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COURT ARCHIVE

Supreme Court Of India judgments, 1980

473 judgments · page 6 of 24

Supreme Court22 Sept 1980

State of Tamil Nadu Vs S. Shanumugham Chettiar & ANR

Supreme Court Of India · (1980) ACR 447 : AIR 1981 SC 175 : (1981) CriLJ 31 : (1980) 4 SCC 487 : (1981) SCC(Cri) 1 : (1981) 1 SCR 774

Constitution of India, 1950 — Article 136Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7
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Supreme Court19 Sept 1980dismissed

Narayanappa Vs Jainarayan Chunnilal Marwadi

Supreme Court Of India · AIR 1981 SC 1103 : (1981) MhLj 494 : (1981) 13 UJ 164

Bombay Tenancy and Agricultural Lands (Vidarbha Region) Rules, 1959 — Rule 11Constitution of India, 1950 — Article 227
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Supreme Court18 Sept 1980Allowed

S.L. Kapoor Vs Jagmohan & ORS

Supreme Court Of India · AIR 1981 SC 136 : (1980) 4 SCC 379 : (1981) 1 SCR 746

Constitution of India, 1950 — Article 136, 324Punjab Municipal Act, 1911 — Section 11, 12, 13, 16, 18
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Supreme Court17 Sept 1980allowed

State of Uttar Pradesh Vs Vyas Tewari

Supreme Court Of India · (1980) ACR 453 : AIR 1981 SC 635 : (1981) CriLJ 38 : (1981) SCC(Cri) 313 : (1981) ShimLC 129 : (1981) 13 UJ 168

Criminal Procedure Code, 1973 (CrPC) — Section 162
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Supreme Court17 Sept 1980Allowed

Tara Singh Vs State of Madhya Pradesh

Supreme Court Of India · (1980) ACR 456 : AIR 1981 SC 950 : (1981) CriLJ 483 : (1981) SCC(Cri) 375 : (1981) ShimLC 127 : (1981) 13 UJ 167

Penal Code, 1860 (IPC) — Section 302
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Supreme Court16 Sept 1980Dismissed

Mahadeo Prasad Singh & ANR Vs Ram Lochan & ORS

Supreme Court Of India · AIR 1981 SC 416 : (1980) 4 SCC 354 : (1981) 1 SCR 732 : (1980) 12 UJ 944

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 30, Order 21 Rule 82, 122, 125Transfer of Property Act, 1882 — Section 39, 41, 51
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Supreme Court15 Sept 1980Allowed

Anand Swarup Mahesh Kumar Vs Commissioner of Sales Tax

Supreme Court Of India · AIR 1981 SC 440 : (1980) 4 SCC 451 : (1981) 1 SCR 707 : (1980) 46 STC 477 : (1980) 12 UJ 921

Constitution of India, 1950 — Article 136Madhya Pradesh General Sales Tax Act, 1958 — Section 2Madras Prohibition Act, 1937 — Section 21A
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Supreme Court12 Sept 1980Allowed

State of Maharashtra Vs S.K. Bannu and Shankar

Supreme Court Of India · AIR 1981 SC 22 : (1981) 83 BOMLR 64 : (1980) CriLJ 1280 : (1980) 4 SCC 286 : (1980) SCC(Cri) 951 : (1981) 1 SCR 694

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164, 173, 173(3), 190Penal Code, 1860 (IPC) — Section 109, 156(3), 190, 192, 193
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