Supreme Court06 Aug 1980Dismissed
T.V. Mahalinga Iyer Vs State of Madras and Another
Supreme Court Of India · AIR 1980 SC 2036 : (1981) 1 SCC 445 : (1980) 12 UJ 865
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6(20)
COURT ARCHIVE
Supreme Court Of India judgments, 1980
473 judgments · page 10 of 24
Supreme Court06 Aug 1980Dismissed
Om Prakash Saxena Vs Tapeshwari Prasad and Others
Supreme Court Of India · AIR 1981 SC 174(2) : AIR 1981 SC 174 : (1981) 1 SCC 430 : (1980) 12 UJ 816
Supreme Court06 Aug 1980Dismissed
Shantimoy Das Vs Indu Bhushan De and Others
Supreme Court Of India · AIR 1981 SC 521 : (1980) 12 UJ 800
Supreme Court05 Aug 1980Dismissed
Jhabla Vs State of Madhya Pradesh
Supreme Court Of India · (1982) 2 SCC 145
Penal Code, 1860 (IPC) — Section 148, 149, 307
Supreme Court05 Aug 1980Disposed Of
Gulab Singh and Others Vs Delhi Administration and Others
Supreme Court Of India · AIR 1981 SC 14 : (1981) 1 SCR 373 : (1980) 12 UJ 806
Constitution of India, 1950 — Article 32
Supreme Court05 Aug 1980Disposed Of
Azad Rickshaw Pullers'' Union (Regd.) Ch. Town Hall, Amritsar & ors Vs State of Punjab & ors Nanak Chand and Others Vs State of Punjab and Another
Supreme Court Of India · AIR 1981 SC 14(1) : (1981) 1 SCR 366 : (1980) 12 UJ 807
Constitution of India, 1950 — Article 38
Supreme Court04 Aug 1980allowed
State of Haryana Vs Tej Ram
Supreme Court Of India · AIR 1980 SC 1496 : (1980) CriLJ 1057 : (1981) SCC(Cri) 257
Criminal Procedure Code, 1973 (CrPC) — Section 100, 288Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302, 323, 34, 449
Supreme Court04 Aug 1980Disposed Of
Rajamalliah and Another Vs Anil Kishore and Others
Supreme Court Of India · AIR 1980 SC 2037 : (1980) 12 UJ 813
Constitution of India, 1950 — Article 136, 226
Supreme Court04 Aug 1980Dismissed
Hansmukh Vs The State of Gujarat & ors
Supreme Court Of India · AIR 1981 SC 28 : (1980) CriLJ 1286 : (1981) 2 SCC 175 : (1981) SCC(Cri) 387 : (1981) 1 SCR 353
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(3)Constitution of India, 1950 — Article 19, 21, 22(5), 32
Supreme Court01 Aug 1980Disposed Of
Dr. Bhupinder Singh Vs Union of India (UOI) and Others
Supreme Court Of India · (1982) 2 SCC 53
Supreme Court01 Aug 1980Allowed
Ganga Ramchand Bharvani Vs Under-Secretary to The Government of Maharashtra & ors
Supreme Court Of India · AIR 1980 SC 1744 : (1980) CriLJ 1263 : (1980) 4 SCC 624 : (1981) SCC(Cri) 86 : (1981) 1 SCR 343
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3, 3(1)Constitution of India, 1950 — Article 166, 22, 22(5), 22(6), 32Customs Act, 1962 — Section 123
Supreme Court01 Aug 1980Dismissed
Kewal Krishan Vs Suraj Bhan and Another
Supreme Court Of India · AIR 1980 SC 1780 : (1980) CriLJ 1271 : (1981) SCC(Cri) 438
Criminal Procedure Code, 1973 (CrPC) — Section 173, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court01 Aug 1980Disposed Of
Ratlam Electric Supply and Weaving Co. and Another Vs M.P. Electricity Board, Jabalpur
Supreme Court Of India · (1980) 12 UJ 803
Civil Procedure Code, 1908 (CPC) — Section 115
Supreme Court01 Aug 1980Dismissed
Bhagwan Dass and Co. Pvt. Ltd. Vs State of Uttar Pradesh and Another
Supreme Court Of India · AIR 1981 SC 40 : (1980) RD 226 : (1981) 1 SCC 79 : (1980) 12 UJ 801(1)
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 2(1), 2(2)
Supreme Court01 Aug 1980Allowed
State of Tamil Nadu Vs Binny Ltd., Madras
Supreme Court Of India · AIR 1980 SC 2038 : (1982) 49 STC 17 : (1980) 12 UJ 895
Tamil Nadu General Sales Tax Act, 1959 — Section 2(d)
Supreme Court01 Aug 1980Dismissed
Bishnudayal Vs State of Bihar
Supreme Court Of India · AIR 1981 SC 39 : (1980) CriLJ 1297 : (1982) PLJR 1 : (1981) SCC(Cri) 283 : (1980) 12 UJ 887
Penal Code, 1860 (IPC) — Section 109, 366, 366A, 375, 376
Supreme Court31 Jul 1980Allowed
B.K. Mohapatra and Others Vs State of Orissa
Supreme Court Of India · (1982) 1 SCC 410
Supreme Court31 Jul 1980Allowed
Shripad Shivram Kulkarni Vs State of Maharashtra
Supreme Court Of India · AIR 1981 SC 34 : (1980) CriLJ 1292 : (1980) 4 SCC 491 : (1981) SCC(Cri) 5
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 120, 3, 34, 5, 5(1)
Supreme Court31 Jul 1980Disposed Of
Sadhu Singh and Another Vs Dharam Dev and Others
Supreme Court Of India · AIR 1980 SC 1654 : (1981) 1 SCC 510 : (1980) 12 UJ 802
Punjab Pre-emption (Repeal) Act, 1973 — Section 3
Supreme Court31 Jul 1980Dismissed
Satyanarayan Prasad Sah and Others Vs State of Bihar and Another Dina Nath Singh Vs State of Bihar and Others
Supreme Court Of India · AIR 1980 SC 2051 : (1980) 12 UJ 799
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4Constitution of India, 1950 — Article 14, 19