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Supreme Court Of India judgments, 1980

473 judgments · page 18 of 24

Supreme Court27 Mar 1980Dismissed

Dr. Rajendra Prakash Sharma Vs Gyan Chandra and Others

Supreme Court Of India · AIR 1980 SC 67 : (1980) 4 SCC 364

Administration of Evacuee Property (Central) Rules, 1950 — Rule 6Administration of Evacuee Property Act, 1950 — Section 1, 10(1), 10(2), 2, 27Civil Procedure Code, 1908 (CPC) — Section 9
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Supreme Court26 Mar 1980Disposed Of

Ved Prakash Wadhwa Vs Vishwa Mohan

Supreme Court Of India · AIR 1982 SC 816 : (1981) 3 SCC 667 : (1980) 12 UJ 725

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 10 Rule 1, Order 14 Rule 1(5)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
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Supreme Court26 Mar 1980dismissed

Sunil Kumar Banerjee Vs State of West Bengal and Others

Supreme Court Of India · AIR 1980 SC 1170 : (1980) LabIC 654 : (1980) 3 SCC 304 : (1980) 3 SCR 179 : (1980) 12 UJ 479

All India Services (Discipline and Appeal) Rules, 1969 — Rule 8(19)Criminal Procedure Code, 1973 (CrPC) — Section 313, 342
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Supreme Court21 Mar 1980Allowed

Pradesh Kumar Bajpai Vs Binod Behari Sarkar (Dead) by Lrs.

Supreme Court Of India · AIR 1980 SC 1214 : (1980) 3 SCC 348 : (1980) 3 SCR 93 : (1980) 12 UJ 435

Transfer of Property Act, 1882 — Section 106, 114Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)Uttar Pradesh Civil Laws (Amendment) Act, 1972 — Section 43(2)
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Supreme Court21 Mar 1980Disposed Of

N.K.V. Bros. (P) Ltd. Vs M. Karumai Ammal and Others

Supreme Court Of India · (1980) ACJ 435 : AIR 1980 SC 1354 : (1980) 41 FLR 152 : (1980) 3 SCC 457 : (1980) SCC(Cri) 774 : (1980) 3 SCR 101 : (1980) 12 UJ 414

Constitution of India, 1950 — Article 136, 41Motor Vehicles Act, 1939 — Section 110Penal Code, 1860 (IPC) — Section 304
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