COURT ARCHIVE
473 judgments · page 23 of 24
Supreme Court Of India · AIR 1980 SC 636 : (1980) CriLJ 444 : (1980) 82 PLR 504 : (1980) 2 SCC 282 : (1980) SCC(Cri) 426 : (1980) 2 SCR 863
Supreme Court Of India · AIR 1980 SC 1218 : (1980) 82 PLR 638 : (1980) 4 SCC 270
Supreme Court Of India · AIR 1980 SC 820 : (1980) 2 SCC 768 : (1980) 2 SCR 831
Supreme Court Of India · AIR 1980 SC 838 : (1980) 2 SCC 216 : (1980) 2 SCR 829 : (1980) 12 UJ 327
Supreme Court Of India · AIR 1980 SC 575 : (1982) 52 CompCas 62 : (1980) 2 SCC 253 : (1980) 2 SCR 821 : (1980) 12 UJ 361
Supreme Court Of India · AIR 1980 SC 1314 : (1980) CriLJ 929 : (1980) 3 SCC 303 : (1980) SCC(Cri) 683 : (1980) ShimLC 119 : (1980) 12 UJ 140(1)
Supreme Court Of India · (1980) 2 SCC 401 : (1980) SCC(Cri) 499
Supreme Court Of India · AIR 1980 SC 2127 : (1980) CriLJ 1477 : (1980) 1 SCC 676 : (1980) SCC(Cri) 322 : (1980) 12 UJ 567
Supreme Court Of India · AIR 1980 SC 645 : (1980) 2 SCC 387 : (1980) 2 SCR 816 : (1980) 12 UJ 344
Supreme Court Of India · AIR 1980 SC 647 : (1980) 1 SCC 662 : (1980) 2 SCR 809 : (1980) 12 UJ 340
Supreme Court Of India · AIR 1982 SC 1216 : (1982) CriLJ 1743 : (1981) SCC 54 Supp : (1981) 1 SCC 54 Supp
Supreme Court Of India · AIR 1982 SC 1227 : (1982) CriLJ 1579 : (1981) SCC 66 Supp : (1981) 1 SCC 66 Supp
Supreme Court Of India · AIR 1980 SC 1315 : (1980) CriLJ 1014 : (1980) 3 SCC 302 : (1980) SCC(Cri) 682 : (1980) 12 UJ 442
Supreme Court Of India · AIR 1980 SC 1199 : (1980) CriLJ 921(1) : (1980) 1 SCC 674 : (1980) SCC(Cri) 320 : (1980) 12 UJ 680
Supreme Court Of India · AIR 1980 SC 573 : (1980) CriLJ 412 : (1980) 3 SCC 68 : (1980) SCC(Cri) 523 : (1980) ShimLC 279 : (1980) 12 UJ 300
Supreme Court Of India · AIR 1980 SC 559 : (1980) CriLJ 408 : (1980) 2 SCC 207 : (1980) SCC(Cri) 389 : (1980) 2 SCR 801
Supreme Court Of India · AIR 1980 SC 696 : (1980) 2 SCC 284 : (1980) 2 SCR 790
Supreme Court Of India · AIR 1980 SC 551 : (1980) CriLJ 406 : (1980) 3 SCC 411 : (1980) SCC(Cri) 776 : (1980) 12 UJ 456
Supreme Court Of India · AIR 1980 SC 643 : (1980) 1 SCC 702 : (1980) 2 SCR 786 : (1980) 12 UJ 323
Supreme Court Of India · (1980) 2 SCC 215 : (1980) 12 UJ 355