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Supreme Court Of India judgments, 1980

473 judgments · page 24 of 24

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Supreme Court16 Jan 1980Allowed

State of Maharashtra Vs Kalu Shivram Jagtap and Others

Supreme Court Of India · AIR 1980 SC 879 : (1980) CriLJ 570 : (1980) SCC(Cri) 946 : (1980) 12 UJ 632

Criminal Procedure Code, 1973 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 149, 302, 326, 34
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Supreme Court16 Jan 1980Partly Allowed

Deep Chand and Another Vs State of Uttar Pradesh and Another

Supreme Court Of India · AIR 1980 SC 633 : (1980) 3 SCC 231 : (1980) 12 UJ 516

Land Acquisition Act, 1894 — Section 23, 4
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Supreme Court16 Jan 1980Dismissed

Managing Director, Uttar Pradesh Warehousing Corporation and Another Vs Vijay Narayan Vajpayee

Supreme Court Of India · AIR 1980 SC 840 : (1980) 1 LLJ 222 : (1980) 3 SCC 459 : (1980) 2 SCR 773 : (1980) 1 SLJ 204

Constitution of India, 1950 — Article 12, 14, 16, 226
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Supreme Court16 Jan 1980Allowed

Dayal Saran Sanan Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 554 : (1980) LabIC 380 : (1980) 3 SCC 25 : (1980) 12 UJ 509

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Supreme Court15 Jan 1980dismissed

Tavangowda Tamangowda Patil and Others Vs Yellappa Krishna Muchandi and Others

Supreme Court Of India · AIR 1980 SC 590 : (1980) 3 SCC 105 : (1980) 12 UJ 337

Bombay Hereditary Offices Act, 1874 — Section 5(1)Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(11), 5(8)
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Supreme Court15 Jan 1980Disposed Of

Raj Mohan Mazumdar Vs Ram Krishna Dass and Another

Supreme Court Of India · AIR 1980 SC 872 : (1980) 12 UJ 350

West Bengal Premises Tenancy Act, 1956 — Section 13(1), 2(1), 21, 21(4), 4
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Supreme Court15 Jan 1980Dismissed

Grindlays Bank Limited Vs Income Tax Officer, Calcutta and Others

Supreme Court Of India · AIR 1980 SC 656 : (1980) 15 CTR 157 : (1980) 122 ITR 55 : (1980) SCC 191 Supp : (1980) 2 SCC 191 : (1980) 2 SCR 765 : (1980) 12 UJ 332

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132(5), 142(1), 146, 153, 153(1)
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Supreme Court14 Jan 1980Dismissed

Commissioner of Income Tax, West Bengal II, Calcutta Vs Kalyanji Mavji and Company

Supreme Court Of India · AIR 1980 SC 640 : (1980) 15 CTR 154 : (1980) 122 ITR 49 : (1980) 2 SCC 78 : (1980) 2 SCR 758 : (1980) 12 UJ 484

Income Tax Act, 1922 — Section 10(2), 66
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Supreme Court11 Jan 1980Dismissed

Ashok Narhari Naik Vs State of Maharashtra

Supreme Court Of India · (1980) 3 SCC 91 : (1980) SCC(Cri) 538

Penal Code, 1860 (IPC) — Section 302
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Supreme Court11 Jan 1980Disposed Of

Bachan Singh and Others Vs State of Punjab and Others

Supreme Court Of India · AIR 1980 SC 1355 : (1980) 2 SCC 397 : (1980) 12 UJ 346

Constitution of India, 1950 — Article 226
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Supreme Court11 Jan 1980Dismissed

Vinod Kumar Chowdhry Vs Smt. Narain Devi Taneja

Supreme Court Of India · AIR 1980 SC 2012 : (1980) 2 SCC 120 : (1980) 2 SCR 746

Delhi Rent Control Act, 1958 — Section 14(1), 14(7), 14A, 25B(8)Transfer of Property Act, 1882 — Section 106
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Supreme Court10 Jan 1980Partly Allowed

Workmen of Coimbatore Pioneer ''B'' Mills Ltd. Vs Presiding Officer, Labour Court, Coimbatore and Ors

Supreme Court Of India · AIR 1980 SC 1871(2) : AIR 1980 SC 1871 : (1980) CriLJ 1339 : (1980) 1 LLJ 503 : (1980) 1 SCC 698 : (1979) 3 SCC 357

Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 25F
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Supreme Court08 Jan 1980Dismissed

Madhusudan Chhotalal Patel and anr Vs Special Land Acquisition Officer and ors

Supreme Court Of India · AIR 1980 SC 318

Constitution of India, 1950 — Article 133(1)Land Acquisition Act, 1894 — Section 4, 6
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