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Supreme Court Of India judgments, 1980

473 judgments · page 12 of 24

Supreme Court23 Jul 1980Dismissed

Thammanna Vs K. Veera Reddy & ORS

Supreme Court Of India · AIR 1981 SC 116 : (1980) 4 SCC 62 : (1981) 1 SCR 73 : (1980) 12 UJ 760

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), 96(1)Representation of the People Act, 1950 — Section 11, 9A
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Supreme Court23 Jun 1980allowed

Raziya Umar Bakshi Vs Union of India and ORS

Supreme Court Of India · AIR 1980 SC 1751 : (1980) SCC(Cri) 846 : (1980) 3 SCR 1398 : (1980) 12 UJ 866

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3Constitution of India, 1950 — Article 22
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Supreme Court09 May 1980Dismissed

Ambika Prasad Mishra ETC Vs State of U.P. and ORS ETC

Supreme Court Of India · AIR 1980 SC 67 : (1980) 3 SCC 719

Constitution of India, 1950 — Article 136, 14, 141, 15, 19Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 12A, 16, 19(1), 3(17),
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Supreme Court09 May 1980Dismissed

Sasanka Sekhar Maity and ORS ETC. Vs Union of India & ORS

Supreme Court Of India · AIR 1981 SC 522 : (1980) 4 SCC 716 : (1980) 3 SCR 1209

Constitution of India, 1950 — Article 13(1), 13(2), 14, 19(1), 19(6)Kerala Land Reforms Act, 1963 — Section 82, 85(1)West Bengal Estates Acquisition Act, 1953 — Section 4, 4(3), 49, 5, 52
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Supreme Court09 May 1980Disposed Of

State of Madhya Pradesh Vs Ram Ratan

Supreme Court Of India · AIR 1980 SC 1650 : (1980) 41 FLR 131 : (1980) LabIC 992 : (1980) 3 SCR 1243 : (1980) 12 UJ 729

Constitution of India, 1950 — Article 136, 311, 311(2)Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 14, 15(4)
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Supreme Court09 May 1980Dismissed

Waman Rao & ORS ETC .ETC Vs Union of India and ORS

Supreme Court Of India · AIR 1981 SC 271 : (1980) 3 SCC 587 : (1980) 12 UJ 742

Constitution (Forty-Second Amendment) Act, 1976 — Section 4Constitution (Fourth Amendment) Act, 1955 — Section 3Constitution of India, 1950 — Article 31A, 31B, 31C
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