Supreme Court11 Nov 1979Dismissed
Narmadeshwar Prasad Singh and Others Vs State of Bihar
Supreme Court Of India · AIR 1980 SC 445 : (1981) 1 SCC 435 : (1980) 12 UJ 85
Bihar Land Reforms Rules, 1951 — Rule 7
COURT ARCHIVE
Supreme Court Of India judgments, 1979
493 judgments · page 4 of 25
Supreme Court09 Nov 1979Disposed Of
Shiv Shankar Dal Mills and Others Vs State of Haryana and Others Inder Sain and Others Vs State of Haryana and Others
Supreme Court Of India · AIR 1980 SC 1037 : (1980) 2 SCC 437 : (1980) 1 SCR 1170 : (1980) 12 UJ 55
Constitution of India, 1950 — Article 226
Supreme Court07 Nov 1979Dismissed
Dadaji alias Dina Vs Sukhdeobabu and Others
Supreme Court Of India · AIR 1980 SC 150 : (1980) 1 SCC 621 : (1980) 1 SCR 1135 : (1980) 12 UJ 26
Constitution of India, 1950 — Article 332, 342, 366(25)Representation of the People Act, 1951 — Section 5
Supreme Court07 Nov 1979Disposed Of
D. Madanan Vs State of Kerala and Another
Supreme Court Of India · (1980) 12 UJ 87
Supreme Court07 Nov 1979Dismissed
State Bank of Travancore Vs Goodland Plantations (P) Ltd.
Supreme Court Of India · AIR 1980 SC 650 : (1980) 1 SCC 389 : (1980) 1 SCR 1157 : (1980) 12 UJ 18
Banking Regulation Act, 1949 — Section 45(10)Travancore Chitties Act, 1120 — Section 38(2), 39(2), 41
Supreme Court07 Nov 1979Allowed
Ebrahim Suleiman Sait Vs M.C. Mohammed and Another
Supreme Court Of India · AIR 1980 SC 354 : (1980) 1 SCC 398 : (1980) 1 SCR 1148 : (1980) 1 UJ 12
Constitution of India, 1950 — Article 19(1)(a)Representation of the People Act, 1951 — Section 123, 123(3A), 123(5), 124(5), 125
Supreme Court06 Nov 1979Dismissed
Mahant Parichchan Das Vs Bihar State Board of Religious Trusts and Others
Supreme Court Of India · AIR 1980 SC 514 : (1980) 1 SCC 304 : (1980) 1 SCR 1125 : (1980) 12 UJ 15
Supreme Court06 Nov 1979Allowed
Mohar Singh and Others Vs State of Rajasthan
Supreme Court Of India · (1981) SCC(Cri) 552 : (1980) 12 UJ 357
Penal Code, 1860 (IPC) — Section 147, 149, 2, 302, 323
Supreme Court06 Nov 1979Dismissed
State of Uttar Pradesh Vs Pt. Chandra Bhushan Misra
Supreme Court Of India · AIR 1980 SC 591 : (1980) 1 SCC 198 : (1980) 1 SCR 1131 : (1980) 12 UJ 12
Court fees Act, 1870 — Section 13Code Of Civil Procedure, 1908 — Section 2(1), 2(18), 1, 2, 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 51, 52, 53, 54, 55, 56, 57, 58, 59, 60, 61, 62, 63, 64, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81, 82, 83, 84, 85, 86, 87, 88, 89, 90, 91, 92, 93, 94, 95, 96, 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 107, 108, 109, 110, 111, 112, 113, 114, 115, 116, 117, 118, 119, 120, 121, 122, 123, 124, 125, 126, 127, 128, 129, 130, 131, 132, 133, 134, 135, 136, 137, 138, 139, 140, 141, 142, 143, 144, 145, 146, 147, 148, 149, 150, 151, 152, 153, 154, 155, 156, 157, 158, 351, 562, Order 41 Rule 23Constitution Of India, 1950 — Article 133(1)(c)
Supreme Court31 Oct 1979Dismissed
Smt. Santosh Anand Vs Union of India (UOI) and Others
Supreme Court Of India · (1981) 2 SCC 420 : (1981) SCC(Cri) 456
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 2(f)
Supreme Court31 Oct 1979Dismissed
Financial Commissioner, Haryana State and Others Vs Kela Devi and Another
Supreme Court Of India · AIR 1980 SC 309 : (1980) 1 SCC 77 : (1980) 1 SCR 1120 : (1980) 12 UJ 237
Punjab Security of Land Tenures Act, 1953 — Section 10A
Supreme Court30 Oct 1979Allowed
G.M. Shah Vs State of Jammu and Kashmir
Supreme Court Of India · AIR 1980 SC 494 : (1980) 1 SCC 132 : (1980) SCC(Cri) 182 : (1980) 1 SCR 1104 : (1980) 12 UJ 213
Constitution of India, 1950 — Article 32Jammu and Kashmir Public Safety Act, 1978 — Section 8, 8(3)
Supreme Court30 Oct 1979dismissed
Diwan Ram Rao Vs Mohan Lal
Supreme Court Of India · AIR 1980 SC 449 : (1980) 12 UJ 46
Madhya Pradesh Land Revenue Code, 1959 — Section 185, 185(1), 185(2), 54, 55
Supreme Court30 Oct 1979Disposed Of
Ganeshmal Jashraj Vs Government of Gujarat and Another
Supreme Court Of India · AIR 1980 SC 264 : (1980) CriLJ 208 : (1980) 21 GLR 429 : (1980) 1 SCC 363 : (1980) SCC(Cri) 239 : (1980) 1 SCR 1114
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)
Supreme Court30 Oct 1979Allowed
Cement Marketing Co. of India Ltd. Vs Assistant Commissioner of Sales Tax, Indore Region, Indore and Others
Supreme Court Of India · AIR 1980 SC 807 : (1981) 1 ECR 58 : (1980) 12 UJ 8
Central Sales Tax Act, 1956 — Section 2Madhya Pradesh General Sales Tax Act, 1958 — Section 2
Supreme Court30 Oct 1979Dismissed
Cement Marketing Co. of India Ltd. Vs Commissioner of Commercial Taxes, Karnataka
Supreme Court Of India · AIR 1980 SC 952 : (1980) JLJ 106 : (1980) 46 STC 215 : (1980) 12 UJ 186
Central Sales Tax Act, 1956 — Section 2
Supreme Court30 Oct 1979Partly Allowed
Cement Marketing Co. of India Ltd. Vs Assistant Commissioner of Sales Tax, Indore and Others
Supreme Court Of India · AIR 1980 SC 346 : (1980) 6 ELT 295 : (1980) 124 ITR 15 : (1980) 1 SCC 71 : (1980) 1 SCC 369 Supp : (1980) 1 SCR 1098 : (1980) 45 STC 197
Central Sales Tax Act, 1956 — Section 2, 9(2)Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 43Rajasthan Sales Tax Act, 1954 — Section 2
Supreme Court29 Oct 1979Allowed
L.G. Chaudhari Vs Secretary, L.S.G. Department, Government of Bihar and Others
Supreme Court Of India · AIR 1980 SC 383 : (1979) 11 UJ 926
Constitution of India, 1950 — Article 163(3), 166
Supreme Court29 Oct 1979Disposed Of
Workmen Vs Balmer Lawrie and Co. Ltd., Bombay
Supreme Court Of India · (1980) 12 UJ 94
Supreme Court29 Oct 1979Allowed
Rajamanicka Mathurar Vs Dharmaraj and Others
Supreme Court Of India · AIR 1980 SC 493 : (1980) ShimLC 130 : (1980) 12 UJ 88