COURT ARCHIVE

Supreme Court Of India judgments, 1979

493 judgments · page 21 of 25

Supreme Court06 Feb 1979Dismissed

Jagat Singh Kishor Singh Darbar and Others Vs State of Gujarat

Supreme Court Of India · AIR 1979 SC 857 : (1979) CriLJ 851 : (1979) 20 GLR 608 : (1979) 4 SCC 307 : (1979) SCC(Cri) 1046 : (1979) 3 SCR 33 : (1979) 11 UJ 788

Bombay Prevention of Gambling Act, 1887 — Section 3, 7

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Supreme Court06 Feb 1979Dismissed

State of Maharashtra Vs Annappa Bandu Kavatage

Supreme Court Of India · AIR 1979 SC 1410 : (1979) CriLJ 1089 : (1979) 4 SCC 715 : (1980) SCC(Cri) 155 : (1979) 11 UJ 323

Penal Code, 1860 (IPC) — Section 302, 364, 369

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Supreme Court06 Feb 1979Dismissed

Manumiya Vs State of Gujarat

Supreme Court Of India · AIR 1979 SC 1706 : (1979) CriLJ 1384 : (1979) 4 SCC 717 : (1980) SCC(Cri) 157

Penal Code, 1860 (IPC) — Section 333

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Supreme Court06 Feb 1979Dismissed

Sri Tarkeshwar Sio Thakur Jiu Vs Dar Dass Dey and Co. and Others

Supreme Court Of India · AIR 1979 SC 1669 : (1979) 3 SCC 106 : (1979) 3 SCR 18

Easements Act, 1882 — Section 52General Clauses Act, 1897 — Section 3(26)Mines Act, 1952 — Section 2

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Supreme Court06 Feb 1979Dismissed

Munshi Ram and Others Vs Municipal Committee, Chheharta

Supreme Court Of India · AIR 1979 SC 1250 : (1979) 118 ITR 488 : (1979) 3 SCC 83 : (1979) 3 SCR 463 : (1979) 11 UJ 443

Civil Procedure Code, 1908 (CPC) — Section 9Partnership Act, 1932 — Section 4

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Supreme Court05 Feb 1979Dismissed

Erinti Seethayya and Others Vs Revenue Divisional Officer and Others

Supreme Court Of India · AIR 1979 SC 1411 : (1979) 4 SCC 534 : (1979) 11 UJ 313

Land Acquisition Act, 1894 — Section 18, 4

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Supreme Court05 Feb 1979Dismissed

State of Rajasthan Vs Raghubir Singh and Others

Supreme Court Of India · AIR 1979 SC 852 : (1979) 3 SCC 102 : (1979) 3 SCR 6

Constitution of India, 1950 — Article 133(1)

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Supreme Court05 Feb 1979Dismissed

Union of India (UOI) and Others Vs Shanti Swarup and Others Baldev Krishan and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1979 SC 1548 : (1980) 41 FLR 50 : (1979) LabIC 1121 : (1980) 1 LLJ 502 : (1980) 1 SCC 254 : (1979) 11 UJ 333

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Supreme Court02 Feb 1979Dismissed

S. Mohan Lal Vs R. Kondiah

Supreme Court Of India · AIR 1979 SC 1132 : (1979) 2 SCC 616 : (1979) 3 SCR 12 : (1979) 11 UJ 338

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

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Supreme Court02 Feb 1979Dismissed

State of Uttar Pradesh Vs Ashok Kumar and Another

Supreme Court Of India · AIR 1979 SC 874 : (1979) CriLJ 905 : (1979) 3 SCC 1 : (1979) SCC(Cri) 606 : (1979) 3 SCR 1

Penal Code, 1860 (IPC) — Section 302

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Supreme Court31 Jan 1979dismissed

Ratilal Prithviraj Bafna and Others Vs Purshottam Krishnaji Kane and Others

Supreme Court Of India · AIR 1979 SC 1290 : (1979) CriLJ 855 : (1979) 4 SCC 559 : (1980) SCC(Cri) 126 : (1979) 11 UJ 388

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Supreme Court31 Jan 1979Allowed

Raman Kalia and Another Vs State of Gujarat

Supreme Court Of India · AIR 1979 SC 1261 : (1979) CriLJ 1074 : (1979) 4 SCC 641 : (1980) SCC(Cri) 153

Penal Code, 1860 (IPC) — Section 323

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Supreme Court31 Jan 1979dismissed

K.B. Shukla and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1979 SC 1136 : (1979) LabIC 906 : (1979) 4 SCC 673 : (1979) 11 UJ 396

Constitution of India, 1950 — Article 14, 16Delhi, Himachal Pradesh and Andaman and Nicobar Islands Civil Service Rules, 1965 — Rule 29, 31, 5, 5(3)

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Supreme Court31 Jan 1979Dismissed

Manilal Girdharilal Shah Vs State of Gujarat

Supreme Court Of India · AIR 1979 SC 1343 : (1979) CriLJ 1117 : (1979) 4 SCC 716 : (1980) SCC(Cri) 156 : (1979) 11 UJ 393

Penal Code, 1860 (IPC) — Section 471

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Supreme Court30 Jan 1979Dismissed

Padmini Bai Vs Tangavva and Others

Supreme Court Of India · AIR 1979 SC 1142 : (1979) 4 SCC 486 : (1979) 11 UJ 223

Constitution of India, 1950 — Article 136

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Supreme Court30 Jan 1979Allowed

K. Lakshmana Rao Vs Public Prosecutor, State of Andhra Pradesh and Another

Supreme Court Of India · AIR 1979 SC 1324 : (1979) CriLJ 1067 : (1979) 4 SCC 638 : (1980) SCC(Cri) 147 : (1979) 11 UJ 882

Penal Code, 1860 (IPC) — Section 354

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Supreme Court30 Jan 1979Allowed

Hind Construction Contractors by its Sole Proprietor Bhikamchand Mulchand Jain (Dead) by Lrs Vs State of Maharashtra

Supreme Court Of India · AIR 1979 SC 720 : (1979) 2 SCC 70 : (1979) 2 SCR 1147

Civil Procedure Code, 1908 (CPC) — Section 80

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Supreme Court30 Jan 1979Allowed

Masta Singh Vs Union Territory, Chandigarh

Supreme Court Of India · (1979) 4 SCC 714 : (1980) SCC(Cri) 164 : (1979) 11 UJ 391

Prevention of Food Adulteration Act, 1954 — Section 16(1), 7

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Supreme Court30 Jan 1979dismissed

Zile Singh Vs State (Delhi Administration)

Supreme Court Of India · (1981) SCC(Cri) 622 : (1979) 11 UJ 891

Penal Code, 1860 (IPC) — Section 302

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Supreme Court30 Jan 1979Allowed

Moolchand Gupta Vs Jagannath Gupta and Co. (P) Ltd.

Supreme Court Of India · AIR 1979 SC 1038 : (1979) 4 SCC 729 : (1979) 11 UJ 324

Companies Act, 1956 — Section 235, 236, 237, 397, 398Constitution of India, 1950 — Article 133(1)

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