CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 1980

473 judgments · page 2 of 24

Supreme Court02 Dec 1980allowed

Madura Coats Limited Vs Inspector of Factories, First Circle, Madurai & ANR

Supreme Court Of India · AIR 1981 SC 340 : (1981) 42 FLR 105 : (1981) 1 LLJ 255 : (1981) 1 SCC 590 : (1981) 2 SCR 302 : (1981) 13 UJ 7

Factories Act, 1934 — Section 49Industrial Disputes Act, 1947 — Section 2, 22Tamil Nadu Industrial Establishments (National and Festival Holidays) Act, 1958 — Section 2, 3, 3(1), 5, 5(1)
Read judgment
Supreme Court25 Nov 1980allowed

Brijendra Singh Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1981 SC 636 : (1981) 1 SCC 597 : (1981) 2 SCR 287 : (1981) 13 UJ 48

Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5, 5(1), 5(6)
Read judgment
Supreme Court14 Nov 1980Dismissed

Vijay Nath Awasthi Vs State of U.P.

Supreme Court Of India · AIR 1981 SC 1625 : (1981) 2 SCC 23 : (1981) SCC(Cri) 313 : (1981) 13 UJ 54

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)
Read judgment
Supreme Court13 Nov 1980Disposed Of

Waman Rao and Ors Vs Union of India (UOI) and Others

Supreme Court Of India · (1981) 2 SCC 362 : (1981) 2 SCR 1

Constitution of India, 1950 — Article 13(2), 14, 19, 31, 31(2), 31A, 31A(1), 31B, 31C, 39, 329, 352, 368Constitution (First Amendment) Act, 1951 — Section 4, 5, 14Constitution (Forty-second) Amendment Act 1976 — Section 2, 4, 7, 48, 55
Read judgment