COURT ARCHIVE

Supreme Court Of India judgments, 1979

493 judgments · page 22 of 25

Supreme Court30 Jan 1979dismissed

Gopal Lal Vs State of Rajasthan

Supreme Court Of India · AIR 1979 SC 713 : (1979) CriLJ 652 : (1979) 2 SCC 170 : (1979) SCC(Cri) 401 : (1979) 2 SCR 1171

Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 494, 495

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Supreme Court30 Jan 1979Disposed Of

S.K. Gupta and Another Vs K.P. Jain and Another

Supreme Court Of India · AIR 1978 SC 734 : (1979) 49 CompCas 342 : (1979) 3 SCC 54 : (1979) 2 SCR 1184

Transfer of Property Act, 1882 — Section 130

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Supreme Court30 Jan 1979Allowed

M.V. Ramasubbiar and Others Vs Manicka Narasimachari and Others

Supreme Court Of India · (1979) 2 SCC 65 : (1979) 2 SCR 1177 : (1979) 11 UJ 284

Trusts Act, 1882 — Section 49, 51, 52

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Supreme Court29 Jan 1979dismissed

Rahimatulla Rahiman Sarguru Vs Bapu Hari Mane and Another

Supreme Court Of India · AIR 1979 SC 1326 : (1979) MhLj 677 : (1979) 4 SCC 391 : (1979) 11 UJ 304

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 76Civil Procedure Code, 1908 (CPC) — Section 100

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Supreme Court25 Jan 1979Allowed

Aribam Tuleshwar Sharma Vs Aribam Pishak Sharma and Others

Supreme Court Of India · AIR 1979 SC 1047 : (1979) 4 SCC 389 : (1979) 11 UJ 300

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Constitution of India, 1950 — Article 226

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Supreme Court25 Jan 1979Dismissed

Prakash Cotton Mills (P) Ltd. Vs B. Sen and Others

Supreme Court Of India · AIR 1979 SC 675 : (1979) CENCUS 193 : (1979) 4 ELT 241 : (1979) 2 SCC 174 : (1979) 2 SCR 1142 : (1979) 11 UJ 290

Customs Act, 1962 — Section 14, 15, 49, 68

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Supreme Court25 Jan 1979Allowed

Om Prakash Vs State of Haryana

Supreme Court Of India · AIR 1980 SC 476 : (1980) CriLJ 311 : (1979) 4 SCC 550 : (1980) SCC(Cri) 125 : (1979) 11 UJ 914

Penal Code, 1860 (IPC) — Section 439

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Supreme Court25 Jan 1979Allowed

Dilbag Singh Vs State of Punjab

Supreme Court Of India · AIR 1979 SC 680 : (1979) CriLJ 636 : (1979) 2 SCC 103 : (1980) SCC(Cri) 968 : (1979) SCC(Cri) 376 : (1979) 2 SCR 1134

Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 248(2), 360Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34

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Supreme Court24 Jan 1979Allowed

Mahindra and Mahindra Ltd. Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1979 SC 798 : (1979) 49 CompCas 419 : (1979) 2 SCC 529 : (1979) 2 SCR 1038

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 100, 114English Restrictive Trade Practices Act, 1956 — Section 22, 55Evidence Act, 1872 — Section 91, 92, 92(6)

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Supreme Court24 Jan 1979Dismissed

Inder Vs State of Maharashtra

Supreme Court Of India · AIR 1980 SC 311 : (1980) CriLJ 328 : (1979) 4 SCC 484 : (1980) SCC(Cri) 100 : (1979) 11 UJ 284(1)

Customs Act, 1962 — Section 135Gold (Control) Act, 1968 — Section 85

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Supreme Court24 Jan 1979Allowed

Chanan Singh Vs State of Punjab

Supreme Court Of India · AIR 1979 SC 1114 : (1979) CriLJ 916 : (1979) 81 PLR 740 : (1979) 4 SCC 399 : (1979) SCC(Cri) 989 : (1979) 11 UJ 346

Penal Code, 1860 (IPC) — Section 304

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Supreme Court24 Jan 1979Allowed

K.L. Subbayya Vs State of Karnataka

Supreme Court Of India · AIR 1979 SC 711 : (1979) CENCUS 316 : (1979) CriLJ 651 : (1979) 2 SCC 115 : (1979) SCC(Cri) 367 : (1979) 2 SCR 1131

Karnataka Excise Act, 1965 — Section 53, 54Mysore Excise Act, 1901 — Section 34

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Supreme Court24 Jan 1979Allowed

State of Uttar Pradesh Vs Bhoop Singh Verma

Supreme Court Of India · AIR 1979 SC 684 : (1979) LabIC 473 : (1979) 2 SCC 111 : (1979) 2 SCR 1026 : (1979) 11 UJ 308

Constitution of India, 1950 — Article 311(2)

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Supreme Court24 Jan 1979Allowed

Prakash Chandra Vs Angadlal and Others

Supreme Court Of India · AIR 1979 SC 1241 : (1979) 4 SCC 393 : (1979) 11 UJ 277

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Supreme Court24 Jan 1979Allowed

Adikanda Samal Vs madhabananda Nayak

Supreme Court Of India · AIR 1980 SC 1729 : (1979) 4 SCC 488 : (1980) SCC(Cri) 108 : (1979) 11 UJ 671

Penal Code, 1860 (IPC) — Section 498

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Supreme Court24 Jan 1979dismissed

Alam and Others Vs State of Rajasthan

Supreme Court Of India · AIR 1980 SC 1657 : (1980) CriLJ 1248 : (1981) SCC(Cri) 624 : (1979) WLN 273

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Supreme Court24 Jan 1979Dismissed

Ranchhod Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1979 SC 1493 : (1979) 4 SCC 798

Penal Code, 1860 (IPC) — Section 365, 457

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Supreme Court24 Jan 1979Allowed

Panalal Damodar Rathi Vs State of Maharashtra

Supreme Court Of India · AIR 1979 SC 1191 : (1979) CriLJ 936 : (1979) 4 SCC 526 : (1980) SCC(Cri) 121 : (1979) 11 UJ 627

Penal Code, 1860 (IPC) — Section 161, 165APrevention of Corruption Act, 1988 — Section 5(1), 5(2)

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Supreme Court23 Jan 1979dismissed

Gujarat State Co-operative Land Development Bank Ltd. Vs P.R. Mankad and Others

Supreme Court Of India · AIR 1979 SC 1203 : (1979) 38 FLR 353 : (1979) 20 GLR 701 : (1979) 3 SCC 123 : (1979) 2 SCR 1023

Bombay Co-operative Societies Act, 1925 — Section 54Bombay Industrial Relations Act, 1946 — Section 2(4)Gujarat Co-operative Societies Act, 1961 — Section 166(1), 96, 97(2), 98(3)

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Supreme Court23 Jan 1979Dismissed

Dologovinda Mohanty Vs State of Orissa

Supreme Court Of India · AIR 1979 SC 1260 : (1979) 48 CLT 445 : (1979) CriLJ 1076 : (1979) 4 SCC 557 : (1979) SCC(Cri) 924 : (1979) 11 UJ 343

Prevention of Corruption Act, 1947 — Section 342, 5(1), 5(2)

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