 4 SCC 322 : (1979) 11 UJ 214
Board Miscellaneous Rules — Rule 145Constitution of India, 1950 — Article 133(1), 226
Supreme Court11 Jan 1979Allowed
Sardar Trilok Singh and Others Vs Satya Deo Tripathi
Supreme Court Of India · (1979) ACR 335 : AIR 1979 SC 850 : (1980) CriLJ 822 : (1979) 4 SCC 396 : (1979) SCC(Cri) 987 : (1979) 11 UJ 306
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120, 34
Supreme Court11 Jan 1979Allowed
Lalta Prasad Vs State of M.P.
Supreme Court Of India · AIR 1979 SC 1276 : (1979) CriLJ 867 : (1979) 4 SCC 193 : (1979) SCC(Cri) 954
Penal Code, 1860 (IPC) — Section 366, 376
Supreme Court11 Jan 1979Dismissed
Gobardhan Mahto Vs State of Bihar
Supreme Court Of India · AIR 1979 SC 1246 : (1979) 27 BLJR 120 : (1979) 4 SCC 330 : (1979) 11 UJ 212
Land Acquisition Act, 1894 — Section 23(1), 25(2), 9
Supreme Court11 Jan 1979Allowed
Chote Lal and Another Vs State of Haryana
Supreme Court Of India · AIR 1979 SC 1494 : (1979) CriLJ 1126 : (1979) 81 PLR 656 : (1979) 4 SCC 336 : (1979) SCC(Cri) 972 : (1979) 11 UJ 302
Penal Code, 1860 (IPC) — Section 149, 323, 325, 366
Supreme Court11 Jan 1979Disposed Of
Kripashanker Vs Director of Consolidation and Others
Supreme Court Of India · AIR 1979 SC 1015 : (1979) RD 80 : (1979) 4 SCC 199 : (1979) 11 UJ 415
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 163