COURT ARCHIVE

Supreme Court Of India judgments, 1979

493 judgments · page 23 of 25

Supreme Court23 Jan 1979dismissed

Kishan Singh Vs Financial Commissioner, Haryana and Others

Supreme Court Of India · AIR 1980 SC 1661 : (1979) 4 SCC 489 : (1979) 11 UJ 272

Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 2(2)Punjab Tenancy Act, 1887 — Section 82

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Supreme Court23 Jan 1979dismissed

Om Prakash Vs State of Haryana and Another Bhagwan Dass Vs State of Haryana and Another

Supreme Court Of India · AIR 1979 SC 1266 : (1979) CriLJ 857 : (1981) 8 ELT 103 : (1979) 4 SCC 495 : (1980) SCC(Cri) 694

Defence of India Rules, 1962 — Rule 125(9)Gur (Movement Control) Order, 1963 — Section 3(1)

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Supreme Court23 Jan 1979Disposed Of

S. Natarajan Vs State of Mysore (Special Police Establishment)

Supreme Court Of India · AIR 1980 SC 639 : (1979) 4 SCC 542

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 5(1)(c), 5(2), 5(2)

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Supreme Court23 Jan 1979Allowed

Chaganraju Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1980 SC 477 : (1980) CriLJ 312 : (1989) 24 ECC 405 : (1989) 24 ECR 582 : (1983) 13 ELT 1619 : (1979) 4 SCC 481 : (1980) SCC(Cri) 97 : (1979) 11 UJ 481

Customs Act, 1962 — Section 135Gold (Control) Act, 1968 — Section 85

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Supreme Court19 Jan 1979Dismissed

Lingari Obulamma Vs L. Venkata Reddy and Others

Supreme Court Of India · AIR 1979 SC 848 : (1979) CriLJ 849 : (1979) 3 SCC 80 : (1979) SCC(Cri) 654 : (1979) 2 SCR 1019 : (1979) 11 UJ 494

Penal Code, 1860 (IPC) — Section 494

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Supreme Court19 Jan 1979dismissed

Orient Distributors Vs Bank of India Ltd. and Others

Supreme Court Of India · AIR 1979 SC 867 : (1979) 4 SCC 385 : (1979) 11 UJ 263

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Supreme Court19 Jan 1979Dismissed

Mahant Amar Parkash and Others Vs Parkasha Nand and Others

Supreme Court Of India · AIR 1979 SC 845 : (1979) 81 PLR 486 : (1979) 3 SCC 221 : (1979) 2 SCR 1012 : (1979) 11 UJ 219

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Supreme Court18 Jan 1979Allowed

Dasrathlal Chandulal Joshi Vs State of Gujarat

Supreme Court Of India · AIR 1979 SC 1342 : (1979) CriLJ 1078 : (1979) 4 SCC 338 : (1979) SCC(Cri) 974 : (1979) 11 UJ 359

Penal Code, 1860 (IPC) — Section 34, 420, 471

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Supreme Court18 Jan 1979Allowed

Harishchandrasing Sajjansinh Rathod and Another Vs State of Gujarat

Supreme Court Of India · AIR 1979 SC 1232 : (1979) CriLJ 1025 : (1979) 20 GLR 829 : (1979) 4 SCC 502 : (1980) SCC(Cri) 110 : (1979) 11 UJ 369

Penal Code, 1860 (IPC) — Section 149, 193, 202, 302, 304

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Supreme Court18 Jan 1979Allowed

Moti Lal Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1979 SC 1690 : (1980) CriLJ 800 : (1979) 4 SCC 343 : (1979) SCC(Cri) 979 : (1979) 11 UJ 202

Penal Code, 1860 (IPC) — Section 399, 402

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Supreme Court18 Jan 1979dismissed

Union of India (UOI) Vs Surjit Singh Atwal

Supreme Court Of India · AIR 1979 SC 1701 : (1979) 1 SCC 520 : (1979) 2 SCR 1002 : (1979) 11 UJ 209

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 8, 80Contract Act, 1872 — Section 65, 70

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Supreme Court18 Jan 1979Allowed

Mohd. Iqbal Ahmed Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1979 SC 677 : (1979) CriLJ 633 : (1979) 4 SCC 172 : (1979) SCC(Cri) 926 : (1979) 2 SCR 1007 : (1979) 11 UJ 499

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 4, 6

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Supreme Court17 Jan 1979Allowed

Mohd. Shabir Vs State of Maharashtra

Supreme Court Of India · (1979) ACR 374 : AIR 1979 SC 564 : (1979) CriLJ 466 : (1979) 1 SCC 568 : (1979) SCC(Cri) 356 : (1979) 2 SCR 997 : (1979) 11 UJ 328

Drugs and Cosmetics Act, 1940 — Section 18, 27, 28

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Supreme Court17 Jan 1979Dismissed