Supreme Court19 Dec 1980
Khatri and Others Vs State of Bihar & Ors
Supreme Court Of India · AIR 1981 SC 928 : (1981) CriLJ 597 : (1981) 1 SCC 627 : (1981) SCC(Cri) 235 : (1981) 2 SCR 408
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Supreme Court Of India judgments, 1980
473 judgments · page 1 of 24
Supreme Court18 Dec 1980dismissed
Harish Chander & ORS Vs Ghisa Ram and ANR
Supreme Court Of India · AIR 1981 SC 695 : (1981) 1 SCC 431 : (1981) 2 SCR 405 : (1981) 13 UJ 70
Punjab Land Revenue Act, 1887 — Section 44
Supreme Court18 Dec 1980Dismissed
State of Bihar Vs Uma Shankar Ketriwal & Others
Supreme Court Of India · AIR 1981 SC 641 : (1981) 29 BLJR 109 : (1981) CriLJ 159 : (1982) PLJR 20 : (1981) 83 PLR 194 : (1981) 1 SCC 75 : (1981) SCC(Cri) 108 : (1981) 2 SCR 402 : (1981) 13 UJ 56
Essential Commodities Act, 1955 — Section 7
Supreme Court17 Dec 1980Disposed Of
Kadra Pehadiya and Others Vs State of Bihar
Supreme Court Of India · AIR 1981 SC 939(2) : (1981) 29 BLJR 300 : (1981) CriLJ 481 : (1981) 3 SCC 671
Constitution of India, 1950 — Article 21
Supreme Court17 Dec 1980dismissed
Angad Vs State of Maharashtra
Supreme Court Of India · AIR 1981 SC 1227 : AIR 1980 SC 1227 : (1981) CriLJ 733 : (1981) 3 SCC 720 : (1981) SCC(Cri) 813
Criminal Procedure Code, 1973 (CrPC) — Section 343Penal Code, 1860 (IPC) — Section 302
Supreme Court17 Dec 1980Dismissed
A.T. Zambre and Others Vs Kartar Krishna Shashtri
Supreme Court Of India · AIR 1981 SC 796 : (1981) 1 SCC 561 : (1981) 2 SCR 398 : (1981) 13 UJ 68
Bombay General Clauses Act, 1904 — Section 3(6)Constitution of India, 1950 — Article 14, 226, 227Maharashtra Medical Practitioners Act, 1961 — Section 17(5), 18, 18(2)
Supreme Court17 Dec 1980Allowed
Bhupendra Singh Vs State of Madhya Pradesh Rana Pratap Singh and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1981 SC 1240 : (1981) CriLJ 751 : (1981) SCC(Cri) 280
Penal Code, 1860 (IPC) — Section 149, 307, 324
Supreme Court17 Dec 1980Allowed
Shankarlal Gyarasilal Dixit Vs State of Maharashtra
Supreme Court Of India · AIR 1981 SC 765 : (1981) CriLJ 325 : (1981) 2 SCC 35 : (1981) SCC(Cri) 315 : (1981) 2 SCR 384
Penal Code, 1860 (IPC) — Section 302, 376
Supreme Court16 Dec 1980dismissed
Maharaj Singh and Another Vs State of Rajasthan Khilku Singh Vs State of Rajasthan
Supreme Court Of India · AIR 1981 SC 936 : (1981) CriLJ 477 : (1981) 2 SCC 18 : (1981) SCC(Cri) 306 : (1981) 13 UJ 57
Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court15 Dec 1980allowed
LALLUBHAI JOGIBHAI PATEL Vs Union of India (UOI) & ORS Others
Supreme Court Of India · AIR 1981 SC 728 : (1982) 52 CompCas 543 : (1981) CriLJ 288 : (1981) 2 SCC 427 : (1981) SCC(Cri) 463 : (1981) 2 SCR 352
Civil Procedure Code, 1908 (CPC) — Section 11Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3(3)Constitution of India, 1950 — Article 32
Supreme Court15 Dec 1980Dismissed
