Supreme Court25 Feb 1980allowed
Qamruddin Vs Acqeel and Others
Supreme Court Of India · AIR 1982 SC 1229 : (1982) CriLJ 1741(1) : (1981) SCC 58 Supp : (1981) 1 SCC 58 Supp
COURT ARCHIVE
Supreme Court Of India judgments, 1980
473 judgments · page 21 of 24
Supreme Court22 Feb 1980Dismissed
State of U.P. Vs Tipper Chand
Supreme Court Of India · AIR 1980 SC 1522 : (1980) 2 SCC 341 : (1980) 12 UJ 686
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 115
Supreme Court22 Feb 1980Disposed Of
State of Gujarat Vs Patel Bava Karsan and Others Chief Officer, Rajkot Municipality and Others Vs Patel Bava Karsan and Others
Supreme Court Of India · AIR 1980 SC 1144 : (1980) 21 GLR 581 : (1980) 2 SCR 1087 : (1980) 12 UJ 432
Constitution of India, 1950 — Article 133(1), 19Gujarat Municipalities Act, 1963 — Section 233, 233(1), 236
Supreme Court21 Feb 1980Dismissed
Babu Rao Patel Vs State (Delhi Administration)
Supreme Court Of India · AIR 1980 SC 763 : (1980) CriLJ 529 : (1980) 2 SCC 402 : (1980) SCC(Cri) 500 : (1980) 2 SCR 1082
Penal Code, 1860 (IPC) — Section 153
Supreme Court20 Feb 1980
Ramchandra A. Kamat Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1980 SC 765 : (1981) 51 CompCas 337 : (1980) 2 SCC 270 : (1980) SCC(Cri) 414 : (1980) 2 SCR 1072 : (1980) 12 UJ 394
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 32
Supreme Court20 Feb 1980Dismissed
Shyam Ambalal Siroya Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1980 SC 789 : (1980) 50 CompCas 7 : (1980) CriLJ 555 : (1980) 2 SCC 346 : (1980) SCC(Cri) 447 : (1980) 2 SCR 1078 : (1980) 12 UJ 372
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11
Supreme Court20 Feb 1980Dismissed
Gopi Pillai Vs Dr. Swamy
Supreme Court Of India · (1980) 02 SC CK 0005
Supreme Court19 Feb 1980Dismissed
State of Uttar Pradesh Vs Ram Babu Misra
Supreme Court Of India · (1980) ACR 145 : AIR 1980 SC 791 : (1980) 2 SCC 343 : (1980) SCC(Cri) 444 : (1980) 2 SCR 1067 : (1980) 12 UJ 386
Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 73Identification of Prisoners Act, 1920 — Section 5
Supreme Court15 Feb 1980dismissed
Hazari Lal Vs State (Delhi Administration)
Supreme Court Of India · AIR 1980 SC 873 : (1980) CriLJ 564 : (1980) 2 SCC 390 : (1980) SCC(Cri) 458 : (1980) 2 SCR 1053
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 114, 133, 145, 27, 3Penal Code, 1860 (IPC) — Section 161
Supreme Court15 Feb 1980Allowed
Raghunandan Singh and Others Vs Brij Mohan Singh and Others
Supreme Court Of India · AIR 1980 SC 869 : (1980) RD 42 : (1980) 3 SCC 107 : (1980) 2 SCR 1063 : (1980) 12 UJ 389
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 12, 13
Supreme Court15 Feb 1980Dismissed
Prabhakar Jasappa Kanguni Vs State of Maharashtra
Supreme Court Of India · AIR 1982 SC 1217 : (1982) CriLJ 1572 : (1982) 1 SCC 426
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
Supreme Court14 Feb 1980allowed
Uttam Chand (dead) by LRs. Vs State of Maharashtra and Another
Supreme Court Of India · AIR 1980 SC 806 : (1980) 2 SCC 292 : (1980) 2 SCR 1048 : (1980) 12 UJ 392
Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 10, 12, 2(11), 2(22), 6
Supreme Court14 Feb 1980Disposed Of
Inter Continental, Agencies Pvt. Ltd. Vs Amin Chand Khanna and Another
Supreme Court Of India · (1980) ACR 275 : AIR 1980 SC 951 : (1980) CriLJ 689 : (1980) 3 SCC 103 : (1980) SCC(Cri) 544 : (1980) ShimLC 277 : (1980) 12 UJ 303
Supreme Court14 Feb 1980Dismissed
Nirod Baran Banerjee Vs Dy. Commissioner of Hazaribagh
Supreme Court Of India · AIR 1980 SC 1109 : (1980) 3 SCC 5 : (1980) 2 SCR 1043 : (1980) 12 UJ 425
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 8, 18, 30Constitution of India, 1950 — Article 299Land Acquisition Act, 1894 — Section 18
Supreme Court13 Feb 1980Dismissed
State of Gujarat Vs Maheshkumar Dhirajlal Thakkar
Supreme Court Of India · AIR 1980 SC 1167 : (1980) CriLJ 919 : (1980) 21 GLR 752 : (1980) 2 SCC 322 : (1980) SCC(Cri) 442 : (1980) 12 UJ 579
Penal Code, 1860 (IPC) — Section 168
Supreme Court13 Feb 1980Allowed
Tara Chand Vs State of Rajasthan and Others
Supreme Court Of India · AIR 1980 SC 1361 : (1982) 52 CompCas 53 : (1980) CriLJ 1015 : (1980) 2 SCC 321 : (1980) 12 UJ 336
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 11(1)Constitution of India, 1950 — Article 22(5), 32
Supreme Court13 Feb 1980Disposed Of
Kasambhai Abdulrehmanbhai Sheikh and Others Vs State of Gujarat and Another Kachhia Patel Shantilal Koderlal Vs State of Gujarat and Another
Supreme Court Of India · AIR 1980 SC 854 : (1980) CriLJ 553 : (1980) 21 GLR 60 : (1980) 82 PLR 549 : (1980) 3 SCC 120 : (1980) SCC(Cri) 556 : (1980) 2 SCR 1037 : (1980) 12 UJ 571
Constitution of India, 1950 — Article 21Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
Supreme Court13 Feb 1980Disposed Of
Mrs. Kunda S. Kadam Vs Dr. K.K. Soman and Others The Maharashtra Public Service Commission Vs K.K. Soman and Others
Supreme Court Of India · AIR 1980 SC 881 : (1980) LabIC 593 : (1980) 2 SCC 355
Supreme Court12 Feb 1980Dismissed
Subhash Chandra and Others Vs State of U.P. and Others
Supreme Court Of India · AIR 1980 SC 800 : (1980) 2 SCC 324 : (1980) 2 SCR 1024 : (1980) 12 UJ 369
Motor Vehicles Act, 1939 — Section 48(3), 51(2)
Supreme Court12 Feb 1980Dismissed
Rallis India Ltd. Vs The State of Andhra Pradesh
Supreme Court Of India · AIR 1980 SC 749 : (1980) 2 AnWR 12 : (1980) 2 SCC 315 : (1980) 2 SCR 1028 : (1980) 45 STC 456(1) : (1980) 12 UJ 397
Civil Procedure Code, 1908 (CPC) — Section 109