Supreme Court21 Apr 1980Dismissed

State of Haryana and Ors Vs Jage Ram and Ors

Supreme Court Of India · (1980) 3 SCC 599 : (1980) 3 SCR 746

Constitution of India, 1950 — Article 133(1), 226Punjab Excise Act, 1914 — Section 36, 60Punjab Liquor Licence Rules, 1956 — Rule 36(22A), 36(23), 36(3)
Supreme Court21 Apr 1980Disposed Of

Bai Dosabai Vs Mathurdas Govinddas and Ors

Supreme Court Of India · AIR 1980 SC 1334 : (1980) 21 GLR 776 : (1980) 3 SCC 545 : (1980) 3 SCR 762 : (1980) 12 UJ 655

Specific Relief Act, 1877 — Section 12, 16, 3Transfer of Property Act, 1882 — Section 40, 54Trusts Act, 1882 — Section 3, 94
Supreme Court18 Apr 1980Allowed

Sabir Ahmed Vs Union of India and Ors

Supreme Court Of India · (1980) 82 BOMLR 616 : (1982) 52 CompCas 55 : (1980) 3 SCC 295 : (1980) SCC(Cri) 675 : (1980) 3 SCR 738

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3, 3(2)Constitution of India, 1950 — Article 22(5), 32, 77(3)
Supreme Court18 Apr 1980Dismissed

Atulji Nagaji Vs State of Gujarat

Supreme Court Of India · AIR 1980 SC 1166 : (1980) CriLJ 917 : (1980) 3 SCC 172 : (1980) SCC(Cri) 670 : (1980) 12 UJ 548

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
Supreme Court17 Apr 1980Allowed

Uma Shankar Sharma Vs Union of India and Ors

Supreme Court Of India · AIR 1980 SC 1457 : (1981) 1 LLJ 483 : (1980) 3 SCC 202 : (1980) 3 SCR 730 : (1981) 1 SLJ 154 : (1980) 12 UJ 595

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
Supreme Court16 Apr 1980allowed

Maimoona Khatun and Anr Vs State of U. P and Anr

Supreme Court Of India · AIR 1980 SC 1773 : (1980) 41 FLR 307 : (1980) 2 LLJ 164 : (1980) 3 SCC 578 : (1980) 3 SCR 676 : (1980) 12 UJ 557

Civil Procedure Code, 1908 (CPC) — Section 80Fundamental Rules — Rule 54Limitation Act, 1908 — Article 102