Supreme Court11 Sept 1980Allowed

Suryakant Minawala Vs State of Maharashtra and Others

Supreme Court Of India · AIR 1980 SC 2130 : (1980) CriLJ 1480 : (1981) 2 SCC 202 : (1981) SCC(Cri) 408 : (1980) 12 UJ 959

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(3)Constitution of India, 1950 — Article 22(5)
Supreme Court09 Sept 1980Allowed

Ichhu Devi Choraria Vs Union of India & ors

Supreme Court Of India · AIR 1980 SC 1983 : (1980) 4 SCC 531 : (1981) SCC(Cri) 25 : (1981) 1 SCR 640

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3)Constitution of India, 1950 — Article 21, 22
Supreme Court05 Sept 1980allowed

N.C. Zeliang Vs Aju Newmai & 2 ors

Supreme Court Of India · AIR 1981 SC 8 : (1981) 1 SCR 631 : (1980) 12 UJ 858

Representation of the People Act, 1951 — Section 123, 123(1), 123(1)(A), 123(3), 123(5)
Supreme Court04 Sept 1980Dismissed

V.B. Raju Vs State of Gujarat & anr

Supreme Court Of India · AIR 1980 SC 2075 : (1981) 1 SCC 1 : (1981) 1 SCR 613 : (1980) 12 UJ 892

Bombay Reorganisation Act, 1960 — Section 29(1)Constitution of India, 1950 — Article 124, 133(1), 217(1), 222, 222(1)
Supreme Court04 Sept 1980Dismissed

V.B. Raju Vs Union of India & Others

Supreme Court Of India · AIR 1980 SC 1671 : (1980) 21 GLR 960 : (1981) 1 SCR 599 : (1980) 12 UJ 898

Constitution of India, 1950 — Article 133(1), 14, 221, 221(2), 226Government of India Act, 1935 — Section 221, 221(1), 221(2)High Court Judges (Conditions of Service) (Amendment) Act, 1958 — Section 6