Supreme Court29 Jul 1981

Bhaichand Ratanshi Vs Laxmishanker Tribhoyan

Supreme Court Of India · AIR 1981 SC 1690 : (1981) 22 GLR 1063 : (1981) 3 SCALE 1114 : (1981) 3 SCC 502 : (1982) 1 SCR 153 : (1981) 13 UJ 588

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(2), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
Supreme Court28 Jul 1981dismissed

KAVITA W/O SUNDER SHANKARDAS DEVIDASANI ETC. Vs State of Maharashtra and Others

Supreme Court Of India · AIR 1981 SC 1641 : (1983) 53 CompCas 384 : (1981) 3 SCALE 1117 : (1981) 3 SCC 558 : (1981) SCC(Cri) 808 : (1982) 1 SCR 138

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 166(2), 166(3), 21, 22(1), 22(4)Maharashtra Government Rules of Business, 1975 — Rul
Supreme Court27 Jul 1981Disposed Of

Reserve Bank of India, Bombay Vs C.T. Dighe and Others

Supreme Court Of India · AIR 1981 SC 1699 : (1981) 43 FLR 278 : (1981) LabIC 1103 : (1981) 2 LLJ 223 : (1981) 3 SCALE 1105 : (1981) 3 SCC 545 : (1982) 1 SCR 107 : (1981) 2 SLJ 292 : (1981) 13 UJ 861

Industrial Disputes Act, 1947 — Section 10, 33, 33(1)