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COURT ARCHIVE

Supreme Court Of India judgments, 1981

430 judgments · page 11 of 22

Supreme Court01 May 1981Dismissed

Sewakram Sobhani Vs R.K. Karanjia Chief Editor, Weekly Blitz and Others

Supreme Court Of India · AIR 1981 SC 1514 : (1981) CriLJ 894 : (1981) 1 SCALE 851 : (1981) 3 SCC 208 : (1981) SCC(Cri) 698 : (1981) 3 SCR 627

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 251, 397, 401, 482, 91Penal Code, 1860 (IPC) — Section 499, 500, 501, 52
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Supreme Court28 Apr 1981Allowed

Hasmat Rai and Another Vs Raghunath Prasad

Supreme Court Of India · AIR 1981 SC 1711 : (1981) MPLJ 610 : (1981) 1 SCALE 714 : (1981) 3 SCC 103 : (1981) 3 SCR 605 : (1981) 13 UJ 477

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7, 100, 36, 96Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 18
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Supreme Court24 Apr 1981dismissed

Lajpat Rai and Others Vs State of Punjab and Others

Supreme Court Of India · AIR 1981 SC 1401 : (1981) 1 SCALE 930 : (1981) 3 SCC 94 : (1981) 3 SCR 590

Punjab Security of Land Tenures Act, 1953 — Section 5(1), 5B, 5B(1), 5B(2)Punjab Security of Land Tenures Rules, 1953 — Rule 3Punjab Security of Land Tenures Rules, 1956 — Rule 4
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Supreme Court24 Apr 1981Dismissed

Naresh and Others Vs State of Uttar Pradesh

Supreme Court Of India · (1981) ACR 285 : AIR 1981 SC 1385 : (1981) CriLJ 1044 : (1981) 1 SCALE 807 : (1981) 3 SCC 74 : (1981) SCC(Cri) 631

Criminal Procedure Code, 1973 (CrPC) — Section 362Penal Code, 1860 (IPC) — Section 149, 302, 304
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Supreme Court23 Apr 1981Disposed Of

Assistant Controller of Estate Duty and Others Vs Prayag Dass Agarwal

Supreme Court Of India · AIR 1981 SC 1263 : (1981) 22 CTR 118 : (1981) 129 ITR 404 : (1981) 1 SCALE 786 : (1981) 3 SCC 181 : (1981) 3 SCR 576 : (1981) 13 UJ 513

Central Boards of Revenue Act, 1963 — Section 2Constitution of India, 1950 — Article 136, 226Direct Taxes (Amendment) Act, 1964 — Section 52
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Supreme Court22 Apr 1981dismissed

Commissioner of Income Tax, Bombay Vs Bar Council of Maharashtra

Supreme Court Of India · AIR 1981 SC 1462 : (1981) 83 BOMLR 395 : (2009) 22 CTR 106 : (1981) 130 ITR 28 : (1981) 1 SCALE 679 : (1981) 3 SCC 308 : (1981) 3 SCR 542 : (1981) 13 UJ 507

Advocates Act, 1961 — Section 6Income Tax Act, 1918 — Section 37(1)Income Tax Act, 1961 — Section 10, 10(23A), 10(23C), 11, 15
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Supreme Court22 Apr 1981Dismissed

R.K. Garg, Advocate Vs State of Himachal Pradesh

Supreme Court Of India · (1981) ACR 235 : AIR 1981 SC 1382 : (1981) CriLJ 1029 : (1981) 1 SCALE 767 : (1981) 3 SCC 166 : (1981) SCC(Cri) 663 : (1981) 3 SCR 536

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2Contempt of Courts Act, 1971 — Section 12(1), 2Penal Code, 1860 (IPC) — Section 228
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Supreme Court22 Apr 1981Partly Allowed

Bibi Rahmani Khatoon and Others Vs Harkoo Gope and Others

Supreme Court Of India · AIR 1981 SC 1450 : (1981) 1 SCALE 739 : (1981) 3 SCC 173 : (1981) 3 SCR 553 : (1981) 13 UJ 572

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
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Supreme Court21 Apr 1981Allowed

Mohan Lal Vs Management of Bharat Electronics Ltd.

Supreme Court Of India · AIR 1981 SC 1253 : (1981) 42 FLR 389 : (1981) LabIC 806 : (1981) 2 LLJ 70 : (1982) 1 SCALE 552 : (1981) 1 SCALE 872 : (1981) 3 SCC 225 : (1981) 3 SCR 518 : (1981) 13 UJ 943

Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 2, 25
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