Supreme Court20 Feb 1979dismissed
Babu Singh and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1979 SC 1713 : (1981) 3 SCC 628
Land Acquisition Act, 1894 — Section 12, 17, 4, 4(1), 6
COURT ARCHIVE
Supreme Court Of India judgments, 1979
493 judgments · page 19 of 25
Supreme Court20 Feb 1979Allowed
Gayaram Patel and Others Vs Kailash Chand Panigrahi Gayaram Patel Vs Samaleswari Devi and Others
Supreme Court Of India · AIR 1979 SC 1741 : (1980) 49 CLT 112 : (1979) CriLJ 1324 : (1979) 4 SCC 552 : (1979) 3 SCR 320
Criminal Procedure Code, 1973 (CrPC) — Section 145Orissa Estates Abolition Act, 1951 — Section 2, 7, 7(1)
Supreme Court20 Feb 1979Dismissed
The Distt. Registrar, Palghat and Others Vs M.B. Koyyakutty and Others
Supreme Court Of India · AIR 1979 SC 1060
Constitution of India, 1950 — Article 14, 16, 162, 226, 309Kerala Public Services Act, 1968 — Section 3Tamil Nadu Ministerial Service Rules — Rule 1, 12, 2, 2(16), 28
Supreme Court20 Feb 1979dismissed
M. Karunanidhi Vs Union of India and Another
Supreme Court Of India · AIR 1979 SC 898 : (1979) CriLJ 773 : (1979) 3 SCC 431 : (1979) SCC(Cri) 691 : (1979) 3 SCR 254
Civil Procedure Code, 1908 (CPC) — Section 2(17), 80Constitution of India, 1950 — Article 164, 167, 20(3), 254, 254(2)Criminal Procedure Code, 1973 (CrPC) — Section 197, 199, 199(2), 239
Supreme Court20 Feb 1979Allowed
Bai Vajia (Dead) by Lrs. Vs Thakorbhai Chelabhai and Others
Supreme Court Of India · AIR 1979 SC 993 : (1979) 20 GLR 641 : (1979) 3 SCC 300 : (1979) 3 SCR 291
Hindu Succession Act, 1956 — Section 14(1), 14(2)
Supreme Court20 Feb 1979dismissed
Kerala State Electricity Board, Trivandrum Vs S. Harisubramaniam and Others
Supreme Court Of India · AIR 1979 SC 1413 : (1979) 1 LLJ 362 : (1979) 4 SCC 593 : (1979) 11 UJ 373
Kerala State and Subordinate Services Rules, 1958 — Rule 28
Supreme Court16 Feb 1979dismissed
Ram Pyaralal Shrivastava Vs State of Bihar
Supreme Court Of India · AIR 1980 SC 1523 : (1980) 1 SCC 492 : (1980) SCC(Cri) 260 : (1979) 11 UJ 508
Penal Code, 1860 (IPC) — Section 477APrevention of Corruption Act, 1988 — Section 5(2)
Supreme Court16 Feb 1979dismissed
Gurdeep Singh Vs State of Rajasthan
Supreme Court Of India · AIR 1979 SC 1432 : (1981) SCC(Cri) 360 : (1979) 11 UJ 355 : (1979) WLN 112
Penal Code, 1860 (IPC) — Section 326
Supreme Court16 Feb 1979dismissed
Smt. Shakuntala Vs State of Haryana
Supreme Court Of India · AIR 1979 SC 843
Contract Act, 1872 — Section 2Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32FFTransfer of Property Act, 1882 — Section 118, 122, 5, 54
Supreme Court16 Feb 1979dismissed
Bareilly Holdings Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1979 SC 1211 : (1979) 38 FLR 275 : (1979) LabIC 600 : (1979) 1 LLJ 352 : (1979) 3 SCC 257 : (1979) 3 SCR 236 : (1979) 11 UJ 356
Employees State Insurance (General) Regulations, 1950 — Regulation 97Employees State Insurance Act, 1948 — Section 46, 72
Supreme Court15 Feb 1979dismissed
Sitaram Agarwal and Another Vs State of Maharashtra and Another
Supreme Court Of India · AIR 1979 SC 1569 : (1979) CriLJ 1083 : (1979) SCC(Cri) 623 : (1979) 11 UJ 504
Prevention of Food Adulteration Act, 1954 — Section 16(1), 20, 20(1)
Supreme Court15 Feb 1979Allowed
Zila Singh and Others Vs Hazari and Others
Supreme Court Of India · AIR 1979 SC 1066 : (1979) 81 PLR 490 : (1979) 3 SCC 265 : (1979) 3 SCR 222
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 20 Rule 14(1), 146, 47
Supreme Court15 Feb 1979Dismissed
Badri Nath and Another Vs Mst. Punna (Dead) by L.R.s. and Others
Supreme Court Of India · AIR 1979 SC 1314 : (1979) 3 SCC 71 : (1979) 3 SCR 209 : (1979) 11 UJ 427
Hindu Succession Act, 1956 — Section 4, 4(1)Transfer of Property Act, 1882 — Section 6
Supreme Court15 Feb 1979Allowed
M. Mammutti Vs State of Karnataka
Supreme Court Of India · AIR 1979 SC 1705 : (1979) CriLJ 1383 : (1979) 4 SCC 723 : (1980) SCC(Cri) 192 : (1979) 11 UJ 271
Penal Code, 1860 (IPC) — Section 342, 489
Supreme Court15 Feb 1979Dismissed
Baldevji Bhathiji Thakore Vs State of Gujarat
Supreme Court Of India · (1979) ACJ 475 : AIR 1979 SC 1327 : (1979) CriLJ 1136 : (1980) 1 SCC 320 : (1980) SCC(Cri) 163 : (1979) 11 UJ 262
Penal Code, 1860 (IPC) — Section 304A
Supreme Court14 Feb 1979Dismissed
Maddada Chayanna Vs Karnam Narayana and Another
Supreme Court Of India · AIR 1979 SC 1320 : (1979) 3 SCC 42 : (1979) 3 SCR 201 : (1979) 11 UJ 459
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 55, 56(1), 56(2)
Supreme Court14 Feb 1979Dismissed
Adoni Ginning Factory and Others Vs Secretary, Andhra Pradesh Electricity Board, Hyderabad and Others Bajrang Jute Mills Ltd. Vs State Electricity Board, Andhra Pradesh and Others
Supreme Court Of India · AIR 1979 SC 1511 : (1979) 4 SCC 560 : (1979) 11 UJ 464
Essential Articles Control and Requisitioning (Temporary Powers) Act, 1949 — Section 3
Supreme Court14 Feb 1979Allowed
Arjan Singh and Others Vs Hazara Singh
Supreme Court Of India · AIR 1979 SC 1236 : (1979) CriLJ 1029 : (1980) 1 SCC 613 : (1980) SCC(Cri) 309
Penal Code, 1860 (IPC) — Section 467, 471
Supreme Court14 Feb 1979Dismissed
Tilak Prakash Khullar Vs State of Haryana
Supreme Court Of India · AIR 1979 SC 1820 : (1979) CriLJ 1120 : (1980) 1 SCC 124 : (1980) SCC(Cri) 131 : (1979) 11 UJ 876
Penal Code, 1860 (IPC) — Section 161
Supreme Court13 Feb 1979Dismissed
Attilli Swamy and Another Vs State of Hyderabad (Now Andhra Pradesh) and Another
Supreme Court Of India · AIR 1979 SC 1779 : (1979) 4 SCC 682 : (1979) 11 UJ 350
Constitution of India, 1950 — Article 133