Supreme Court07 Mar 1980Disposed Of
Municipal Corporation of Delhi Vs Proprietress, Singh Cheung Company
Supreme Court Of India · (1982) 1 SCC 487
COURT ARCHIVE
Supreme Court Of India judgments, 1980
473 judgments · page 20 of 24
Supreme Court07 Mar 1980Allowed
Indian Relief Bank Limited Vs P.K. Thomas
Supreme Court Of India · (1981) 3 SCC 656 : (1980) 12 UJ 502
Supreme Court06 Mar 1980Dismissed
Mahant Ram Kishan Dass Vs State of Punjab and Ors
Supreme Court Of India · AIR 1981 SC 1576 : (1983) 1 SCC 377
Constitution of India, 1950 — Article 136, 26, 31
Supreme Court06 Mar 1980
Shiv Chand Vs Presiding Officer, Industrial Tribunal, Haryana, Chandigarh and Another
Supreme Court Of India · (1980) 12 UJ 500
Supreme Court06 Mar 1980Disposed Of
Mahant Durga Dass Vs State of Punjab and Others
Supreme Court Of India · (1980) 12 UJ 413
Constitution of India, 1950 — Article 226Punjab Town Improvement Act, 1922 — Section 36, 37, 38, 39, 40
Supreme Court05 Mar 1980Allowed
Vice-Chancellor, University of Allahabad, Allahabad and Others Vs Gajedhar Prasad Misra
Supreme Court Of India · (1982) 1 SCC 416
Supreme Court05 Mar 1980Allowed
State of Gujarat and Another Vs Vaghela Dayabhai Chaturbhai and Others
Supreme Court Of India · (1980) GLR 773 : (1980) 3 SCC 318 : (1980) 2 SCR 1182
Constitution of India, 1950 — Article 14
Supreme Court05 Mar 1980Dismissed
Nath Singh and Others Vs State of Uttar Pradesh Dilbagh Singh and Others Vs State of Uttar Pradesh
Supreme Court Of India · (1980) 4 SCC 402 : (1980) SCC(Cri) 968
Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
Supreme Court05 Mar 1980allowed
Advocate-general, State of Bihar Vs Madhya Pradesh Khair Industries and Another
Supreme Court Of India · AIR 1980 SC 946 : (1980) CriLJ 684 : (1980) 3 SCC 311 : (1980) SCC(Cri) 688 : (1980) 2 SCR 1172 : (1980) 12 UJ 474
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 16, 19, 2, 20Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 2
Supreme Court04 Mar 1980Allowed
State of Maharashtra Vs Mohd. Yakub and Others
Supreme Court Of India · AIR 1980 SC 1111 : (1980) CENCUS 264 : (1980) CriLJ 793 : (1983) 13 ELT 1637 : (1980) 3 SCC 57 : (1980) SCC(Cri) 513 : (1980) 2 SCR 1158 : (1980) 12 UJ 465
Customs Act, 1962 — Section 135Evidence Act, 1872 — Section 3Foreign Exchange Regulation Act, 1973 — Section 12(1), 23(1)
Supreme Court04 Mar 1980Partly Allowed
Shambhu Kuer Vs State of Bihar
Supreme Court Of India · AIR 1982 SC 1228 : (1982) CriLJ 1742 : (1982) PLJR 3 : (1982) 1 SCC 486
Penal Code, 1860 (IPC) — Section 24, 302, 326, 34
Supreme Court27 Feb 1980Allowed
R.V.S.L. Annapurna Vs R. Saikumar
Supreme Court Of India · (1981) SCC 71 Supp
Supreme Court27 Feb 1980Partly Allowed
Kalyani (Dead) by Lrs. Vs Narayanan and Others
Supreme Court Of India · AIR 1980 SC 1173 : (1980) 2 SCR 1130
Constitution of India, 1950 — Article 133(1)
Supreme Court27 Feb 1980dismissed
Meet Singh Vs State of Punjab
Supreme Court Of India · AIR 1980 SC 1141 : (1980) CriLJ 802 : (1980) 82 PLR 743 : (1980) 3 SCC 291 : (1980) SCC(Cri) 684 : (1980) 2 SCR 1152 : (1980) 12 UJ 443
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)Prevention of Food Adulteration Act, 1954 — Section 16
Supreme Court27 Feb 1980dismissed
Tulsipur Sugar Co. Ltd. Vs The Notified Area Committee, Tulsipur
Supreme Court Of India · AIR 1980 SC 882 : (1980) 2 SCC 295 : (1980) 2 SCR 1111
Bangalore Municipal Corporation Act, 1949 — Section 97Constitution of India, 1950 — Article 133(1)Customs Act, 1962 — Section 52
Supreme Court27 Feb 1980
Mantoo Majumdar and Another Vs State of Bihar
Supreme Court Of India · AIR 1980 SC 847 : (1980) CriLJ 546 : (1980) 2 SCC 406 : (1980) SCC(Cri) 501 : (1980) 2 SCR 1105 : (1980) 12 UJ 452
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
Supreme Court27 Feb 1980Dismissed
Frances Coralie Mullin Vs W.C. Khambra and Others
Supreme Court Of India · AIR 1980 SC 849 : (1981) 51 CompCas 343 : (1980) CriLJ 548 : (1980) 2 SCC 275 : (1980) SCC(Cri) 419 : (1980) 2 SCR 1095
Constitution of India, 1950 — Article 22, 22(5)
Supreme Court26 Feb 1980Allowed
Raja Dharampal Singh Vs Director, Small Industries Services Institute and Others
Supreme Court Of India · AIR 1980 SC 1888
Constitution of India, 1950 — Article 226
Supreme Court26 Feb 1980Dismissed
Union of India (UOI) and Another Vs K.R. Tahiliani Union of India (UOI) and Another Vs M.M. Singh
Supreme Court Of India · AIR 1980 SC 953 : (1980) 3 SCC 309 : (1980) 2 SCR 1092 : (1980) 1 SLJ 314 : (1980) 12 UJ 422
Fundamentals Rules — Rule 56
Supreme Court26 Feb 1980Allowed
Bishwanath Pandey Vs Badami Kaur and Others
Supreme Court Of India · AIR 1980 SC 1329 : (1980) 2 SCC 349 : (1980) 12 UJ 330
Hindu Succession Act, 1956 — Section 14