Public Prosecutor, Government of Andhra Pradesh Vs Boya Jaggapuram Venkateswarlu and ors
Supreme Court Of India · AIR 1980 SC 1876 : (1980) CriLJ 1301 : (1981) SCC(Cri) 444
COURT ARCHIVE
473 judgments · page 5 of 24
Supreme Court Of India · AIR 1980 SC 1876 : (1980) CriLJ 1301 : (1981) SCC(Cri) 444
Supreme Court Of India · AIR 1980 SC 1873 : (1980) CriLJ 1298 : (1981) SCC(Cri) 352
Supreme Court Of India · AIR 1981 SC 631 : (1981) CriLJ 34 : (1981) SCC(Cri) 496
Supreme Court Of India · AIR 1981 SC 484 : (1980) 12 UJ 913
Supreme Court Of India · AIR 1981 SC 1630 : (1980) 4 SCC 569
Supreme Court Of India · AIR 1981 SC 1647
Supreme Court Of India · AIR 1981 SC 461 : (1980) 4 SCC 311 : (1981) 1 SCR 847
Supreme Court Of India · AIR 1981 SC 510 : (1980) 82 BOMLR 462 : (1981) CriLJ 331 : (1980) 4 SCC 470 : (1981) SCC(Cri) 49 : (1981) 1 SCR 852
Supreme Court Of India · AIR 1981 SC 463 : (1980) 4 SCC 697 : (1981) 1 SCR 823
Supreme Court Of India · AIR 1981 SC 170 : (1980) 4 SCC 430 : (1981) 1 SCR 815
Supreme Court Of India · AIR 1981 SC 451 : (1980) CriLJ 1501 : (1981) SCC(Cri) 537
Supreme Court Of India · AIR 1981 SC 504 : (1984) 4 SCC 507 : (1980) 4 SCC 507 : (1981) 1 SCR 801 : (1980) 12 UJ 962
Supreme Court Of India · (1980) ACR 450 : AIR 1981 SC 477 : (1981) SCC(Cri) 255 : (1980) 12 UJ 914
Supreme Court Of India · AIR 1981 SC 422 : (1980) LabIC 1292 : (1981) 1 LLJ 386 : (1980) 4 SCC 443 : (1981) 1 SCR 789 : (1981) 1 SLJ 107
Supreme Court Of India · (1981) SCC(Cri) 376 : (1981) ShimLC 130 : (1981) 13 UJ 123
Supreme Court Of India · AIR 1980 SC 2133 : (1980) CriLJ 1482 : (1981) 1 SCC 416 : (1980) SCC(Cri) 59 : (1980) WLN 538
Supreme Court Of India · AIR 1980 SC 2114 : (1980) 19 CTR 196 : (1980) 125 ITR 624 : (1981) 1 SCC 241 : (1981) 1 SCR 781
Supreme Court Of India · AIR 1981 SC 644 : (1981) CriLJ 162 : (1981) 19 DLT 7 : (1981) SCC(Cri) 378
Supreme Court Of India · (1982) 3 SCC 198
Supreme Court Of India · (1982) 1 SCC 624