CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 1981

430 judgments · page 9 of 22

Supreme Court27 Jul 1981Allowed

Bimal Chand Jain Vs Sri Gopal Agarwal

Supreme Court Of India · AIR 1981 SC 1657 : (1982) 2 SCALE 1384 : (1981) 3 SCALE 1099 : (1981) 3 SCC 486 : (1982) 1 SCR 124

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5(1), Order 15 Rule 5(2)
Read judgment
Supreme Court24 Jul 1981allowed

Prakash Amichand Shah Vs State of Gujarat

Supreme Court Of India · AIR 1981 SC 1597 : (1981) 3 SCALE 1084 : (1981) 3 SCC 508 : (1982) 1 SCR 81 : (1981) 13 UJ 632

Bombay Town Planning Act, 1954 — Section 2(2), 32(1), 34, 69, 71Bombay Town Planning Rules, 1955 — Rule 17Land Acquisition Act, 1894 — Section 23(1)
Read judgment
Supreme Court24 Jul 1981Allowed

State of Bihar Vs Gulab Chand Prasad

Supreme Court Of India · AIR 1982 SC 58 : (1982) CriLJ 198 : (1982) PLJR 12 : (1981) 4 SCC 248 : (1981) SCC(Cri) 827

Essential Commodities Act, 1955 — Section 3Penal Code, 1860 (IPC) — Section 420, 471
Read judgment
Supreme Court23 Jul 1981Allowed

K. Jagannadha Rao Vs State of Andhra Pradesh and others

Supreme Court Of India · AIR 1981 SC 1519 : (1981) LabIC 1096 : (1981) 2 LLJ 252 : (1981) 3 SCALE 1079 : (1981) 3 SCC 604 : (1982) 1 SCR 69 : (1981) 2 SLJ 234 : (1981) 13 UJ 601

Andhra Pradesh Police Service Rules, 1966 — Rule 2, 3Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 3(15), 33Constitution of India, 1950 — Article 16, 309
Read judgment
Supreme Court22 Jul 1981Dismissed

Brooke Bond India Ltd. Vs The Workmen

Supreme Court Of India · AIR 1981 SC 1660 : (1981) 43 FLR 266 : (1981) LabIC 1117 : (1981) 2 LLJ 184 : (1981) 3 SCALE 1041 : (1981) 3 SCC 493 : (1982) 1 SCR 29 : (1981) 13 UJ 815

Industrial Disputes (Bombay) Rules, 1957 — Rule 62, 62(2)Industrial Disputes (Central) Rules, 1957 — Rule 58, 58(2)Industrial Disputes Act, 1947 — Section 10(1), 18(1), 2
Read judgment
Supreme Court21 Jul 1981dismissed

Asa Ram Vs Union of India (UOI)

Supreme Court Of India · AIR 1981 SC 1634 : (1981) 3 SCALE 1055 : (1981) 3 SCC 501 : (1981) 13 UJ 703

Evacuee Interest (Separation) Act, 1951 — Section 9(2)
Read judgment