Supreme Court04 Nov 1980Dismissed

SHRIMATI SARASWATI DEVI Vs U.P. GOVTERNMENT

Supreme Court Of India · AIR 1981 SC 660 : (1980) 4 SCC 738 : (1980) 1 SCR 1005

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68A, 68B, 68C, 68D, 68D(1)Uttar Pradesh State Transport Services (Development) Rules, 1958 — Rule 4(1), 5(5), 7(2), 7(4)
Supreme Court10 Oct 1980Dismissed

The State of Rajasthan Vs A.K. Datta

Supreme Court Of India · AIR 1981 SC 20 : (1980) CriLJ 1278 : (1980) 4 SCC 459 : (1980) SCC(Cri) 990 : (1981) ShimLC 132 : (1980) WLN 540

Penal Code, 1860 (IPC) — Section 471
Supreme Court10 Oct 1980Disposed Of

Controller of Estate Duty, Lucknow Vs Aloke Mitra

Supreme Court Of India · AIR 1981 SC 102 : (1980) 16 CTR 49 : (1980) 126 ITR 599 : (1981) 2 SCC 121 : (1981) 1 SCR 943 : (1980) 4 TAXMAN 19

Estate Duty Act, 1953 — Section 5Transfer of Property Act, 1882 — Section 41, 5(1)
Supreme Court09 Oct 1980Allowed

Ramji Dayawala & Sons (P) Ltd. Vs Invest Import

Supreme Court Of India · AIR 1981 SC 2085 : (1981) 1 SCC 80 : (1981) 1 SCR 899

Civil Procedure Code, 1908 (CPC) — Section 151, 34Constitution Of India, 1950 — Article 133(1)(c)Arbitration (Protocol and Convention) Act, 1937 — Section 3
Supreme Court07 Oct 1980Allowed

Karbalai Begum Vs Mohd. Sayeed & ANR

Supreme Court Of India · AIR 1981 SC 77 : (1980) RD 300 : (1980) 4 SCC 396 : (1981) 1 SCR 863 : (1980) 12 UJ 979

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 23, 49, 9