Supreme Court02 Sept 1980Dismissed
Lilawati Vs State of Uttar Pradesh and Another
Supreme Court Of India · (1982) 1 SCC 437
COURT ARCHIVE
Supreme Court Of India judgments, 1980
473 judgments · page 8 of 24
Supreme Court29 Aug 1980dismissed
Madan Lal Vs Mst. Gopi & anr
Supreme Court Of India · AIR 1980 SC 1754 : (1980) 4 SCC 255 : (1981) 1 SCR 594
Supreme Court29 Aug 1980Dismissed
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH HYDERABAD @APPELLANT @has TOSHOKU LTD., GUNTUR ETC.
Supreme Court Of India · AIR 1981 SC 148 : (1980) 19 CTR 192 : (1980) 125 ITR 525 : (1981) 1 SCR 587
Constitution of India, 1950 — Article 136Income Tax Act, 1922 — Section 4(1), 42Income Tax Act, 1961 — Section 143(3), 160, 161, 163, 256(1)
Supreme Court28 Aug 1980Disposed Of
Shaikh Noor Mohamad Shaikh Fazal Vs The State of Maharashtra
Supreme Court Of India · AIR 1981 SC 297 : (1980) CriLJ 1345 : (1981) SCC(Cri) 45
Penal Code, 1860 (IPC) — Section 30, 465, 467, 471
Supreme Court28 Aug 1980dismissed
State of Andhra Pradesh Vs P.T. Appaiah and Another
Supreme Court Of India · AIR 1981 SC 365 : (1980) CriLJ 1410 : (1980) 4 SCC 316 : (1980) SCC(Cri) 960 : (1981) 1 SCR 580
Criminal Procedure Code, 1898 (CrPC) — Section 429Penal Code, 1860 (IPC) — Section 120, 34
Supreme Court28 Aug 1980Disposed Of
Shriniwas Pandit Dharamadhikari and Others Vs State of Maharashtra
Supreme Court Of India · (1980) 4 SCC 551 : (1981) SCC(Cri) 45 : (1980) 12 UJ 908(1)
Penal Code, 1860 (IPC) — Section 30, 4, 417, 420, 465
Supreme Court28 Aug 1980Disposed Of
Bhausaheb Kalu Patil Vs The State of Maharashtra
Supreme Court Of India · AIR 1981 SC 80 : (1980) CriLJ 1312 : (1981) SCC(Cri) 45
Penal Code, 1860 (IPC) — Section 30, 465, 467, 471
Supreme Court27 Aug 1980Allowed
Central Coal Fields Limited Vs Mining Construction and Multi Contract (P) Limited
Supreme Court Of India · (1982) 1 SCC 415
Supreme Court27 Aug 1980Disposed Of
Land Acquisition Collector & anr Vs Durga Pada Mukherjee & ors
Supreme Court Of India · AIR 1980 SC 1678 : (1980) 4 SCC 271 : (1981) 1 SCR 573
Constitution of India, 1950 — Article 133, 133(1), 226Land Acquisition Act, 1894 — Section 4, 5A, 6, 6(3), 9
Supreme Court27 Aug 1980Dismissed
U.P. CO-OPERATIVE CANE UNION FEDERATION LTD. & ANOTHER Vs Liladhar & Others
Supreme Court Of India · AIR 1981 SC 152 : (1980) 41 FLR 288 : (1981) 1 LLJ 156 : (1981) 1 SCR 558 : (1981) 1 SLJ 40
U.P. Co-Operative Societies Rules, 1936 — Rule 115, 134U.P. Sugarcane (Regulation Of Supply And Purchase) Rules, 1954 — Rule 54, 55, 108Co-operative Societies Act, 1912 — Section 2(d), 2(f), 6, 43, 43(2)(1), 43(g), 61
Supreme Court26 Aug 1980Allowed
Smt. Shanti Bai Vs Smt. Miggo Devi and Others
Supreme Court Of India · AIR 1980 SC 2008 : (1980) 4 SCC 462 : (1980) 12 UJ 881
Supreme Court26 Aug 1980Disposed Of
Trustees of the Port of Bombay Vs the Premier Automobiles Ltd.
Supreme Court Of India · AIR 1981 SC 1982 : (1981) 1 SCC 228 : (1981) 1 SCR 532
Contract Act, 1872 — Section 148, 151, 152, 161, 21
Supreme Court26 Aug 1980Disposed Of
THE COMMISSIONER OF SALES TAX, U.P. Vs Bishamber Singh Layaq Ram
Supreme Court Of India · AIR 1980 SC 2047 : (1981) 2 SCC 27 : (1981) 1 SCR 548 : (1981) 47 STC 80
Uttar Pradesh Sales Tax Act, 1948 — Section 11, 11(4), 2, 7(3), 8A
Supreme Court26 Aug 1980Dismissed
Nidhan Singh and Others Vs State of Punjab
Supreme Court Of India · AIR 1981 SC 376 : (1980) CriLJ 1421 : (1980) SCC(Cri) 902
Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court26 Aug 1980Allowed
Union of India & ors Vs RAMACHANDRA SAMBHAJI KANDEKAR ETC.
Supreme Court Of India · AIR 1981 SC 97 : (1980) 6 ELT 663 : (1981) 1 SCC 4 : (1981) 1 SCR 513
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 3, 3(2), 37
Supreme Court26 Aug 1980dismissed
L.B. Sugar Factory and Oil Mills (P) Ltd., Pilibhit Vs C.I.T. U.P., LUCKNOW
Supreme Court Of India · AIR 1981 SC 395 : (1980) 125 ITR 293 : (1981) 1 SCC 44 : (1981) 1 SCR 523
Income Tax Act, 1922 — Section 10(2)
Supreme Court25 Aug 1980allowed
Milkiyat Singh and Ors Vs State of Rajasthan
Supreme Court Of India · AIR 1981 SC 1579 : (1981) CriLJ 1000 : (1981) 13 UJ 127 : (1980) WLN 505
Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court22 Aug 1980Disposed Of
Jain Ink Manufacturing Company Vs Life Insurance Corporation of India & anr
Supreme Court Of India · AIR 1981 SC 670 : (1982) 2 SCALE 1382 : (1980) 4 SCC 435 : (1981) 1 SCR 498
Transfer of Property Act, 1882 — Section 106
Supreme Court22 Aug 1980dismissed
Gian Singh Mann Vs The High Court of Punjab and Haryana and anr
Supreme Court Of India · AIR 1980 SC 1894 : (1980) LabIC 983 : (1981) 1 LLJ 153 : (1980) 4 SCC 266 : (1981) 1 SCR 507 : (1981) 1 SLJ 121
Constitution of India, 1950 — Article 14, 16, 17, 234, 311Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 7
Supreme Court21 Aug 1980dismissed
Gurcharan Singh & ors Vs Shri V.K. Kaushal
Supreme Court Of India · AIR 1980 SC 1866 : (1980) 4 SCC 244 : (1981) 1 SCR 490
Bengal Finance (Sales Tax) Act, 1941 — Section 2Cantonments (Extension of Rent Control Laws) Act, 1957 — Section 2(2), 3, 3(1), 3(2), 3(3)Cantonments (Extension of Rent Control Laws) Amendment Act, 1972 — Section 1(