Supreme Court20 Jul 1981Disposed Of
Sahkari Ganna Vikas Samiti Ltd. Vs Mahabir Sugar Mills (P) Ltd.
Supreme Court Of India · AIR 1982 SC 119 : (1981) 4 SCC 158
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Supreme Court Of India judgments, 1981
430 judgments · page 10 of 22
Supreme Court06 Jun 1981Disposed Of
V.M. Tarkunde Vs Union of India (UOI) and Others
Supreme Court Of India · (1981) 1 SCALE 925 : (1981) 1 SCALE 848 : (1983) 1 SCC 428
Constitution of India, 1950 — Article 224(1)
Supreme Court12 May 1981Allowed
Sunil Dutt Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1982 SC 53 : (1982) CriLJ 193 : (1982) 3 SCC 405
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(3)Constitution of India, 1950 — Article 21, 22(5)
Supreme Court08 May 1981Disposed Of
Jamnaprasad Kanhaiyalal Vs Commissioner of Income Tax, M.P., Bhopal
Supreme Court Of India · AIR 1981 SC 1759 : (1981) 23 CTR 146 : (1981) 130 ITR 244 : (1981) 3 SCC 441 : (1981) 3 SCR 849
Finance Act, 1965 — Section 24, 24(1), 24(3), 24(6), 24(8)Income Tax Act, 1961 — Section 139, 256, 257, 68Voluntary Disclosure of Income and Wealth Act, 1976 — Section 18
Supreme Court08 May 1981Disposed Of
Smita Johnbhai Master and Others Vs State of Gujarat and Others
Supreme Court Of India · AIR 1981 SC 1633 : (1982) 1 GLR 169 : (1981) 1 SCALE 832 : (1981) 4 SCC 542 : (1981) 13 UJ 434
Supreme Court08 May 1981Dismissed
S.S. Moghe and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 1495(1) : (1981) 43 FLR 297 : (1981) LabIC 861 : (1981) 2 LLJ 198 : (1981) 1 SCALE 891 : (1981) 3 SCC 271 : (1981) 3 SCR 875 : (1981) 2 SLJ 6
Aviation Research Center (Technical) Services Rules, 1976 — Rule 12, 6(1), 6(2), 6(6), 7Constitution of India, 1950 — Article 14, 16, 226, 26(7), 309
Supreme Court08 May 1981Dismissed
Allied Transport Company and Others Vs State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1981 SC 1639 : (1981) 1 SCALE 838 : (1981) 4 SCC 513 : (1981) 13 UJ 444
Motor Vehicles Act, 1939 — Section 68
Supreme Court08 May 1981Dismissed
S.S. Dhanoa Vs Municipal Corporation, Delhi and Others
Supreme Court Of India · AIR 1981 SC 1395 : (1981) CriLJ 871 : (1981) 43 FLR 272 : (1981) 2 LLJ 231 : (1981) 2 LLJ 230 : (1981) 1 SCALE 919 : (1981) 3 SCC 431 : (1981) SCC(Cri) 733 : (1981) 3 SCR 864 : (1981) 13 UJ 803
All India Services (Conduct) Rules, 1968 — Rule 2All India Services (Discipline and Appeal) Rules, 1969 — Rule 2Bombay Co-operative Societies Act, 1925 — Section 10, 23
Supreme Court07 May 1981allowed
State of Karnataka Vs Krishna Bhima Walvakar and Another
Supreme Court Of India · AIR 1981 SC 1468 : (1981) CriLJ 867 : (1981) 1 SCALE 913 : (1981) 3 SCC 301 : (1981) SCC(Cri) 714 : (1981) 3 SCR 829
Essential Commodities Act, 1955 — Section 3, 6
Supreme Court07 May 1981
Jagrup Singh Vs State of Haryana
Supreme Court Of India · AIR 1981 SC 1552 : (1981) CriLJ 1136 : (1981) 3 SCALE 1807 : (1981) 3 SCC 616 : (1981) SCC(Cri) 768 : (1981) 3 SCR 839 : (1981) 13 UJ 820
Penal Code, 1860 (IPC) — Section 300, 302, 304, 4
Supreme Court07 May 1981
Needle Industries (India) Ltd. and Others Vs Needle Industries Newey (India) Holding Ltd. and Others
Supreme Court Of India · AIR 1981 SC 1298 : (1982) 1 CompLJ 1 : (1981) 2 SCALE 959 : (1981) 3 SCC 333 : (1981) 3 SCR 698
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2Evidence Act, 1872 — Section 15
Supreme Court07 May 1981Allowed
State of Punjab and Others Vs Ajudhia Nath and Another
Supreme Court Of India · AIR 1981 SC 1374 : (1981) 3 SCC 251 : (1981) 3 SCR 686 : (1981) 13 UJ 454
Constitution of India, 1950 — Article 226Punjab Excise Act, 1914 — Section 16, 20, 21, 31, 34(3)Punjab Excise Rules — Rule 36(23
Supreme Court06 May 1981Disposed Of
Kadra Pahadiya and Others Vs State of Bihar
Supreme Court Of India · (1983) 2 SCC 104
Supreme Court06 May 1981Dismissed
State of Maharashtra Vs Wasudeo Ramchandra Kaidalwar
Supreme Court Of India · AIR 1981 SC 1186 : (1981) 83 BOMLR 530 : (1981) CriLJ 884 : (1981) 1 SCALE 819 : (1981) 3 SCC 199 : (1981) SCC(Cri) 690 : (1981) 3 SCR 675
Evidence Act, 1872 — Section 106Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)
Supreme Court06 May 1981Dismissed
Sheth Dahyabhai Chimanlal (Dead) by Lrs. Vs Sheth Ambalal Himatlal
Supreme Court Of India · AIR 1981 SC 1556 : (1981) 1 SCALE 813 : (1981) 3 SCC 644 : (1981) 13 UJ 578
COMPANIES ACT, 1956 — Section 150, 153, 154
Supreme Court06 May 1981Dismissed
Mathura Electric Supply Company Limited Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1981 SC 1526 : (1981) 42 FLR 386 : (1981) 1 SCALE 809 : (1981) 3 SCC 623 : (1981) 13 UJ 441
Industrial Disputes Act, 1947 — Section 2Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(1), 4
Supreme Court05 May 1981Allowed
Govind Sharan Aggarwal Vs Pt. Hardeo Sharma Trivedi
Supreme Court Of India · (1983) 2 SCC 268
Supreme Court05 May 1981Disposed Of
Divisional Forest Officer Vs Bishwanath Tea Co. Ltd.
Supreme Court Of India · AIR 1981 SC 1368 : (1981) 1 SCALE 771 : (1981) 3 SCC 238 : (1981) 3 SCR 662 : (1981) 13 UJ 470
Constitution of India, 1950 — Article 19, 19(1), 226
Supreme Court05 May 1981Allowed
State of Uttar Pradesh Vs Suresh alias Chhavan and Others
Supreme Court Of India · AIR 1982 SC 1076 : (1982) CriLJ 850 : (1981) 3 SCC 635 : (1981) SCC(Cri) 774
Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court04 May 1981Dismissed
Mst. L.M.S. Ummu Saleema Vs Shri B.B. Gujaral and Anr
Supreme Court Of India · AIR 1981 SC 1191 : (1983) 53 CompCas 312 : (1981) 1 SCALE 843 : (1981) 3 SCC 317 : (1981) SCC(Cri) 720 : (1981) 3 SCR 647 : (1981) 13 UJ 487
Constitution of India, 1950 — Article 32Evidence Act, 1872 — Section 114, 16