Supreme Court06 May 1980Disposed Of
State of Maharashtra and Others Vs V.S. Naik
Supreme Court Of India · AIR 1980 SC 1095 : (1980) 82 BOMLR 642 : (1980) LabIC 641 : (1980) MhLj 573 : (1980) 12 UJ 636
Revised Pension Rules, 1950 — Rule 8
COURT ARCHIVE
Supreme Court Of India judgments, 1980
473 judgments · page 14 of 24
Supreme Court02 May 1980Disposed Of
India Mica and Micanite Industries Limited Vs State of Bihar and Ors
Supreme Court Of India · (1982) 3 SCC 182
Supreme Court02 May 1980Dismissed
Virendra Pal Singh and Others Vs District Assistant Registrar, Cooperative Societies, Etah and Another
Supreme Court Of India · (1980) 4 SCC 109 : (1980) 12 UJ 673
Co-operative Societies Act, 1912 — Section 28, 29, 30, 31, 34Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 5
Supreme Court02 May 1980Dismissed
Vishnu Awatar Etc. Vs Shiv Autar and Ors
Supreme Court Of India · AIR 1980 SC 1575 : (1980) 4 SCC 81 : (1980) 3 SCR 973 : (1980) 12 UJ 619
Civil Procedure Code, 1908 (CPC) — Section 115, 3
Supreme Court02 May 1980Dismissed
Commissioner of Income Tax, Madras Vs Andhra Chamber of Commerce and Others
Supreme Court Of India · (1981) 130 ITR 184 : (1981) SCC 81 Supp
Income Tax Act, 1961 — Section 11, 2(15)
Supreme Court02 May 1980Dismissed
Rajender Kumar Jain Etc. Vs State Through Special Police Establishment and Ors Etc.Etc
Supreme Court Of India · AIR 1980 SC 1510 : (1980) CriLJ 1084 : (1980) 3 SCC 435 : (1980) SCC(Cri) 757 : (1980) 3 SCR 982
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 196(1), 209, 306(4), 321, 361Penal Code, 1860 (IPC) — Section 120B, 121A
Supreme Court01 May 1980Dismissed
Workmen of Sudder Workshop of Jorehaut Tea Co. Ltd. VsITS MANAGEMENT AND VICE-VERSA
Supreme Court Of India · AIR 1980 SC 1454 : (1980) LabIC 742 : (1980) 2 LLJ 124 : (1980) 3 SCC 406 : (1980) 3 SCR 966 : (1980) 1 SLJ 619
Industrial Disputes Act, 1947 — Section 25F, 25G
Supreme Court01 May 1980Dismissed
Bar Council of Delhi and Anr Etc Vs Surjeet Singh and Ors Etc.Etc
Supreme Court Of India · AIR 1980 SC 1612 : (1980) 4 SCC 211 : (1980) 3 SCR 946
Advocates Act, 1961 — Section 15(1), 15(2), 15(3), 24(1), 26AConstitution of India, 1950 — Article 226Delhi Bar Council Election Rules, 1968 — Rule 1, 148, 2, 3, 34
Supreme Court30 Apr 1980Dismissed
Director of Printing Stationery and Publication In Mysore, Bangalore and Another Vs H.M. Mruthyunjaya
Supreme Court Of India · (1982) 2 SCC 52
Supreme Court30 Apr 1980
Rakesh Kaushik Vs B.L. Vig, Superintendent and Anr
Supreme Court Of India · AIR 1981 SC 1767 : (1981) CriLJ 1438 : (1980) SCC(Cri) 834 : (1981) 3 SCR 929
Prisons Act, 1894 — Section 61
Supreme Court30 Apr 1980Allowed
Dr. J.P. Kulshreshtha and Ors Vs Chancellor, Allahabad University and Ors
Supreme Court Of India · AIR 1980 SC 2141 : (1980) 41 FLR 318 : (1980) LabIC 692 : (1980) 2 LLJ 175 : (1980) 3 SCC 418 : (1980) 3 SCR 902
Allahabad University Act, 1921 — Section 32(2)Constitution of India, 1950 — Article 136
Supreme Court30 Apr 1980Disposed Of
State Bank of Saurashtra Vs Chitranjan Rangnath Raja and Anr
Supreme Court Of India · AIR 1980 SC 1528 : (1984) 4 SCC 516 : (1980) 4 SCC 516 : (1980) 3 SCR 915 : (1980) 12 UJ 647
Civil Procedure Code, 1908 (CPC) — Section 144Contract Act, 1872 — Section 139, 140, 141
Supreme Court29 Apr 1980Disposed Of
Shri. Ramakrishna Hegde Vs Election Commission of India and Another
Supreme Court Of India · (1980) 3 SCC 286 : (1980) 12 UJ 697
Constitution of India, 1950 — Article 324
Supreme Court29 Apr 1980dismissed
Suraj Prakash Bhasin Vs Smt. Raj Rani Bhasin and Others
Supreme Court Of India · AIR 1981 SC 485 : (1981) 3 SCC 652 : (1980) 12 UJ 593
Supreme Court29 Apr 1980Disposed Of
Prem Shankar Shukla Vs Delhi Administration
Supreme Court Of India · AIR 1980 SC 1535 : (1980) CriLJ 930 : (1980) 3 SCC 526 : (1980) SCC(Cri) 815 : (1980) 3 SCR 855
Constitution of India, 1950 — Article 14, 19, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 46, 49Penal Code, 1860 (IPC) — Section 148, 220, 226, 75, 9(2)
Supreme Court29 Apr 1980
Santosh Gupta Vs State Bank of Patiala
Supreme Court Of India · AIR 1980 SC 1219 : (1980) LabIC 687 : (1980) 2 LLJ 72 : (1980) 3 SCC 340 : (1980) 3 SCR 884
Industrial Disputes Act, 1947 — Section 2(OO), 25F, 25FF, 25FFF
Supreme Court29 Apr 1980Dismissed
Union of India (UOI) Vs J.K. Gas Plant
Supreme Court Of India · AIR 1980 SC 1330 : (1980) 3 SCC 469 : (1980) 1 SCC 436 Supp : (1980) 3 SCR 893
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 153, 65, 70Defence of India Act, 1939 — Section 17(2)
Supreme Court29 Apr 1980Dismissed
Nanda Ballabh Gururani Vs Smt. Maqbool Begum
Supreme Court Of India · (1980) 3 SCC 346 : (1980) 12 UJ 597
Registration Act, 1908 — Section 47Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
Supreme Court28 Apr 1980Disposed Of
Madanlal Vs State of Maharashtra
Supreme Court Of India · (1982) 1 SCC 496
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court28 Apr 1980
Om Prakash Vs State of Haryana
Supreme Court Of India · (1980) ACR 276 : AIR 1981 SC 642 : (1981) CriLJ 30 : (1980) SCC(Cri) 101 : (1980) 12 UJ 578
Penal Code, 1860 (IPC) — Section 302, 304