International Tourist Corporation ETC.ETC Vs STATE OF HARYANA & ORS.ANDMANMOHAN VIG & ORS.v.STATE OF HAR
Supreme Court Of India · AIR 1981 SC 774 : (1981) 2 SCC 318 : (1981) 2 SCR 364
Bihar Taxation on Passengers and Goods (Carried by Public Service Motor Vehicles) Act, 1961 — Section 3(6)Constitution of India, 1950 — Article 245, 246, 265, 30, 301Punjab Passengers and Goods Taxation Act, 1952 —
Supreme Court15 Dec 1980allowed
Bhupendra Singh Vs State of U.P. and Others
Supreme Court Of India · AIR 1981 SC 1157 : (1981) 2 SCC 670
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(6)
Supreme Court12 Dec 1980Dismissed
Official Liquidator of High Court of Karnataka Vs Smt. V. Lakshmikutty
Supreme Court Of India · AIR 1981 SC 1483 : (1981) 51 CompCas 566 : (1981) 3 SCC 32 : (1981) 2 SCR 349 : (1981) 13 UJ 495
Companies Act, 1956 — Section 529, 530Provincial Insolvency Act, 1920 — Section 46
Supreme Court12 Dec 1980Dismissed
Grindlays Bank Ltd. Vs Central Government Industrial Tribunal and ORS
Supreme Court Of India · AIR 1981 SC 606 : (1981) 29 BLJR 104 : (1981) 42 FLR 88 : (1981) 1 LLJ 327 : (1981) 2 SCR 341 : (1981) 1 SLJ 510 : (1981) 13 UJ 42
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 2, Order 9 Rule 13, 10, 11Evidence Act, 1872 — Section 38
Supreme Court12 Dec 1980Dismissed
S.K. Sarkar, Member, Board of Revenue, U.P., Lucknow Vs Vinay Chandra Misra
Supreme Court Of India · (1981) ACR 69 : AIR 1981 SC 723 : (1981) CriLJ 283 : (1981) 1 SCC 436 : (1981) SCC(Cri) 175 : (1981) 2 SCR 331
Constitution of India, 1950 — Article 129, 136, 215, 227, 235Contempt of Courts Act, 1952 — Section 3Contempt of Courts Act, 1971 — Section 10, 12, 14, 15, 15(1)
Supreme Court10 Dec 1980Dismissed
Rachapudi Subba Rao Vs THE Advocate General, Andhra Pradesh
Supreme Court Of India · AIR 1981 SC 755 : (1981) CriLJ 315 : (1981) 2 SCC 577 : (1981) SCC(Cri) 566 : (1981) 2 SCR 320
Civil Procedure Code, 1908 (CPC) — Section 80Contempt of Courts Act, 1971 — Section 10, 12, 13, 15, 2Judicial Officers Protection Act, 1850 — Section 1
Supreme Court09 Dec 1980Disposed Of
R. Manoharan Vs Smt. D. Jayakumari and Others
Supreme Court Of India · (1981) 13 UJ 13
Supreme Court09 Dec 1980Disposed Of
Dinanath Mahajan and Others Vs Collector, Land Acquisition, Jammu
Supreme Court Of India · AIR 1981 SC 971 : (1980) CriLJ 921 : (1981) 2 SCC 635 : (1981) 13 UJ 6
Land Acquisition Act, 1894 — Section 23, 55Land Acquisition Rules, 1894 — Rule 46(3)
Supreme Court09 Dec 1980Dismissed
Bhagwati Prasad Gupta Vs Prakash Bhalotia
Supreme Court Of India · AIR 1981 SC 1172 : (1981) 3 SCC 329 : (1981) 13 UJ 4
Constitution of India, 1950 — Article 136
Supreme Court05 Dec 1980Dismissed
Jagdeo Singh and Others Vs State of Maharashtra
Supreme Court Of India · AIR 1981 SC 648 : (1981) CriLJ 166 : (1981) SCC(Cri) 267 : (1981) 13 UJ 31
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307