COURT ARCHIVE

Supreme Court Of India judgments, 1980

473 judgments · page 16 of 24

Supreme Court16 Apr 1980dismissed

Jit Ram Shiv Kumar and Ors Etc. Vs State of Haryana

Supreme Court Of India · AIR 1980 SC 1285 : (1981) 1 SCC 11 : (1980) 3 SCR 689

Contract Act, 1872 — Section 10, 175, 23, 25, 4Evidence Act, 1872 — Section 115, 3, 47, 61, 62

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Supreme Court15 Apr 1980Disposed Of

Babu Krishna Kamble and ors Vs State of Maharashtra

Supreme Court Of India · AIR 1980 SC 1269 : (1980) 82 BOMLR 412 : (1980) CriLJ 928 : (1980) SCC(Cri) 913 : (1980) 12 UJ 625

Penal Code, 1860 (IPC) — Section 148, 149, 302, 34

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Supreme Court15 Apr 1980Allowed

Charan Dass Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 1306 : (1980) 4 SCC 468 : (1980) 12 UJ 569

Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 30

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Supreme Court15 Apr 1980Partly Allowed

Consolidated Coffee Ltd. and Anr Etc Vs Coffee Board, Bangalore Etc

Supreme Court Of India · AIR 1980 SC 1468 : (1980) 3 SCC 358 : (1980) 3 SCR 625 : (1980) 46 STC 164

Central Sales Tax Act, 1956 — Section 2, 5(3)Coffee Act, 1942 — Section 5Constitution of India, 1950 — Article 12, 286(2), 32

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Supreme Court15 Apr 1980Disposed Of

Anantharam Veerasinghaiah & Co. Vs Commissioner of Income Tax , A.P

Supreme Court Of India · AIR 1980 SC 1146 : (1980) 16 CTR 189 : (1980) 123 ITR 457 : (1980) 3 SCR 618

Income Tax Act, 1961 — Section 260(1), 271(1)

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Supreme Court15 Apr 1980Dismissed

Nepal Singh Vs State of U.P and Ors

Supreme Court Of India · AIR 1980 SC 1459 : (1980) LabIC 747 : (1980) 2 LLJ 61 : (1980) 2 LLJ 161 : (1980) 3 SCC 288 : (1980) 3 SCR 613

Constitution of India, 1950 — Article 311, 311(2)

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Supreme Court14 Apr 1980Dismissed

Municipality, Faridkot Vs Chander Bhan and Others

Supreme Court Of India · (1982) 1 SCC 479

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Supreme Court14 Apr 1980Disposed Of

Jangli and Another Vs Deputy Director of Consolidation and Others

Supreme Court Of India · (1982) 1 SCC 478

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Supreme Court14 Apr 1980Allowed

Oil and Natural Gas Commission and Ors Vs Dr. Md. S. Iskender Ali

Supreme Court Of India · AIR 1980 SC 1242 : (1980) LabIC 698 : (1980) 2 LLJ 155 : (1980) 3 SCC 428 : (1980) 3 SCR 603

Constitution of India, 1950 — Article 311, 311(2)

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Supreme Court11 Apr 1980Dismissed

R.R. Verma and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 1461 : (1980) 2 LLJ 152 : (1980) 3 SCC 402 : (1980) 3 SCR 478 : (1980) 12 UJ 627

All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 3Constitution of India, 1950 — Article 226

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Supreme Court11 Apr 1980Dismissed

Dejapada Das and Another Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 2031 : (1980) 3 SCC 412 : (1980) 3 SCR 586 : (1980) 12 UJ 691

Coal Mines (Nationalisation) Act, 1973 — Section 5Coal Mines (Nationalisation) Amendment Act, 1976 — Section 3(3)Constitution of India, 1950 — Article 14, 141

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Supreme Court11 Apr 1980Dismissed

Mahindra Nath Shukla and Others Vs State of Bihar and Others Jugal Kishore Jayswal Vs Pradit Gupta and Another

Supreme Court Of India · AIR 1980 SC 1308 : (1980) 41 FLR 385 : (1980) 3 SCC 353 : (1980) 3 SCR 595

Coal Mines (Nationalisation) Act, 1973 — Section 2(5)Coal Mines (Nationalisation) Amendment Act, 1976 — Section 3(3)Coking Coal Mines (Nationalisation) Act, 1972 — Section 3

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Supreme Court11 Apr 1980Partly Allowed

Jiwan Kishore Vs Delhi Transport Corporation and Another

Supreme Court Of India · AIR 1980 SC 1251 : (1980) 41 FLR 275 : (1981) 1 LLJ 271 : (1980) 12 UJ 696

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Supreme Court11 Apr 1980Dismissed

Amrik Singh and Ors Vs Union of India and Ors

Supreme Court Of India · AIR 1980 SC 1447 : (1980) LabIC 735 : (1980) 3 SCC 393 : (1980) 3 SCR 485

All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 3Police Service (Cadre) Rules, 1954 — Rule 9Regulation of Seniority Rules, 1954 — Rule 3(3)

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Supreme Court11 Apr 1980Disposed Of

V.C. Shukla and Others Vs State (Delhi Administration)

Supreme Court Of India · AIR 1980 SC 1382 : (1980) CriLJ 965 : (1980) 2 SCC 665 : (1980) SCC(Cri) 561

Criminal Procedure Code, 1973 (CrPC) — Section 154, 177, 178, 179, 180Penal Code, 1860 (IPC) — Section 109, 120, 120A, 120B

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Supreme Court11 Apr 1980Dismissed

Harjeet Singh Ors. Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 1275 : (1980) LabIC 725 : (1980) 2 LLJ 143 : (1980) 3 SCC 205 : (1980) 3 SCR 459

All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 3All India Services Act, 1951 — Section 2, 2A, 3, 3(1)Constitution of India, 1950 — Article 14, 16, 226, 312(1), 312(2)

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Supreme Court10 Apr 1980Allowed

Sultan Salahuddin Owasi Vs Mohd. Osman Shaheed and Others

Supreme Court Of India · AIR 1980 SC 1347 : (1980) 3 SCC 281 : (1980) 3 SCR 439

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 116, 87, 87(1)Representation of the People Act, 1951 — Section 116, 87

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Supreme Court10 Apr 1980Allowed

Parasram Harnand Rao Vs Shanti Parsad Narinder Kumar Jain and Another

Supreme Court Of India · AIR 1980 SC 1655 : (1980) 3 SCC 565 : (1980) 3 SCR 444 : (1980) 12 UJ 719

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Delhi Rent Control Act, 1958 — Section 14(1), 25

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Supreme Court10 Apr 1980Allowed

Rajendra Narain Singh and Others Vs State of Bihar and Others

Supreme Court Of India · AIR 1980 SC 1246 : (1980) LabIC 703 : (1980) 2 LLJ 138 : (1980) 3 SCC 217 : (1980) 3 SCR 450

Bihar Police Services (Recruitment) Rules, 1953 — Rule 3Constitution of India, 1950 — Article 14, 309

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Supreme Court09 Apr 1980Dismissed

Hari Datt Kainthla and Another Vs State of Himachal Pradesh and Others

Supreme Court Of India · AIR 1980 SC 1426 : (1980) 2 LLJ 128 : (1980) 3 SCC 189 : (1980) 3 SCR 364 : (1980) 1 SLJ 646

Constitution of India, 1950 — Article 16, 226, 233, 235, 309Foreign Jurisdiction (Extra Provincial Jurisdiction) Act, 1947 — Section 3, 4

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