Supreme Court18 Aug 1981Allowed

Shiela Kaushish Vs Commissioner of Income Tax, Delhi

Supreme Court Of India · AIR 1981 SC 1729 : (1981) 24 CTR 351 : (1981) 131 ITR 435 : (1981) 3 SCALE 1225 : (1981) 4 SCC 121 : (1982) 1 SCR 309 : (1981) 13 UJ 708

Delhi Rent Control Act, 1958 — Section 12, 6(1), 6(2), 9Income Tax Act, 1961 — Section 22, 23, 23(1), 256(1), 256(2)Punjab Municipal Act, 1911 — Section 3(1)
Supreme Court12 Aug 1981allowed

State of Maharashtra Vs Champalal Punjaji Shah

Supreme Court Of India · AIR 1981 SC 1675 : (1981) CriLJ 1273 : (1983) 13 ELT 1661 : (1981) 3 SCALE 1161 : (1981) 3 SCC 610 : (1981) SCC(Cri) 762 : (1982) 1 SCR 299

Constitution of India, 1950 — Article 136, 21Penal Code, 1860 (IPC) — Section 120
Supreme Court12 Aug 1981Dismissed

Smt. Masuma Vs State of Maharashtra and Another

Supreme Court Of India · AIR 1981 SC 1753 : (1983) 53 CompCas 445 : (1981) 3 SCALE 1154 : (1981) 3 SCC 566 : (1981) SCC(Cri) 750 : (1982) 1 SCR 288

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 22(4), 22(5), 22(7), 32
Supreme Court10 Aug 1981Disposed Of

Shah Babulal Khimji Vs Jayaben D. Kania and Another

Supreme Court Of India · AIR 1981 SC 1786 : (1981) 3 SCALE 1169 : (1981) 4 SCC 8 : (1982) 1 SCR 187

Constitution OF India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 1, 2(2), 2(9), 2(18), 3, 4, 4(1), 5, 16, 17, 20, 47, 96, 97, 98, 99, 100, 100A, 104, 104(1), 104(2), 105, 105(1), 106, 116, 117, 118, 119, 120, 121, 122, 129, Order 41, Order 43, Order 40 Rule 1, Order 43 Rule 1, Order 43 Rule 1(a) to (w), Order 43 Rule 1(c), Order 43 Rule 1(d), Order 43 Rule 1(r), Order 43 Rule 1(s), Order 43 Rule 1(w), Order 49 Rule 3, Order 49 Rule 3(1), Order 49 Rule 3(2), Order 49 Rule 3(3), Order 49 Rule 3(4), Order 49 Rule 3(5), Order 49 Rule 3(6), Order 9 Rule 8, Order 9 Rule 9, Order 41 Rule 10, Order 21 Rule 90Companies Act, 1956 — Section 202