Supreme Court13 Nov 1980Allowed

S. Gurdip Singh Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1981 SC 362 : (1981) CriLJ 2 : (1981) 1 SCC 419 : (1981) SCC(Cri) 168 : (1981) 13 UJ 179

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
Supreme Court13 Nov 1980Disposed Of

ACCOUNTANT GENERAL & ANR. ETC. ETC. Vs S. DORAISWAMY & ORS. ETC. ETC.

Supreme Court Of India · AIR 1981 SC 783 : (1981) LabIC 184 : (1981) 4 SCC 93 : (1981) 2 SCR 155 : (1981) 13 UJ 89

Audit and Accounts Department (Subordinate Accounts Service and Subordinate Railway Audit Service) Service Rules, 1974 — Rule 1(2)Constitution of India, 1950 — Article 148(5), 309
Supreme Court13 Nov 1980Allowed

Som Prakash Rekhi Vs Union of India & ANR

Supreme Court Of India · AIR 1981 SC 212 : (1981) 1 LLJ 79 : (1981) 1 SCC 449

Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 10, 10(1), 10(3), 11, 12Constitution of India, 1950 — Article 12, 14, 16, 19, 19(1)Employees Provident Fund and Family Pension Act, 1952 — Sect
Supreme Court12 Nov 1980allowed

Ved Prakash Vs State of Haryana

Supreme Court Of India · (1981) ACR 74 : AIR 1981 SC 643 : (1981) 1 SCC 447 : (1981) SCC(Cri) 182 : (1981) 1 SCR 1279

Criminal Procedure Code, 1973 (CrPC) — Section 360
Supreme Court12 Nov 1980Disposed Of

Gopalanachari Vs State of Kerala

Supreme Court Of India · AIR 1981 SC 674 : (1981) CriLJ 337 : (1981) SCC(Cri) 546 : (1981) 1 SCR 1271

Constitution of India, 1950 — Article 14, 19Criminal Procedure Code, 1973 (CrPC) — Section 110
Supreme Court11 Nov 1980Dismissed

Maru Ram ETC Vs Union of India & ORS

Supreme Court Of India · AIR 1980 SC 2147 : (1980) CriLJ 1440 : (1981) 1 SCC 107 : (1981) SCC(Cri) 112 : (1981) 1 SCR 1196

Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 1(2), 401, 432, 432(1), 433Penal Code, 1860 (IPC) — Section 121, 132, 295, 302, 303
Supreme Court10 Nov 1980Dismissed

S.S. Sharma & ORS Vs Union of India & ORS

Supreme Court Of India · AIR 1981 SC 588 : (1981) LabIC 131 : (1981) 1 LLJ 381 : (1981) 1 SCC 397 : (1981) 1 SCR 1184 : (1981) 1 SLJ 443

Central Secretariat Service (Amendment) Rules, 1979 — Rule 12, 12(2)Constitution of India, 1950 — Article 14, 15, 16, 16(4), 32
Supreme Court10 Nov 1980Allowed

Life Insurance Corporation of India Vs D.J. Bahadur & ORS

Supreme Court Of India · AIR 1980 SC 2181 : (1980) LabIC 1218 : (1981) 1 LLJ 1 : (1981) 1 SCC 315 : (1981) 1 SCR 1083

Constitution Of India, 1950 — Article 12, 14, 16, 19, 19(1)(f), 19(5), 19(6), 31, 31(2), 37, 38, 39, 42, 43, 226Life Insurance Corporation Act, 1956 — Section 7, 11, 11(1), 11(2), 11(3), 11(4), 23, 48, 49, 49(2)(b), 49(2)(bb)Industrial Disputes Act, 1947 — Section 2A, 2(a)(i), 2(k), 2(p), 2(s), 9A, 10, 10A, 12, 16, 17A, 17A(1), 17(2), 17A(4), 18, 18(3), 19, 19(1), 19(2), 19(3), 19(6), 23, 23(c), 28, 29, 33